Showing 39436 - 39450 of 41947 judgements
15 April 1964
Supreme Court
9 pages
STATE OF U.P. Vs COL. SUJAN SINGH AND ORS.

Case number: Appeal (crl.) 71 of 1963

14 April 1964
Supreme Court
9 pages
STATE, BY NILRATAN SIRCAR, ENFORCEMENT OFFICER Vs LAKSHMI NARAN RAM NIWAS

Case number: Appeal (crl.) 83 of 1961

10 April 1964
Supreme Court
15 pages
BEN GORM NILGIRI PLANTATIONS COMPANY, COONOOR AND ORS. Vs SALES TAX OFFICER, SPECIAL CIRCLE, ERNAKULAM AND ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M.
Case number: Appeal (civil) 396 of 1963

10 April 1964
Supreme Court
11 pages
COMMISSIONER OF INCOME-TAX, KERALA Vs MALAYALAM PLANTATION LTD.

Case number: Appeal (civil) 384 of 1963

10 April 1964
Supreme Court
14 pages
RATTAN LAL Vs STATE OF PUNJAB

Case number: Appeal (crl.) 190 of 1962

09 April 1964
Supreme Court
7 pages
DR. SHAMLAL NARULA Vs COMMISSIONER OF INCOME-TAX, PUNJAB

Case number: Appeal (civil) 503 of 1963

09 April 1964
Supreme Court
8 pages
CHAMPARAN CANE CONCERN Vs STATE OF BIHAR AND ANR.

Case number: Appeal (civil) 537-539 of 1962

08 April 1964
Supreme Court
4 pages
STATE OF ANDHRA PRADESH Vs ABDUL BAKHI AND BROS.

Case number: Appeal (civil) 473 of 1963

07 April 1964
Supreme Court
7 pages
STATE OF GUJARAT Vs KANSARA MANILAL BHIKHALAL

Case number: Appeal (crl.) 5 of 1963

06 April 1964
Supreme Court
9 pages
D. C. DEWAN MOHIDEEN SAHIB AND SONS Vs THE INDUSTRIAL TRIBUNAL, MADRAS

Case number: Appeal (civil) 721 of 1963

03 April 1964
Supreme Court
6 pages
THE MOTOR TRANSPORT CONTROLLER, MAHARASHTRA STATE, BOMB Vs PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION,NAGPUR AND ORS

Case number: Appeal (civil) 742 of 1963

03 April 1964
Supreme Court
5 pages
BASMATI DEVI Vs CHAMROO SAO AND ORS.

Case number: Appeal (civil) 241 of 1961

02 April 1964
Supreme Court
6 pages
BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI Vs THE COMMISSIONER OF INCOME TAX, NEW DELHI

Case number: Appeal (civil) 613 of 1963

01 April 1964
Supreme Court
7 pages
K. NARASIMHAH Vs H. C. SINGRI GOWDA

Case number: Appeal (civil) 223 of 1964

01 April 1964
Supreme Court
10 pages
RAMACHANDRA NARASIMHA KULKARNI Vs STATE OF MYSORE

Case number: Appeal (crl.) 202 of 1962