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23 November 1964
Supreme Court 11 pages HAMDARD DWAKHANA (WAKE), DELHI & ANR. Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
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20 November 1964
Supreme Court 6 pages RAMKARANDAS RADHAVALLABH Vs BHAGWANDAS DWARKADAS
Case number: Appeal (civil) 851 of 1964 |
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18 November 1964
Supreme Court 15 pages GOVERNMENT OF ANDHRA PRADESH Vs GUNTUR TOBACCOS LTD.
Case number: Appeal (civil) 2 of 1964 |
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18 November 1964
Supreme Court 10 pages GYARSI RAI AND OTHERS Vs DHANSUKH LAL AND OTHERS
Case number: Appeal (civil) 257 of 1963 |
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11 November 1964
Supreme Court 5 pages MANAGEMENT OF MURGUGAN MILLS LTD. Vs INDUSTRIAL TRIBUNAL MADRAS AND ANOTMR
Case number: Appeal (civil) 1036 of 1963 |
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10 November 1964
Supreme Court 7 pages THE DUNLOP RUBBER CO. Vs WORKMEN
Case number: Appeal (civil) 464 of 1964 |
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10 November 1964
Supreme Court 8 pages STATE OF MYSORE Vs YADDALAM LAKSHMINARASIMHAIAH SETTY AND SONS
Case number: Appeal (civil) 165 of 1964 |
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10 November 1964
Supreme Court 14 pages K. L. JOHAR AND COMPANY Vs DEPUTY COMMERCIAL TAX OFFICER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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09 November 1964
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs M. K. STREMANN, MADRAS
Case number: Appeal (civil) 1105 of 1963 |
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09 November 1964
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, CULCUTTA Vs KESHAVLAL LALLUBHAI PATEL
Case number: Appeal (civil) 1022 of 1963 |
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09 November 1964
Supreme Court 7 pages ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH Vs A. THIMMAYYAAND OTHERS
Bench: SHAH,J.C. |
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09 November 1964
Supreme Court 5 pages HIND CONSTRUCTION & ENGINEERING CO. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 970 of 1963 |
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09 November 1964
Supreme Court 10 pages REGIONAL PROVIDENT FUND COMMISSIONER Vs SHIBU METAL WORKS
Case number: Appeal (civil) 1059 of 1963 |
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09 November 1964
Supreme Court 15 pages JYOTI PROKASH MITTER Vs HONBLE MR. JUSTICE HIMANSU KUMAR BOSE, CHIEFJUSTICE, HIG
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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09 November 1964
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs K. H. CHAMBERS, MADRAS
Case number: Appeal (civil) 1106 of 1963 |