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09 August 1965
Supreme Court 7 pages V. N. SARIN Vs MAJOR AJIT KUMAR POPLAI
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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06 August 1965
Supreme Court 4 pages MODHUSUDANO MOLLANA Vs KONTARU NAIKO AND OTHERS
Case number: Appeal (civil) 167 of 1964 |
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06 August 1965
Supreme Court 8 pages SANT SARANLAL AND ANOTHER Vs PARSURAM SAHU AND OTHERS
Case number: Appeal (civil) 248 of 1964 |
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05 August 1965
Supreme Court 13 pages MIRZA ALI AKBAR KASHANI Vs UNITED ARAB REPUBLIC AND ANR.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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30 July 1965
Supreme Court 5 pages SAHIB SINGH DUGAL Vs UNION OF INDIA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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29 July 1965
Supreme Court 7 pages RAJA BHANUPRATAP SINGH Vs ASSISTANT CUSTODIAN EVACUEE PROPERTY U.P.
Case number: Appeal (civil) 124 of 1963 |
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27 July 1965
Supreme Court 16 pages M. G. ABROL Vs M/S. SHANTILAL CHHOTALAL & CO.
Case number: Appeal (civil) 376 of 1963 |
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21 July 1965
Supreme Court 17 pages JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, MADRAS Vs M/S. AMINCHAND MUTHA ETC.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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20 July 1965
Supreme Court 6 pages MATUKDHARI SINGH AND OTHERS Vs JANARDAN PRASAD
Case number: Appeal (crl.) 26 of 1965 |
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01 June 1965
Supreme Court 10 pages SADHU SINGH Vs DELHI ADMINISTRATION
Case number: Writ Petition (Civil) 43 of 1965 |
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07 May 1965
Supreme Court 7 pages M/S. A. C. ESTATES Vs M/S. SERAJUDDIN & CO. AND ANOTHER
Case number: Appeal (civil) 258 of 1963 |
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07 May 1965
Supreme Court 5 pages MAHANT KAUSHALYA DAS Vs STATE OF MADRAS
Case number: Appeal (crl.) 131 of 1963 |
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07 May 1965
Supreme Court 15 pages BAIJNATH GUPTA AND OTHERS Vs THE STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 77 of 1962 |
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07 May 1965
Supreme Court 17 pages COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER Vs ISHWARLAL BHAGWANDAS AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M. |
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06 May 1965
Supreme Court 9 pages RAJESWAR PROSAD MISRA Vs STATE OF WEST BENGAL & ANR.
Case number: Appeal (crl.) 19 of 1963 |