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17 December 1964
Supreme Court 5 pages JOHN DOUGLAS KEITH BROWN Vs STATE OF WEST BENGAL
Case number: Appeal (crl.) 66 of 1962 |
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16 December 1964
Supreme Court 7 pages MUGNEERAM BANGUR & CO. Vs SARDAR GURBACHAN SINGH
Case number: Appeal (civil) 180 of 1962 |
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15 December 1964
Supreme Court 7 pages KURBAN HUSSEIN MOHAMMEDALI RANGWALLA Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 67 of 1963 |
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14 December 1964
Supreme Court 35 pages A. VENKATA SUBBA RAO Vs STATE OF ANDHRA PRADESH(With Connected Appeals)
Bench: SARKAR,A.K. |
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14 December 1964
Supreme Court 23 pages GULABCHAND CHHOTALAL PARIKH Vs STATE OF BOMBAY (NOW GUJARAT)
Bench: SARKAR, A.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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14 December 1964
Supreme Court 54 pages CORPORATION OF CALCUTTA AND ANOTHER Vs LIBERTY CINEMA
Bench: SARKAR, A.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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14 December 1964
Supreme Court 16 pages SHYAMLAL MOHANLAL Vs STATE OF GUJARAT
Case number: Appeal (crl.) 135-139 of 1963 |
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11 December 1964
Supreme Court 17 pages MAHJIBHAI MOHANBHAI BAROT Vs PATEL MANIBHAI GOKALBHAI & ORS.
Bench: SARKAR, A.K.,SUBBARAO, K.,DAYAL, RAGHUBAR,AYYANGAR, N. RAJAGOPALA,MUDHOLKAR, J.R. |
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11 December 1964
Supreme Court 6 pages VELJI RAGHAVJI PATEL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 43 of 1963 |
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10 December 1964
Supreme Court 7 pages B. N. TIWARI Vs UNION OF INDIA & OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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10 December 1964
Supreme Court 6 pages HINDUSTAN CONSTRUCTION CO. LTD. Vs INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY& ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
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09 December 1964
Supreme Court 10 pages SHRI SHANKAR BABAJI SAVANT Vs SHRI SAKHARAM VITHOBA SALUNKHE AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
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09 December 1964
Supreme Court 5 pages MOHD. SULAIMAN Vs MOHD. AYUB & ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,AYYANGAR, N. RAJAGOPALA,SIKRI, S.M. |
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09 December 1964
Supreme Court 26 pages ASSOCIATED CEMENT COMPANIES LTD. Vs P. N. SHARMA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),MUDHOLKAR, J.R.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
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08 December 1964
Supreme Court 9 pages SETH BANARSI DAS ETC. Vs WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC.
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |