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30 March 1965
Supreme Court 11 pages DR. G.H. GRANT Vs STATE OF BIHAR
Case number: Appeal (civil) 262 of 1964 |
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29 March 1965
Supreme Court 15 pages NIRMALA BALA GHOSE AND ANOTHER Vs BALAI CHAND GHOSE AND ORS.
Case number: Appeal (civil) 966 of 1964 |
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29 March 1965
Supreme Court 13 pages DWARKANATH, HINDU UNDIVIDED FAMILY Vs INCOME-TAX OFFICER, SPECIAL CIRCLE, KANPUR
Case number: Appeal (civil) 62 of 1964 |
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29 March 1965
Supreme Court 8 pages ALAPATI VENKATARAMIAH Vs COMMISSIONER OF INCOME TAX HYDERABAD
Bench: SIKRI,S.M. |
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26 March 1965
Supreme Court 33 pages BHARAT KALA BHANDAR LTD. Vs MUNICIPAL COMMITTEE, DHAMANGAON
Bench: SUBBARAO, K.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.,RAMASWAMI, V. |
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26 March 1965
Supreme Court 10 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH,NAGPUR Vs SETH GOVINDRAM SUGAR MILLS LTD.
Case number: Appeal (civil) 38 of 1964 |
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26 March 1965
Supreme Court 14 pages LIFE INSURANCE CORPORATION OF INDIA Vs CROWN LIFE INSURANCE CO.
Case number: Appeal (civil) 999 of 1964 |
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25 March 1965
Supreme Court 7 pages MOHAMMAD SAFI Vs THE STATE OF WEST BENGAL
Case number: Appeal (crl.) 18 of 1963 |
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23 March 1965
Supreme Court 6 pages STATE OF MAHARASHTRA Vs MOHANLAL DEVICHAND SHAH
Case number: Appeal (crl.) 198 of 1963 |
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22 March 1965
Supreme Court 7 pages CALCUTTA DOCK LABOUR BOARD Vs JAFFAR IMAM AND OTHERS
Case number: Appeal (civil) 569 of 1964 |
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22 March 1965
Supreme Court 5 pages EMPLOYERS IN RELATION TO DIGWADIH COLLIERY Vs THEIR WORKMEN
Case number: Appeal (civil) 43 of 1964 |
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22 March 1965
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs GUNGADHAR BANERJEE AND CO. (P) LTD.
Case number: Appeal (civil) 807 of 1963 |
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19 March 1965
Supreme Court 6 pages RAI SAHIB DR. GURDITTAMAL KAPUR Vs MAHANT AMAR DAS CHELA MAHANT RAM SARAN AND ORS.
Case number: Appeal (civil) 471 of 1963 |
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19 March 1965
Supreme Court 4 pages THE TATA IRON AND STEEL CO. LTD. Vs D. R. SINGH
Case number: Appeal (civil) 423 of 1964 |
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19 March 1965
Supreme Court 8 pages HER HIGHNESS MAHARANI MANDALSA DEVI AND ORS. Vs M. RAMNARAIN (P) LTD. AND ORS.
Case number: Appeal (civil) 130 of 1964 |