|
07 December 1964
Supreme Court 4 pages JESHWANTRAI MULUKCHAND Vs ANANDILAL BAPALAL
Case number: Appeal (civil) 539 of 1963 |
|
03 December 1964
Supreme Court 18 pages PATEL CHUNIBHAI DAJIBHAI ETC. Vs NARAYANRAO KHANDERAO JAMBEKAR ANDANOTHER
Case number: Appeal (civil) 791 of 1964 |
|
03 December 1964
Supreme Court 10 pages ROSHAN LAL & ORS. Vs STATE OF PUNJAB
Case number: Appeal (crl.) 197 of 1964 |
|
01 December 1964
Supreme Court 5 pages KYLASA SARABHIAH, BOMBAY CLOTH SHOP,SECUNDERABAD Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
|
30 November 1964
Supreme Court 17 pages BUILDERS SUPPLY CORPORATION Vs THE UNION OF INDIA REPRESENTED BY THE COMMISSIONER O
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
|
27 November 1964
Supreme Court 5 pages RANCHHODLAL Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 218 of 1964 |
|
26 November 1964
Supreme Court 6 pages KAYS CONSTRUCTION CO. (P) LTD. Vs STATE OF UTTAR PRADESH AND OTHERS
Case number: Appeal (civil) 1108 of 1963 |
|
26 November 1964
Supreme Court 4 pages MANAGEMENT OF THE HINDUSTHAN COMMERCIALBANK LTD., KANPUR, Vs BHAGWAN DASS
Case number: Appeal (civil) 58 of 1964 |
|
26 November 1964
Supreme Court 6 pages BOARD OF REVENUE, UTTAR PRADESH Vs RAI SAHEB SIDHNATH MEHROTRA
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
|
25 November 1964
Supreme Court 13 pages SITA RAM JHUNJHUNAWALA Vs BOMBAY BULLION ASSOCIATION LTD. & ORS.
Case number: Appeal (civil) 56 of 1962 |
|
24 November 1964
Supreme Court 6 pages MUNICIPAL BOARD, MANGLAUR Vs SRI MAHADEOJI MAHARAJ
Case number: Appeal (civil) 814 of 1962 |
|
24 November 1964
Supreme Court 7 pages BRAHMA NAND PURI Vs NEKI PURI
Case number: Appeal (civil) 813 of 1962 |
|
24 November 1964
Supreme Court 9 pages MADAMSETTY SATYANARAYANA Vs G. YELLOGI RAO AND TWO OTHERS
Case number: Appeal (civil) 669 of 1964 |
|
23 November 1964
Supreme Court 7 pages RADHA KISHAN BHATIA Vs UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 777 of 1962 |
|
23 November 1964
Supreme Court 7 pages SYED BASHIRUDDIN ASHRAF Vs BIHAR SUBAI SUNNI MAJLIS-E-AWQAF AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |