Showing 39076 - 39090 of 41947 judgements
08 September 1965
Supreme Court
5 pages
AMBIKA PRASAD THAKUR AND ORS. Vs MAHARAJ KUMAR KAMAL SINGH AND ORS.

Bench: BACHAWAT,R.S.
Case number: Appeal Civil 435- 437 of 1959

07 September 1965
Supreme Court
40 pages
DR. RAM MANOHAR LOHIA Vs STATE OF BIHAR AND OTHERS

Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.
Case number: Writ Petition (Civil) 79 of 1965

06 September 1965
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs PRABHAKAR PANDURANG SANGZGIRI AND ANOTHER

Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (crl.) 107 of 1965

02 September 1965
Supreme Court
6 pages
SANTOKCHAND KANAIYALAL JAIN Vs BHUSAVAL BOROUGH MUNICIPALITY AND OTHERS

Case number: Appeal (civil) 481 of 1965

31 August 1965
Supreme Court
5 pages
RAMVALLABH TIBREWALLA Vs DWARKADAS & CO.

Case number: Appeal (civil) 460 of 1965

30 August 1965
Supreme Court
5 pages
THE PUBLIC PASSENGER SERVICE LIMITED Vs M. A. KHADER AND TWO OTHERS

Case number: Appeal (civil) 202 of 1965

30 August 1965
Supreme Court
21 pages
BHAGWANDAS GOVERDHANDAS KEDIA Vs M/S. GIRDHARILAL PARSHOTTAMDAS AND CO. ANDOTHERS

Case number: Appeal (civil) 948 of 1964

30 August 1965
Supreme Court
4 pages
RAM RATTAN GUPTA Vs DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGEREGULATION, AND A

Case number: Appeal (civil) 890 of 1964

27 August 1965
Supreme Court
7 pages
M. RADHAKRISHNA GADE RAO SAHIB Vs STATE OF MADRAS

Case number: Appeal (civil) 444 of 1963

27 August 1965
Supreme Court
13 pages
MAMIDI VENKATA SATYANARAYANA MANIKYALARAO AND ANOTHER Vs MANDELA NARASIMHASWAMI AND OTHERS

Case number: Appeal (civil) 420 of 1963

27 August 1965
Supreme Court
9 pages
SIDRAM NARSAPPA KAMBLE Vs SHOLAPUR BOROUGH MUNCIPALITY & ANR.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 577 of 1963

26 August 1965
Supreme Court
10 pages
BHARAT SINGH AND ANR. Vs BHAGIRATHI

Case number: Appeal (civil) 423 of 1963

24 August 1965
Supreme Court
10 pages
RAMCHANDRA Vs TUKARAM AND ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 616 of 1963

24 August 1965
Supreme Court
11 pages
UNION OF INDIA Vs WEST PUNJAB FACTORIES LTD.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 601 of 1963

23 August 1965
Supreme Court
5 pages
P. MOHAMMED MEERA LEBBAI Vs THIRUMALAYA GOUNDER RAMASWAMY GOUNDER AND OTHERS

Case number: Appeal (civil) 383 of 1963