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19 August 1965
Supreme Court 11 pages P. C. GULATI Vs LAJYA RAM KAPUR AND OTHERS
Case number: Appeal (crl.) 86 of 1965 |
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19 August 1965
Supreme Court 14 pages MARTIN BURN LTD. Vs THE CORPORATION OF CALCUTTA
Case number: Appeal (civil) 247 of 1963 |
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19 August 1965
Supreme Court 4 pages KANWAL RAM AND ORS. Vs THE HIMACHAL PRADESH ADMN.
Case number: Appeal (crl.) 167 of 1963 |
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18 August 1965
Supreme Court 15 pages JAN MOHAMMAD NOOR MOHAMMAD BEGBAN Vs STATE OF GUJARAT AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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18 August 1965
Supreme Court 0 pages DR. S. DUTT Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 90 of 1965 |
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17 August 1965
Supreme Court 7 pages M/S. BUNDELKHAND MOTOR TRANSPORT COMPANY, NOWGAON Vs BEHARI LAL CHIAURASIA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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17 August 1965
Supreme Court 6 pages KAMAL NARAIN SHARMA Vs SHRI PANDIT DWARKA PRASAD MISHRA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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16 August 1965
Supreme Court 10 pages MADHYA PRADESH INDUSTRIES LTD. Vs UNION OF INDIA AND OTHERS
Case number: Appeal (civil) 465 of 1965 |
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16 August 1965
Supreme Court 4 pages THE BAHREIN PETROLEUM CO. LTD. Vs P. J. PAPPU AND ANOTHER
Case number: Appeal (civil) 432 of 1965 |
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13 August 1965
Supreme Court 6 pages ACHUTHAN NAIR Vs CHINNAMU AMMA AND OTHERS
Bench: SUBBARAO,K. |
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12 August 1965
Supreme Court 4 pages S. N. SUNDALAIMUTHU CHETTIAR Vs PALANIYANDAVAN
Case number: Appeal (civil) 480 of 1965 |
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11 August 1965
Supreme Court 16 pages RAM KISHORE SEN AND OTHERS Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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10 August 1965
Supreme Court 38 pages AHMEDABAD MILL OWNERS' ASSOCIATION ETC. Vs THE TEXTILE LABOUR ASSOCIATION
Case number: Appeal (civil) 167 of 1965 |
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10 August 1965
Supreme Court 12 pages ISHVERLAL THAKORELAL ALMAULA Vs MOTIBHAI NAGJIBHAI
Case number: Appeal (civil) 210 of 1963 |
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09 August 1965
Supreme Court 9 pages PEMA CHIBAR ALIAS PREAMABHAI CHHIBABHAITANGAL Vs UNION OF INDIA AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |