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09 February 1965
Supreme Court 14 pages PUNJAB DISTILLING INDUSTRIES LTD. Vs COMMISSIONER OF INCOME-TAX, PUNJAB
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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08 February 1965
Supreme Court 11 pages SRI LA SRI SUBRAMANIA DESIGA GNANASAMBANDA PANDARA SANNADH Vs STATE OF MADRAS
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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08 February 1965
Supreme Court 4 pages BOMBAY MUNICIPAL CORPORATION Vs DHONDU NARAYAN CHOWDHARY
Case number: Appeal (civil) 865 of 1964 |
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08 February 1965
Supreme Court 17 pages THE KESHAV MILLS CO. LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY NORTH
Bench: GAJENDRAGADKAR, P.B. (CJ),SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M. & SHAH, J.C.,SIKRI, S.M. & BACHAWAT, R.S. |
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08 February 1965
Supreme Court 11 pages MANGALDAS RAGHAVJI RUPAREL & ANR. Vs THE STATE OF MAHARASHTRA & ANR.
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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05 February 1965
Supreme Court 8 pages MOHD. AYUB KHAN Vs COMMISSIONER OF POLICE, MADRAS AND ANOTHER
Bench: SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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05 February 1965
Supreme Court 6 pages BHAIYALAL Vs HARIKISHAN SINGH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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03 February 1965
Supreme Court 7 pages JOSEPH POTHEN Vs STATE OF KERALA
Bench: RAO, K. SUBBA (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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03 February 1965
Supreme Court 8 pages RAM DIAL AND OTHERS Vs THE STATE OF PUNJABWith connected Writ Petition
Bench: WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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03 February 1965
Supreme Court 4 pages POORAN SINGH AND ANOTHER Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 215 of 1963 |
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02 February 1965
Supreme Court 7 pages AJAIB SINGH Vs STATE OF PUNJAB
Bench: RAO, K. SUBBA (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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01 February 1965
Supreme Court 6 pages BHAURAO SHANKAR LOKHANDE & ANR. Vs STATE OF MAHARASHTRA & ANR.
Case number: Appeal (crl.) 178 of 1963 |
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29 January 1965
Supreme Court 6 pages UNION OF INDIA Vs SREE RAM BOHRA AND OTHERS
Case number: Appeal (civil) 611 of 1962 |
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27 January 1965
Supreme Court 12 pages SRI KRISHNA RICE MILLS ETC. Vs JOINT DIRECTOR (FOOD) GOVT. OF INDIA, VIJAYAWADA
Case number: Appeal (civil) 1026-1031 of 1963 |
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22 January 1965
Supreme Court 6 pages SAHIB SINGH MEHRA Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 47 of 1963 |