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09 April 1965
Supreme Court 31 pages SREE BANK LTD. Vs SARKAR DUTT ROY AND CO.
Case number: Appeal (civil) 76 of 1952 |
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09 April 1965
Supreme Court 8 pages COMMISSIONER INCOME-TAX, U.P. Vs KUNWAR TRIVIKRAM NARAIN SINGH
Case number: Appeal (civil) 68 of 1964 |
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09 April 1965
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs CHARI AND CHARI LTD.
Case number: Appeal (civil) 215 of 1964 |
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09 April 1965
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, PUNJAB, JAMMU &KASHMIR, HIMAC Vs RAGHBIR SINGH
Case number: Appeal (civil) 96 of 1964 |
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09 April 1965
Supreme Court 5 pages UNION OF INDIA AND ANR. Vs INDIA FISHERIES (P) LTD.
Case number: Appeal (civil) 211 of 1964 |
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08 April 1965
Supreme Court 13 pages DAMJI VALJI SHAH AND ANOTHER Vs LIFE INSURANCE CORPORATION OF INDIA & ORS.
Case number: Appeal (civil) 676 of 1962 |
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08 April 1965
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs MANAGING TRUSTEES, NAGORE DURGHA, NAGORE
Case number: Appeal (civil) 213 of 1964 |
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08 April 1965
Supreme Court 3 pages DEOKUER & ANR. Vs SHEOPRASAD SINGH AND ORS.
Case number: Appeal (civil) 329 of 1962 |
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05 April 1965
Supreme Court 13 pages KALOORAM GOVINDRAM Vs COMMISSIONER OF INCOMETAX, MADHYA PRADESH
Case number: Appeal (civil) 41 of 1964 |
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02 April 1965
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA Vs CALCUTTA HOSPITAL AND NURSINGHOME BENEFITS ASSOCIATION
Case number: Appeal (civil) 206 of 1964 |
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02 April 1965
Supreme Court 6 pages KEDARNATH JUTE MANUFACTURING CO. Vs COMMERCIAL TAX OFFICER, CALCUTTA AND ORS.
Case number: Appeal (civil) 94 of 1964 |
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02 April 1965
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs THE COCANADA BANK LTD. KAKINADA
Case number: Appeal (civil) 155 of 1964 |
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31 March 1965
Supreme Court 7 pages COMMISSIONER OF INCOME TAX Vs MUGNEERAM BANGUR & CO.
Case number: Appeal (civil) 310 of 1964 |
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31 March 1965
Supreme Court 7 pages JANKI RAM BAHADUR RAM Vs COMMISSIONER OF INCOME TAX, CALCUTTA
Case number: Appeal (civil) 308 of 1964 |
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30 March 1965
Supreme Court 15 pages WORKMEN OF MOTIPUR SUGAR FACTORY (PRIVATE)LIMITED Vs MOTIPUR SUGAR FACTORY
Case number: Appeal (civil) 108 of 1964 |