Showing 39286 - 39300 of 41947 judgements
23 November 1964
Supreme Court
11 pages
HAMDARD DWAKHANA (WAKE), DELHI & ANR. Vs UNION OF INDIA AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S.
Case number: Appeal (civil) 934 of 1964

20 November 1964
Supreme Court
6 pages
RAMKARANDAS RADHAVALLABH Vs BHAGWANDAS DWARKADAS

Case number: Appeal (civil) 851 of 1964

18 November 1964
Supreme Court
15 pages
GOVERNMENT OF ANDHRA PRADESH Vs GUNTUR TOBACCOS LTD.

Case number: Appeal (civil) 2 of 1964

18 November 1964
Supreme Court
10 pages
GYARSI RAI AND OTHERS Vs DHANSUKH LAL AND OTHERS

Case number: Appeal (civil) 257 of 1963

11 November 1964
Supreme Court
5 pages
MANAGEMENT OF MURGUGAN MILLS LTD. Vs INDUSTRIAL TRIBUNAL MADRAS AND ANOTMR

Case number: Appeal (civil) 1036 of 1963

10 November 1964
Supreme Court
7 pages
THE DUNLOP RUBBER CO. Vs WORKMEN

Case number: Appeal (civil) 464 of 1964

10 November 1964
Supreme Court
8 pages
STATE OF MYSORE Vs YADDALAM LAKSHMINARASIMHAIAH SETTY AND SONS

Case number: Appeal (civil) 165 of 1964

10 November 1964
Supreme Court
14 pages
K. L. JOHAR AND COMPANY Vs DEPUTY COMMERCIAL TAX OFFICER

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 245 of 1963

09 November 1964
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs M. K. STREMANN, MADRAS

Case number: Appeal (civil) 1105 of 1963

09 November 1964
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, CULCUTTA Vs KESHAVLAL LALLUBHAI PATEL

Case number: Appeal (civil) 1022 of 1963

09 November 1964
Supreme Court
7 pages
ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH Vs A. THIMMAYYAAND OTHERS

Bench: SHAH,J.C.
Case number: Appeal Civil 1019-1020 of 1963

09 November 1964
Supreme Court
5 pages
HIND CONSTRUCTION & ENGINEERING CO. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 970 of 1963

09 November 1964
Supreme Court
10 pages
REGIONAL PROVIDENT FUND COMMISSIONER Vs SHIBU METAL WORKS

Case number: Appeal (civil) 1059 of 1963

09 November 1964
Supreme Court
15 pages
JYOTI PROKASH MITTER Vs HONBLE MR. JUSTICE HIMANSU KUMAR BOSE, CHIEFJUSTICE, HIG

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.
Case number: Appeal (civil) 856 of 1964

09 November 1964
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, MADRAS Vs K. H. CHAMBERS, MADRAS

Case number: Appeal (civil) 1106 of 1963