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06 May 1965
Supreme Court 8 pages CHIDAMBARAIYER AND OTHERS Vs P. S. RENGA IYER AND OTHERS
Case number: Appeal (civil) 200 of 1963 |
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06 May 1965
Supreme Court 4 pages BHANWAR LAL AND ANR. Vs REGIONAL SETTLEMENT COMMISSIONER, JAIPUR, CUM-CUSTODIAN
Case number: Appeal (civil) 244 of 1965 |
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06 May 1965
Supreme Court 5 pages SACHDANAND PRASAD Vs BABU SHEO PRASAD SINGH
Case number: Appeal (civil) 180 of 1963 |
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05 May 1965
Supreme Court 5 pages KUMAR HARISH CHANDRA SINGH DAS & ORS. Vs BANSIDHAR MOHANTY AND ORS.
Case number: Appeal (civil) 304 of 1963 |
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05 May 1965
Supreme Court 7 pages BHIMAJI SHANKER KULKARNI Vs DUNDAPPA VITHAPPA UDAPUDI AND ANR.
Case number: Appeal (civil) 270 of 1963 |
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04 May 1965
Supreme Court 9 pages AGHNOO NAGESIA Vs STATE OF BIHAR
Case number: Appeal (crl.) 37 of 1965 |
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04 May 1965
Supreme Court 5 pages MOHD. MAHMOOD AND ANOTHER Vs TIKAM DAS AND ANOTHER
Bench: SARKAR,A.K. |
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04 May 1965
Supreme Court 7 pages LEKHRAJ SATRAMDAS, LALVANI Vs DEPUTY CUSTODLAN-CUM-MANAGING OFFICER & ORS.
Case number: Appeal (civil) 414 of 1963 |
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27 April 1965
Supreme Court 8 pages R. VENKATASWAMI NAIDU AND ANOTHER Vs NARASRAM NARAINDAS
Case number: Appeal (civil) 146 of 1965 |
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26 April 1965
Supreme Court 7 pages PANDURANG DHONI CHOUGULE Vs MARUTI HARI JADHAV
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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25 April 1965
Supreme Court 4 pages SITA RAM Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 118 of 1964 |
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23 April 1965
Supreme Court 12 pages B. H. ASWATHANARAYAN SINGH AND OTHERS Vs STATE OF MYSORE AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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23 April 1965
Supreme Court 19 pages KAMALA MILLS LTD. Vs STATE OF BOMBAY
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR & SIKRI, S.M.,BACHAWAT, R.S. & RAMASWAMI, V. |
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23 April 1965
Supreme Court 30 pages ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs RESERVE BANK OF INDIA
Case number: Appeal (civil) 4 of 1965 |
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21 April 1965
Supreme Court 5 pages MAHADEVA SHARMA & OTHERS Vs STATE OF BIHAR
Case number: Appeal (crl.) 209 of 1962 |