Showing 39166 - 39180 of 41947 judgements
30 March 1965
Supreme Court
11 pages
DR. G.H. GRANT Vs STATE OF BIHAR

Case number: Appeal (civil) 262 of 1964

29 March 1965
Supreme Court
15 pages
NIRMALA BALA GHOSE AND ANOTHER Vs BALAI CHAND GHOSE AND ORS.

Case number: Appeal (civil) 966 of 1964

29 March 1965
Supreme Court
13 pages
DWARKANATH, HINDU UNDIVIDED FAMILY Vs INCOME-TAX OFFICER, SPECIAL CIRCLE, KANPUR

Case number: Appeal (civil) 62 of 1964

29 March 1965
Supreme Court
8 pages
ALAPATI VENKATARAMIAH Vs COMMISSIONER OF INCOME TAX HYDERABAD

Bench: SIKRI,S.M.
Case number: Appeal Civil 5 of 1964

26 March 1965
Supreme Court
33 pages
BHARAT KALA BHANDAR LTD. Vs MUNICIPAL COMMITTEE, DHAMANGAON

Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V.
Case number: Appeal (civil) 600 of 1964

26 March 1965
Supreme Court
10 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH,NAGPUR Vs SETH GOVINDRAM SUGAR MILLS LTD.

Case number: Appeal (civil) 38 of 1964

26 March 1965
Supreme Court
14 pages
LIFE INSURANCE CORPORATION OF INDIA Vs CROWN LIFE INSURANCE CO.

Case number: Appeal (civil) 999 of 1964

25 March 1965
Supreme Court
7 pages
MOHAMMAD SAFI Vs THE STATE OF WEST BENGAL

Case number: Appeal (crl.) 18 of 1963

23 March 1965
Supreme Court
6 pages
STATE OF MAHARASHTRA Vs MOHANLAL DEVICHAND SHAH

Case number: Appeal (crl.) 198 of 1963

22 March 1965
Supreme Court
7 pages
CALCUTTA DOCK LABOUR BOARD Vs JAFFAR IMAM AND OTHERS

Case number: Appeal (civil) 569 of 1964

22 March 1965
Supreme Court
5 pages
EMPLOYERS IN RELATION TO DIGWADIH COLLIERY Vs THEIR WORKMEN

Case number: Appeal (civil) 43 of 1964

22 March 1965
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs GUNGADHAR BANERJEE AND CO. (P) LTD.

Case number: Appeal (civil) 807 of 1963

19 March 1965
Supreme Court
6 pages
RAI SAHIB DR. GURDITTAMAL KAPUR Vs MAHANT AMAR DAS CHELA MAHANT RAM SARAN AND ORS.

Case number: Appeal (civil) 471 of 1963

19 March 1965
Supreme Court
4 pages
THE TATA IRON AND STEEL CO. LTD. Vs D. R. SINGH

Case number: Appeal (civil) 423 of 1964

19 March 1965
Supreme Court
8 pages
HER HIGHNESS MAHARANI MANDALSA DEVI AND ORS. Vs M. RAMNARAIN (P) LTD. AND ORS.

Case number: Appeal (civil) 130 of 1964