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15 April 1964
Supreme Court 9 pages STATE OF U.P. Vs COL. SUJAN SINGH AND ORS.
Case number: Appeal (crl.) 71 of 1963 |
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14 April 1964
Supreme Court 9 pages STATE, BY NILRATAN SIRCAR, ENFORCEMENT OFFICER Vs LAKSHMI NARAN RAM NIWAS
Case number: Appeal (crl.) 83 of 1961 |
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10 April 1964
Supreme Court 15 pages BEN GORM NILGIRI PLANTATIONS COMPANY, COONOOR AND ORS. Vs SALES TAX OFFICER, SPECIAL CIRCLE, ERNAKULAM AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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10 April 1964
Supreme Court 11 pages COMMISSIONER OF INCOME-TAX, KERALA Vs MALAYALAM PLANTATION LTD.
Case number: Appeal (civil) 384 of 1963 |
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10 April 1964
Supreme Court 14 pages RATTAN LAL Vs STATE OF PUNJAB
Case number: Appeal (crl.) 190 of 1962 |
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09 April 1964
Supreme Court 7 pages DR. SHAMLAL NARULA Vs COMMISSIONER OF INCOME-TAX, PUNJAB
Case number: Appeal (civil) 503 of 1963 |
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09 April 1964
Supreme Court 8 pages CHAMPARAN CANE CONCERN Vs STATE OF BIHAR AND ANR.
Case number: Appeal (civil) 537-539 of 1962 |
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08 April 1964
Supreme Court 4 pages STATE OF ANDHRA PRADESH Vs ABDUL BAKHI AND BROS.
Case number: Appeal (civil) 473 of 1963 |
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07 April 1964
Supreme Court 7 pages STATE OF GUJARAT Vs KANSARA MANILAL BHIKHALAL
Case number: Appeal (crl.) 5 of 1963 |
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06 April 1964
Supreme Court 9 pages D. C. DEWAN MOHIDEEN SAHIB AND SONS Vs THE INDUSTRIAL TRIBUNAL, MADRAS
Case number: Appeal (civil) 721 of 1963 |
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03 April 1964
Supreme Court 6 pages THE MOTOR TRANSPORT CONTROLLER, MAHARASHTRA STATE, BOMB Vs PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION,NAGPUR AND ORS
Case number: Appeal (civil) 742 of 1963 |
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03 April 1964
Supreme Court 5 pages BASMATI DEVI Vs CHAMROO SAO AND ORS.
Case number: Appeal (civil) 241 of 1961 |
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02 April 1964
Supreme Court 6 pages BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI Vs THE COMMISSIONER OF INCOME TAX, NEW DELHI
Case number: Appeal (civil) 613 of 1963 |
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01 April 1964
Supreme Court 7 pages K. NARASIMHAH Vs H. C. SINGRI GOWDA
Case number: Appeal (civil) 223 of 1964 |
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01 April 1964
Supreme Court 10 pages RAMACHANDRA NARASIMHA KULKARNI Vs STATE OF MYSORE
Case number: Appeal (crl.) 202 of 1962 |