Amar Chand Butail Vs Union of India (UOI) and Ors.

11 March 1964
Supreme Court
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Amar Chand Butail Vs Union of India (UOI) and Ors.

Bench: P.B. Gajendragadkar CJ,K.N. Wanchoo,J.C. Shah,N.R. Ayyangar,S.M.
Case number: Appeal (civil) 563 of 1963