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03 March 1964
Supreme Court 8 pages STATE OF MADRAS Vs D. NAMASIVAYA MUDALIAR AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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27 February 1964
Supreme Court 16 pages M/S. DHANRAJAMAL GOBINDRAM Vs M/S. SHAMJI KALIDAS AND CO.
Case number: Appeal (civil) 73 of 1961 |
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26 February 1964
Supreme Court 11 pages SHIV PRASAD CHUNILAL JAIN Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 150 of 1961 |
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26 February 1964
Supreme Court 6 pages BASANT KUMAR SARKAR AND OTHERS Vs EAGLE ROLLING MILLS LTD. AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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26 February 1964
Supreme Court 7 pages STATE OF RAJASTHAN Vs MUKANCHAND AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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25 February 1964
Supreme Court 13 pages TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs STATE OF BIHAR AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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24 February 1964
Supreme Court 6 pages RAFIQUENNESSA Vs LAL BAHADUR CHETRI (DEAD) THROUGH HIS REPRESENTATIVES AN
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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21 February 1964
Supreme Court 7 pages R. ABDUL QUADER AND CO. Vs SALES TAX OFFICER, HYDERABAD
Bench: GAJENDRAGADKAR, P.B.,WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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20 February 1964
Supreme Court 8 pages HUKUMCHAND MILLS LTD. Vs THE STATE OF MADHYA BHARAT AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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19 February 1964
Supreme Court 8 pages STATE OF MADHYA PRADESH Vs BHOPAL SUGAR INDUSTRIES LTD.
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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19 February 1964
Supreme Court 7 pages MEMON ABDUL KARIM HAJI TAYAB Vs DEPUTY CUSTODIAN GENERAL, NEW DELHI AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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19 February 1964
Supreme Court 8 pages K. S. RASHID & SONS AND ANOTHER Vs COMMISSIONER OF INCOME-TAX, U.P. ANDOTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |
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17 February 1964
Supreme Court 9 pages RAMCHANDRA RAMBUX Vs CHAMPABAI AND OTHERS
Case number: Appeal (civil) 758 of 1963 |
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17 February 1964
Supreme Court 0 pages ABDUL SATTAR HAJI IBRAHIM PATEL Vs STATE OF GUJARAT
Bench: P.B. GAJENDRAGADKAR (CJ),A.K. SARKAR,K.N. WANCHOO,K.C.D. GUPTA,N.R. |
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14 February 1964
Supreme Court 20 pages R. L. ARORA Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: SINHA, BHUVNESHWAR P.(CJ),WANCHOO, K.N.,GUPTA, K.C. DAS,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA |