Showing 39061 - 39075 of 41947 judgements
23 September 1965
Supreme Court
11 pages
N.K. MOHAMMAD SULAIMAN Vs N. C. MOHAMMAD ISMAIL AND OTHERS

Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 432 of 1963

23 September 1965
Supreme Court
7 pages
NALINI DASI ALIAS NABANALINI DASSI Vs KRITISH CHANDRA HAZRA AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 901 of 1963

23 September 1965
Supreme Court
11 pages
STATE OF MADRAS Vs P. GOVINDARAJULU NAIDU

Case number: Appeal (civil) 446 of 1963

23 September 1965
Supreme Court
6 pages
SRI SARANGADEVAR PERIA MATAM AND ANOTHER Vs RAMASWAMY GOUNDER (DEAD) BY LEGAL REPRESENTATIVES

Case number: Appeal (civil) 544 of 1963

22 September 1965
Supreme Court
15 pages
JAWAHARMAL Vs STATE OF RAJASTHAN AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Writ Petition (Civil) 19 of 1965

22 September 1965
Supreme Court
5 pages
JAGARNATH SINGH Vs B. S. RAMASWAMY

Case number: Appeal (crl.) 76 of 1963

21 September 1965
Supreme Court
16 pages
KALYANI STORES Vs THE STATE OF ORISSA AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 20 of 1964

20 September 1965
Supreme Court
18 pages
ALURU KONDAYYA AND ORS. Vs SINGARAJU RAMA RAO AND ORS.

Case number: Appeal (civil) 341 of 1961

20 September 1965
Supreme Court
10 pages
ATYAM VEERRAJU AND OTHERS Vs PECHETTI VENKANNA AND OTHERS

Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.
Case number: Appeal (civil) 452 of 1963

16 September 1965
Supreme Court
7 pages
HARBHAJAN SINGH Vs KARAM SINGH AND OTHERS

Case number: Appeal (civil) 447 of 1963

16 September 1965
Supreme Court
5 pages
JAI SHANKER Vs SATATE OF RAJASTHAN

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 576 of 1964

10 September 1965
Supreme Court
5 pages
PARMANANDA MAHAPATRA Vs COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS,ORISSA AND OTHE

Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 310 of 1963

10 September 1965
Supreme Court
16 pages
THE STATE OF WEST BENGAL Vs NRIPENDRA NATH BAGCHI

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 391 of 1964

10 September 1965
Supreme Court
17 pages
A. K. GUPTA AND SONS Vs DAMODAR VALLEY CORPORATION

Bench: SARKAR,A.K.
Case number: Appeal Civil 18 of 1963

09 September 1965
Supreme Court
6 pages
THE SAWATRAM RAMPRASAD MILLS CO. LTD. Vs BALIRAM UKANDAJI AND ANOTHER

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 525 of 1964