Showing 39316 - 39330 of 41947 judgements
26 October 1964
Supreme Court
9 pages
PUNJAB RAO Vs D. P. MESHRAM & OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 562 of 1964

26 October 1964
Supreme Court
7 pages
SHRI ROSHANLAL GAUTAM Vs STATE OF UTTAR PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 800 of 1964

26 October 1964
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs INDIAN BANK LID.

Case number: Appeal (civil) 1095 of 1963

26 October 1964
Supreme Court
5 pages
PR. AL. M. M. ANNAMALAI CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 131 of 1963

26 October 1964
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs V. MR. P. FIRM, MUAR

Case number: Appeal (civil) 55 of 1962

23 October 1964
Supreme Court
10 pages
M/S. OUCHTERLONEY VALLEY ESTATES LTD. Vs STATE OF KERALA(With Connected Appeals)

Case number: Appeal (civil) 1084-1088 of 1963

22 October 1964
Supreme Court
12 pages
ASSOCIATED BANKING CORPORATION OF INDIA LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY-1.

Case number: Appeal (civil) 956 of 1963

21 October 1964
Supreme Court
7 pages
M/S. JAIPURIA BROTHERS CO. Vs STATE OF UTTAR PRADESH A OTHERS

Case number: Appeal (civil) 830 of 1963

21 October 1964
Supreme Court
8 pages
BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 1023 of 1963

20 October 1964
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, GUJARAT Vs ASHOKBHAI CHIMANBHAI

Case number: Appeal (civil) 817 of 1963

20 October 1964
Supreme Court
16 pages
KAVIRAJ PANDIT DURGA DUTT SHARMA Vs NAVARATNA PHARMACEUTICAL LABORATORIES

Case number: Appeal (civil) 522 of 1962

09 October 1964
Supreme Court
0 pages
STATE OF MADRAS Vs G. SUNDARAM

Bench: P.B. GAJENDRAGADKAR (CJ),K.N. WANCHOO,M. HIDAYATULLAH,R. DAYAL,J.R.
Case number: Appeal (civil) 400 of 1964

09 October 1964
Supreme Court
9 pages
SMT. LAXMI DEVI Vs SETHANI MUKAND KANWAR & TWO OTHERS

Case number: Appeal (civil) 247 of 1962

09 October 1964
Supreme Court
11 pages
RAMANBHAI ASHABHAI PATEL Vs DABHI AJITHKUMAR FULSINJI AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 506 of 1964

08 October 1964
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR

Case number: Appeal (civil) 1098 of 1963