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01 April 1964
Supreme Court 9 pages HOCHTIEF GAMMON Vs INDUSTRIAL TRIBUNAL, BHUBANESHWAR, ORISSA AND ORS.
Bench: GAJENDRAGADKAR,P.B. (CJ) |
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01 April 1964
Supreme Court 8 pages GURDEV SINGH SIDHU Vs STATE OF PUNJAB AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,GUPTA, K.C. DAS,AYYANGAR, N. RAJAGOPALA |
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01 April 1964
Supreme Court 7 pages J. DALMIA Vs COMMISSIONER OF INCOME-TAX, NEW DELHI
Case number: Appeal (civil) 505 of 1962 |
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01 April 1964
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE Vs L. W. RUSSEL
Case number: Appeal (civil) 220 of 1963 |
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01 April 1964
Supreme Court 5 pages DEVJI @ DEVIJI SHIVJI Vs MAGANLAL R. ATHRANA & OTHERS
Case number: Appeal (civil) 46 of 1961 |
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31 March 1964
Supreme Court 8 pages TATA OIL MILLS CO. LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 517 of 1963 |
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31 March 1964
Supreme Court 5 pages N. RAGHAVENDRA RAO Vs DEPUTY COMMISSIONER, SOUTH KANARA,MANGALORE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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31 March 1964
Supreme Court 8 pages BANARASI DEVI Vs INCOME-TAX OFFICER, CALCUTTA
Case number: Appeal (civil) 142 of 1963 |
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30 March 1964
Supreme Court 30 pages THE AMALGAMATED ELECTRICITY CO. LTD. Vs N.S. BHATHENA AND ANOTHER
Case number: Appeal (civil) 590 of 1963 |
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26 March 1964
Supreme Court 11 pages K. V. NARAYANASWAMI IYER Vs K. V. RAMAKRISHNA IYER AND ORS.
Case number: Appeal (civil) 589 of 1960 |
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25 March 1964
Supreme Court 6 pages LABOUR COMMISSIONER, MADHYA PRADESH Vs BURHANPUR TAPTI MILLS AND OTHERS
Case number: Appeal (civil) 529 of 1963 |
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25 March 1964
Supreme Court 6 pages MANAGEMENT OF BOMBAY CO. LTD. Vs WORKMEN
Case number: Appeal (civil) 583 of 1963 |
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25 March 1964
Supreme Court 6 pages STATE OF MYSORE Vs M.H.BELLARY
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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25 March 1964
Supreme Court 12 pages SRI VENKATA SEETARAMANJANEYA RICE ANDOIL MILLS AND ORS. Vs STATE OF ANDHRA PRADESH ETC.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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24 March 1964
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU& KASHMIR, HIMACHA Vs PUNJAB DISTILLING INDUSTRIES LTD.
Case number: Appeal (civil) 107 of 1963 |