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25 October 1965
Supreme Court 17 pages COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs H. E. H. MIR OSMAN ALI KHAN
Case number: Appeal (civil) 46 of 1964 |
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19 October 1965
Supreme Court 8 pages BHAGWATI PRASAD Vs SHRICHANDRAMAUL
Bench: GAJENDRAGADKAR,P.B. (CJ) |
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19 October 1965
Supreme Court 6 pages STATE OF BOMBAY Vs M/S. JAGMOHANDAS AND ANOTHER
Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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18 October 1965
Supreme Court 40 pages K. S. VENKATARAMAN & CO. Vs STATE OF MADRAS
Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V. |
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15 October 1965
Supreme Court 7 pages PUNJAB SIKH REGULAR MOTOR SERVICE,MOUDHAPARA Vs THE REGIONAL TRANSPORT AUTHORITY,RAIPUR AND ANOTHER
Case number: Appeal (civil) 152 of 1965 |
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14 October 1965
Supreme Court 5 pages YENUMULA MALLU DORA Vs PERURI SEETHARATNAM AND OTHERS
Case number: Appeal (civil) 474 of 1964 |
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13 October 1965
Supreme Court 5 pages VENKATESH NARAHAR KATTl Vs HAJI SAHEB KHADIR SAHEB MULLA AND ANOTHER
Case number: Appeal (civil) 558 of 1963 |
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13 October 1965
Supreme Court 4 pages R. JEEVARATNAM Vs THE STATE OF MADRAS
Case number: Appeal (civil) 232 of 1965 |
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12 October 1965
Supreme Court 12 pages SINGARENI COLLIERIES CO. LTD. Vs STATE OF ANDHRA PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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11 October 1965
Supreme Court 15 pages GODDE VENKATESWARA RAO Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS
Case number: Appeal (civil) 755 of 1965 |
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11 October 1965
Supreme Court 6 pages CHAIRMAN MADAPPA Vs M. N. MAHANTHADEVARU AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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11 October 1965
Supreme Court 12 pages BISHAMBAR NATH KOHLI AND OTHERS Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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08 October 1965
Supreme Court 8 pages RATAN LAL Vs THE STATE OF MAHARASHTRA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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08 October 1965
Supreme Court 7 pages STATE OF MAHARASHTRA Vs MINISTERIAL SERVICE ASSOCIATION
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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08 October 1965
Supreme Court 11 pages KUMAON MOTOR UNION OWNERS LTD. AND ANOTHER. Vs THE STATE OF UTTAR PRADESH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |