Showing 39241 - 39255 of 41947 judgements
22 January 1965
Supreme Court
10 pages
SHAH CHHOTALAL LALLUBHAI AND OTHERS Vs CHARITY COMMISSIONER, BOMBAY, AND OTHERS

Case number: Appeal (civil) 634 of 1964

21 January 1965
Supreme Court
5 pages
STATE OF RAJASTHAN AND OTHERS Vs GHASILAL

Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal (civil) 408 of 1964

20 January 1965
Supreme Court
4 pages
RAJA SOAP FACTORY AND OTHERS Vs S. P. SHANTHARAJ AND OTHERS

Case number: Appeal (civil) 771 of 1964

19 January 1965
Supreme Court
15 pages
PATNAIK & COMPANY Vs STATE OF ORISSA

Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S.
Case number: Appeal (civil) 179 of 1964

19 January 1965
Supreme Court
9 pages
BABU AND 3 OTHERS Vs STATE OF UTTAR PRADESH

Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal Criminal 179 of 1964

18 January 1965
Supreme Court
12 pages
SOUTH ASIA INDUSTRIES PRIVATE LTD. Vs S. B. SARUP SINGH AND OTHERS

Case number: Appeal (civil) 726 of 1964

14 January 1965
Supreme Court
4 pages
CHHITARMAL Vs M/S. SHAH PANNALAL CHANDULAL

Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Special Leave Petition (Civil) 890 of 1964

14 January 1965
Supreme Court
24 pages
S. P. JAIN Vs KALINGA TUBES LTD.

Case number: Appeal (civil) 734 of 1964

12 January 1965
Supreme Court
6 pages
PRABHAKAR RAMAKRISHNA JODH Vs A. L. PANDE AND ANOTHER

Case number: Appeal (civil) 137 of 1964

08 January 1965
Supreme Court
7 pages
BRIJ KISHORE GUPTA Vs VISHWAMITRAKAPUR

Case number: Appeal (civil) 879 of 1962

07 January 1965
Supreme Court
5 pages
LOTUS LINE (P) LTD. Vs THE STATE OF MAHARASHTRA

Case number: Appeal (civil) 810 of 1962

05 January 1965
Supreme Court
5 pages
M. R. PATEL Vs STATE OF BIHAR AND OTHERS

Case number: Appeal (civil) 331 of 1962

18 December 1964
Supreme Court
26 pages
CHITTURI SUBBANNA Vs KUDAPA SUBBANNA & OTHERS

Case number: Appeal (civil) 598 of 1961

18 December 1964
Supreme Court
7 pages
MUNICIPAL COUNCIL, KHURAI AND ANOTHER Vs KAMAL KUMAR & ANOTHER

Case number: Appeal (civil) 974 of 1964

18 December 1964
Supreme Court
7 pages
V. K. A. RANGANATHA KONAR Vs THE TIRUCHIRAPPALLI MUNICIPAL COUNCIL, BY ITSCOMMISSIONER,

Case number: Appeal (civil) 675 of 1963