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21 April 1965
Supreme Court 8 pages PARIMISETTI SEETHARAMAMMA Vs COMMISSIONER OF INCOME-TAX, HYDERABAD
Case number: Appeal (civil) 199 of 1964 |
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20 April 1965
Supreme Court 6 pages RADHA RANI BHARGAVA Vs HANUMAN PRASAD BHARGAVA
Case number: Appeal (civil) 579 of 1961 |
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20 April 1965
Supreme Court 12 pages RAM CHARAN DAS Vs GIRJANANDINI DEVI AND ORS.
Case number: Appeal (civil) 520 of 1961 |
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19 April 1965
Supreme Court 14 pages JAORA SUGAR MILLS (P) LTD. Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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19 April 1965
Supreme Court 11 pages SOUTH ASIA INDUSTRIES PRIVATE LTD. Vs S. SARUP SINGH AND OTHERS
Case number: Appeal (civil) 149 of 1965 |
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19 April 1965
Supreme Court 10 pages POONA ELECTRIC SUPPLY CO. LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 633 of 1964 |
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19 April 1965
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, ASSAM ETC. Vs THE PANBARI TEA CO. LTD.
Case number: Appeal (civil) 150 of 1964 |
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15 April 1965
Supreme Court 11 pages KEDAR PANDEY Vs NARAIN BIKRAM SAH
Case number: Appeal (civil) 976 of 1964 |
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15 April 1965
Supreme Court 6 pages THE MADHYA PRADESH STATE ROADTRANSPORT CORPORATION Vs THE REGIONAL TRANSPORT AUTHORITY, RAIPUR
Case number: Appeal (civil) 243 of 1965 |
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15 April 1965
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, BANGALORE Vs SHAH MOHANDAS SADHURAM
Case number: Appeal (civil) 144 of 1964 |
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15 April 1965
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX U.P. LUCKNOW Vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR
Case number: Appeal (civil) 66 of 1964 |
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15 April 1965
Supreme Court 5 pages THE TATA OIL MILLS CO. LTD. Vs K.V. GOPALAN AND ORS.
Case number: Appeal (civil) 150, 160 of 1964 |
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15 April 1965
Supreme Court 5 pages JAGDISH PRASAD Vs STATE OF U.P.
Bench: SARKAR,A.K. |
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15 April 1965
Supreme Court 0 pages CHUNILAL VITHALDAS Vs MOHANLAL MOTILAL PATEL
Case number: Appeal (civil) 427 of 1964 |
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09 April 1965
Supreme Court 15 pages PRABHAKAR RAO N. MAWLE Vs STATE OF ANDHRA PRADESH
Bench: SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |