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06 November 1964
Supreme Court 6 pages KAPUR CHAND JAIN Vs B. S. GREWAL & OTHERS
Case number: Appeal (civil) 833 of 1962 |
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05 November 1964
Supreme Court 6 pages COLLECTOR OF SULTANPUR AND ANOTHER Vs RAJA JAGDISH PRASAD SAHI
Case number: Appeal (civil) 1014 of 1963 |
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04 November 1964
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs BAGYALAKSHMI & CO., UDAMALPET
Case number: Appeal (civil) 1099 of 1963 |
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04 November 1964
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, AHMEDABAD Vs A. ABDUL RAHIM & CO., BARODA
Case number: Appeal (civil) 982 of 1963 |
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04 November 1964
Supreme Court 6 pages TANSUKH RAI JAIN Vs NILRATAN PRASAD SHAW AND OTHERS
Case number: Appeal (civil) 538 of 1964 |
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04 November 1964
Supreme Court 4 pages KARAN SINGH Vs STATE OF MADHYA PRADESH
Bench: SARKAR,A.K. |
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30 October 1964
Supreme Court 6 pages MANAGEMENT OF DELHI TRANSPORT UNDERTAKING Vs INDUSTRIAL TRIBUNAL, DELHI AND ANOTHER
Case number: Appeal (civil) 790 of 1963 |
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30 October 1964
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, NEW DELHI Vs RAO THAKUR NARAYAN SINGH
Case number: Appeal (civil) 954 of 1963 |
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30 October 1964
Supreme Court 16 pages RAZA BULAND SUGAR CO. LTD. Vs MUNICLPAL BOARD, RAMPUR
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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30 October 1964
Supreme Court 30 pages SAJJAN SINGH Vs STATE OF RAJASTHAN(With Connected Petitions)
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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28 October 1964
Supreme Court 19 pages NAVNITLAL C. JAVERI Vs K. K. SEN, APPELLATE ASSISTANT COMMISSIONER OFINCOME-TAX
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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28 October 1964
Supreme Court 7 pages M/S. J. K. COTTON SPINNING & WEAVING NULLS CO. LTD. Vs SALES TAX OFFICER, KANPUR AND ANOTHER
Case number: Appeal (civil) 857 of 1964 |
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27 October 1964
Supreme Court 8 pages STATE OF ASSAM AND ANOTHER Vs AJIT KUMAR SHARMA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R. |
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27 October 1964
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs S. RAMAN CHETTIAR
Case number: Appeal (civil) 1096 of 1963 |
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27 October 1964
Supreme Court 17 pages SMT. SURASAIBALINI DEBI Vs PHANINDRA MOHAN MAJUMDAR
Case number: Appeal (civil) 158 of 1964 |