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08 September 1965
Supreme Court 5 pages AMBIKA PRASAD THAKUR AND ORS. Vs MAHARAJ KUMAR KAMAL SINGH AND ORS.
Bench: BACHAWAT,R.S. |
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07 September 1965
Supreme Court 40 pages DR. RAM MANOHAR LOHIA Vs STATE OF BIHAR AND OTHERS
Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S. |
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06 September 1965
Supreme Court 7 pages STATE OF MAHARASHTRA Vs PRABHAKAR PANDURANG SANGZGIRI AND ANOTHER
Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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02 September 1965
Supreme Court 6 pages SANTOKCHAND KANAIYALAL JAIN Vs BHUSAVAL BOROUGH MUNICIPALITY AND OTHERS
Case number: Appeal (civil) 481 of 1965 |
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31 August 1965
Supreme Court 5 pages RAMVALLABH TIBREWALLA Vs DWARKADAS & CO.
Case number: Appeal (civil) 460 of 1965 |
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30 August 1965
Supreme Court 5 pages THE PUBLIC PASSENGER SERVICE LIMITED Vs M. A. KHADER AND TWO OTHERS
Case number: Appeal (civil) 202 of 1965 |
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30 August 1965
Supreme Court 21 pages BHAGWANDAS GOVERDHANDAS KEDIA Vs M/S. GIRDHARILAL PARSHOTTAMDAS AND CO. ANDOTHERS
Case number: Appeal (civil) 948 of 1964 |
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30 August 1965
Supreme Court 4 pages RAM RATTAN GUPTA Vs DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGEREGULATION, AND A
Case number: Appeal (civil) 890 of 1964 |
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27 August 1965
Supreme Court 7 pages M. RADHAKRISHNA GADE RAO SAHIB Vs STATE OF MADRAS
Case number: Appeal (civil) 444 of 1963 |
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27 August 1965
Supreme Court 13 pages MAMIDI VENKATA SATYANARAYANA MANIKYALARAO AND ANOTHER Vs MANDELA NARASIMHASWAMI AND OTHERS
Case number: Appeal (civil) 420 of 1963 |
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27 August 1965
Supreme Court 9 pages SIDRAM NARSAPPA KAMBLE Vs SHOLAPUR BOROUGH MUNCIPALITY & ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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26 August 1965
Supreme Court 10 pages BHARAT SINGH AND ANR. Vs BHAGIRATHI
Case number: Appeal (civil) 423 of 1963 |
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24 August 1965
Supreme Court 10 pages RAMCHANDRA Vs TUKARAM AND ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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24 August 1965
Supreme Court 11 pages UNION OF INDIA Vs WEST PUNJAB FACTORIES LTD.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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23 August 1965
Supreme Court 5 pages P. MOHAMMED MEERA LEBBAI Vs THIRUMALAYA GOUNDER RAMASWAMY GOUNDER AND OTHERS
Case number: Appeal (civil) 383 of 1963 |