Showing 39106 - 39120 of 41947 judgements
09 August 1965
Supreme Court
7 pages
V. N. SARIN Vs MAJOR AJIT KUMAR POPLAI

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 468 of 1965

06 August 1965
Supreme Court
4 pages
MODHUSUDANO MOLLANA Vs KONTARU NAIKO AND OTHERS

Case number: Appeal (civil) 167 of 1964

06 August 1965
Supreme Court
8 pages
SANT SARANLAL AND ANOTHER Vs PARSURAM SAHU AND OTHERS

Case number: Appeal (civil) 248 of 1964

05 August 1965
Supreme Court
13 pages
MIRZA ALI AKBAR KASHANI Vs UNITED ARAB REPUBLIC AND ANR.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 220 of 1964

30 July 1965
Supreme Court
5 pages
SAHIB SINGH DUGAL Vs UNION OF INDIA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Writ Petition (Civil) 55 of 1965

29 July 1965
Supreme Court
7 pages
RAJA BHANUPRATAP SINGH Vs ASSISTANT CUSTODIAN EVACUEE PROPERTY U.P.

Case number: Appeal (civil) 124 of 1963

27 July 1965
Supreme Court
16 pages
M. G. ABROL Vs M/S. SHANTILAL CHHOTALAL & CO.

Case number: Appeal (civil) 376 of 1963

21 July 1965
Supreme Court
17 pages
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, MADRAS Vs M/S. AMINCHAND MUTHA ETC.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal (civil) 60 of 1965

20 July 1965
Supreme Court
6 pages
MATUKDHARI SINGH AND OTHERS Vs JANARDAN PRASAD

Case number: Appeal (crl.) 26 of 1965

01 June 1965
Supreme Court
10 pages
SADHU SINGH Vs DELHI ADMINISTRATION

Case number: Writ Petition (Civil) 43 of 1965

07 May 1965
Supreme Court
7 pages
M/S. A. C. ESTATES Vs M/S. SERAJUDDIN & CO. AND ANOTHER

Case number: Appeal (civil) 258 of 1963

07 May 1965
Supreme Court
5 pages
MAHANT KAUSHALYA DAS Vs STATE OF MADRAS

Case number: Appeal (crl.) 131 of 1963

07 May 1965
Supreme Court
15 pages
BAIJNATH GUPTA AND OTHERS Vs THE STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 77 of 1962

07 May 1965
Supreme Court
17 pages
COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER Vs ISHWARLAL BHAGWANDAS AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,SHAH, J.C.,MUDHOLKAR, J.R.,SIKRI, S.M.
Case number: Appeal (civil) 1003-1004 of 1963

06 May 1965
Supreme Court
9 pages
RAJESWAR PROSAD MISRA Vs STATE OF WEST BENGAL & ANR.

Case number: Appeal (crl.) 19 of 1963