Showing 39031 - 39045 of 41947 judgements
25 October 1965
Supreme Court
17 pages
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH Vs H. E. H. MIR OSMAN ALI KHAN

Case number: Appeal (civil) 46 of 1964

19 October 1965
Supreme Court
8 pages
BHAGWATI PRASAD Vs SHRICHANDRAMAUL

Bench: GAJENDRAGADKAR,P.B. (CJ)
Case number: Appeal Civil 964-965 of 1964

19 October 1965
Supreme Court
6 pages
STATE OF BOMBAY Vs M/S. JAGMOHANDAS AND ANOTHER

Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 219 of 1964

18 October 1965
Supreme Court
40 pages
K. S. VENKATARAMAN & CO. Vs STATE OF MADRAS

Bench: SUBBARAO, K.,WANCHOO, K.N.,SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.
Case number: Appeal (civil) 618 of 1963

15 October 1965
Supreme Court
7 pages
PUNJAB SIKH REGULAR MOTOR SERVICE,MOUDHAPARA Vs THE REGIONAL TRANSPORT AUTHORITY,RAIPUR AND ANOTHER

Case number: Appeal (civil) 152 of 1965

14 October 1965
Supreme Court
5 pages
YENUMULA MALLU DORA Vs PERURI SEETHARATNAM AND OTHERS

Case number: Appeal (civil) 474 of 1964

13 October 1965
Supreme Court
5 pages
VENKATESH NARAHAR KATTl Vs HAJI SAHEB KHADIR SAHEB MULLA AND ANOTHER

Case number: Appeal (civil) 558 of 1963

13 October 1965
Supreme Court
4 pages
R. JEEVARATNAM Vs THE STATE OF MADRAS

Case number: Appeal (civil) 232 of 1965

12 October 1965
Supreme Court
12 pages
SINGARENI COLLIERIES CO. LTD. Vs STATE OF ANDHRA PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 950 of 1963

11 October 1965
Supreme Court
15 pages
GODDE VENKATESWARA RAO Vs GOVERNMENT OF ANDHRA PRADESH AND OTHERS

Case number: Appeal (civil) 755 of 1965

11 October 1965
Supreme Court
6 pages
CHAIRMAN MADAPPA Vs M. N. MAHANTHADEVARU AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 957 of 1963

11 October 1965
Supreme Court
12 pages
BISHAMBAR NATH KOHLI AND OTHERS Vs STATE OF UTTAR PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal Civil 659 of 1964

08 October 1965
Supreme Court
8 pages
RATAN LAL Vs THE STATE OF MAHARASHTRA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (crl.) 53 of 1964

08 October 1965
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs MINISTERIAL SERVICE ASSOCIATION

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 259 of 1964

08 October 1965
Supreme Court
11 pages
KUMAON MOTOR UNION OWNERS LTD. AND ANOTHER. Vs THE STATE OF UTTAR PRADESH

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 486 of 1965