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26 October 1964
Supreme Court 9 pages PUNJAB RAO Vs D. P. MESHRAM & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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26 October 1964
Supreme Court 7 pages SHRI ROSHANLAL GAUTAM Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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26 October 1964
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs INDIAN BANK LID.
Case number: Appeal (civil) 1095 of 1963 |
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26 October 1964
Supreme Court 5 pages PR. AL. M. M. ANNAMALAI CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 131 of 1963 |
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26 October 1964
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs V. MR. P. FIRM, MUAR
Case number: Appeal (civil) 55 of 1962 |
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23 October 1964
Supreme Court 10 pages M/S. OUCHTERLONEY VALLEY ESTATES LTD. Vs STATE OF KERALA(With Connected Appeals)
Case number: Appeal (civil) 1084-1088 of 1963 |
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22 October 1964
Supreme Court 12 pages ASSOCIATED BANKING CORPORATION OF INDIA LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY-1.
Case number: Appeal (civil) 956 of 1963 |
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21 October 1964
Supreme Court 7 pages M/S. JAIPURIA BROTHERS CO. Vs STATE OF UTTAR PRADESH A OTHERS
Case number: Appeal (civil) 830 of 1963 |
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21 October 1964
Supreme Court 8 pages BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 1023 of 1963 |
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20 October 1964
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, GUJARAT Vs ASHOKBHAI CHIMANBHAI
Case number: Appeal (civil) 817 of 1963 |
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20 October 1964
Supreme Court 16 pages KAVIRAJ PANDIT DURGA DUTT SHARMA Vs NAVARATNA PHARMACEUTICAL LABORATORIES
Case number: Appeal (civil) 522 of 1962 |
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09 October 1964
Supreme Court 0 pages STATE OF MADRAS Vs G. SUNDARAM
Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,M. HIDAYATULLAH,R. DAYAL,J.R. |
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09 October 1964
Supreme Court 9 pages SMT. LAXMI DEVI Vs SETHANI MUKAND KANWAR & TWO OTHERS
Case number: Appeal (civil) 247 of 1962 |
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09 October 1964
Supreme Court 11 pages RAMANBHAI ASHABHAI PATEL Vs DABHI AJITHKUMAR FULSINJI AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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08 October 1964
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR
Case number: Appeal (civil) 1098 of 1963 |