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22 January 1965
Supreme Court 10 pages SHAH CHHOTALAL LALLUBHAI AND OTHERS Vs CHARITY COMMISSIONER, BOMBAY, AND OTHERS
Case number: Appeal (civil) 634 of 1964 |
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21 January 1965
Supreme Court 5 pages STATE OF RAJASTHAN AND OTHERS Vs GHASILAL
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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20 January 1965
Supreme Court 4 pages RAJA SOAP FACTORY AND OTHERS Vs S. P. SHANTHARAJ AND OTHERS
Case number: Appeal (civil) 771 of 1964 |
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19 January 1965
Supreme Court 15 pages PATNAIK & COMPANY Vs STATE OF ORISSA
Bench: GAJENDRAGADKAR, P.B. (CJ),HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. |
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19 January 1965
Supreme Court 9 pages BABU AND 3 OTHERS Vs STATE OF UTTAR PRADESH
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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18 January 1965
Supreme Court 12 pages SOUTH ASIA INDUSTRIES PRIVATE LTD. Vs S. B. SARUP SINGH AND OTHERS
Case number: Appeal (civil) 726 of 1964 |
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14 January 1965
Supreme Court 4 pages CHHITARMAL Vs M/S. SHAH PANNALAL CHANDULAL
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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14 January 1965
Supreme Court 24 pages S. P. JAIN Vs KALINGA TUBES LTD.
Case number: Appeal (civil) 734 of 1964 |
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12 January 1965
Supreme Court 6 pages PRABHAKAR RAMAKRISHNA JODH Vs A. L. PANDE AND ANOTHER
Case number: Appeal (civil) 137 of 1964 |
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08 January 1965
Supreme Court 7 pages BRIJ KISHORE GUPTA Vs VISHWAMITRAKAPUR
Case number: Appeal (civil) 879 of 1962 |
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07 January 1965
Supreme Court 5 pages LOTUS LINE (P) LTD. Vs THE STATE OF MAHARASHTRA
Case number: Appeal (civil) 810 of 1962 |
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05 January 1965
Supreme Court 5 pages M. R. PATEL Vs STATE OF BIHAR AND OTHERS
Case number: Appeal (civil) 331 of 1962 |
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18 December 1964
Supreme Court 26 pages CHITTURI SUBBANNA Vs KUDAPA SUBBANNA & OTHERS
Case number: Appeal (civil) 598 of 1961 |
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18 December 1964
Supreme Court 7 pages MUNICIPAL COUNCIL, KHURAI AND ANOTHER Vs KAMAL KUMAR & ANOTHER
Case number: Appeal (civil) 974 of 1964 |
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18 December 1964
Supreme Court 7 pages V. K. A. RANGANATHA KONAR Vs THE TIRUCHIRAPPALLI MUNICIPAL COUNCIL, BY ITSCOMMISSIONER,
Case number: Appeal (civil) 675 of 1963 |