Showing 39121 - 39135 of 41947 judgements
06 May 1965
Supreme Court
8 pages
CHIDAMBARAIYER AND OTHERS Vs P. S. RENGA IYER AND OTHERS

Case number: Appeal (civil) 200 of 1963

06 May 1965
Supreme Court
4 pages
BHANWAR LAL AND ANR. Vs REGIONAL SETTLEMENT COMMISSIONER, JAIPUR, CUM-CUSTODIAN

Case number: Appeal (civil) 244 of 1965

06 May 1965
Supreme Court
5 pages
SACHDANAND PRASAD Vs BABU SHEO PRASAD SINGH

Case number: Appeal (civil) 180 of 1963

05 May 1965
Supreme Court
5 pages
KUMAR HARISH CHANDRA SINGH DAS & ORS. Vs BANSIDHAR MOHANTY AND ORS.

Case number: Appeal (civil) 304 of 1963

05 May 1965
Supreme Court
7 pages
BHIMAJI SHANKER KULKARNI Vs DUNDAPPA VITHAPPA UDAPUDI AND ANR.

Case number: Appeal (civil) 270 of 1963

04 May 1965
Supreme Court
9 pages
AGHNOO NAGESIA Vs STATE OF BIHAR

Case number: Appeal (crl.) 37 of 1965

04 May 1965
Supreme Court
5 pages
MOHD. MAHMOOD AND ANOTHER Vs TIKAM DAS AND ANOTHER

Bench: SARKAR,A.K.
Case number: Appeal Civil 356 of 1965

04 May 1965
Supreme Court
7 pages
LEKHRAJ SATRAMDAS, LALVANI Vs DEPUTY CUSTODLAN-CUM-MANAGING OFFICER & ORS.

Case number: Appeal (civil) 414 of 1963

27 April 1965
Supreme Court
8 pages
R. VENKATASWAMI NAIDU AND ANOTHER Vs NARASRAM NARAINDAS

Case number: Appeal (civil) 146 of 1965

26 April 1965
Supreme Court
7 pages
PANDURANG DHONI CHOUGULE Vs MARUTI HARI JADHAV

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal (civil) 163 of 1963

25 April 1965
Supreme Court
4 pages
SITA RAM Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 118 of 1964

23 April 1965
Supreme Court
12 pages
B. H. ASWATHANARAYAN SINGH AND OTHERS Vs STATE OF MYSORE AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal (civil) 250 of 1965

23 April 1965
Supreme Court
19 pages
KAMALA MILLS LTD. Vs STATE OF BOMBAY

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,DAYAL, RAGHUBAR & SIKRI, S.M.,BACHAWAT, R.S. & RAMASWAMI, V.
Case number: Appeal (civil) 481 of 1963

23 April 1965
Supreme Court
30 pages
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs RESERVE BANK OF INDIA

Case number: Appeal (civil) 4 of 1965

21 April 1965
Supreme Court
5 pages
MAHADEVA SHARMA & OTHERS Vs STATE OF BIHAR

Case number: Appeal (crl.) 209 of 1962