Showing 39136 - 39150 of 41947 judgements
21 April 1965
Supreme Court
8 pages
PARIMISETTI SEETHARAMAMMA Vs COMMISSIONER OF INCOME-TAX, HYDERABAD

Case number: Appeal (civil) 199 of 1964

20 April 1965
Supreme Court
6 pages
RADHA RANI BHARGAVA Vs HANUMAN PRASAD BHARGAVA

Case number: Appeal (civil) 579 of 1961

20 April 1965
Supreme Court
12 pages
RAM CHARAN DAS Vs GIRJANANDINI DEVI AND ORS.

Case number: Appeal (civil) 520 of 1961

19 April 1965
Supreme Court
14 pages
JAORA SUGAR MILLS (P) LTD. Vs STATE OF MADHYA PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 531 of 1964

19 April 1965
Supreme Court
11 pages
SOUTH ASIA INDUSTRIES PRIVATE LTD. Vs S. SARUP SINGH AND OTHERS

Case number: Appeal (civil) 149 of 1965

19 April 1965
Supreme Court
10 pages
POONA ELECTRIC SUPPLY CO. LTD. Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 633 of 1964

19 April 1965
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, ASSAM ETC. Vs THE PANBARI TEA CO. LTD.

Case number: Appeal (civil) 150 of 1964

15 April 1965
Supreme Court
11 pages
KEDAR PANDEY Vs NARAIN BIKRAM SAH

Case number: Appeal (civil) 976 of 1964

15 April 1965
Supreme Court
6 pages
THE MADHYA PRADESH STATE ROADTRANSPORT CORPORATION Vs THE REGIONAL TRANSPORT AUTHORITY, RAIPUR

Case number: Appeal (civil) 243 of 1965

15 April 1965
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, BANGALORE Vs SHAH MOHANDAS SADHURAM

Case number: Appeal (civil) 144 of 1964

15 April 1965
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX U.P. LUCKNOW Vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR

Case number: Appeal (civil) 66 of 1964

15 April 1965
Supreme Court
5 pages
THE TATA OIL MILLS CO. LTD. Vs K.V. GOPALAN AND ORS.

Case number: Appeal (civil) 150, 160 of 1964

15 April 1965
Supreme Court
5 pages
JAGDISH PRASAD Vs STATE OF U.P.

Bench: SARKAR,A.K.
Case number: Appeal Criminal 551 of 1985

15 April 1965
Supreme Court
0 pages
CHUNILAL VITHALDAS Vs MOHANLAL MOTILAL PATEL

Case number: Appeal (civil) 427 of 1964

09 April 1965
Supreme Court
15 pages
PRABHAKAR RAO N. MAWLE Vs STATE OF ANDHRA PRADESH

Bench: SUBBARAO, K.,WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 900 of 1963