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02 November 1965
Supreme Court 7 pages BENGAL & ASSAM INVESTORS LTD Vs COMMISSIONER OF INCOME TAX, WEST BENGAL
Case number: Appeal (civil) 508 of 1964 |
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01 November 1965
Supreme Court 6 pages MANAGEMENT OF BROOKE BOND INDIA (P) LTD. Vs WORKMEN
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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01 November 1965
Supreme Court 7 pages STATE OF PUNJAB Vs M/S. JULLUNDER VEGETABLES SYNDICATE
Case number: Appeal (civil) 588 of 1964 |
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01 November 1965
Supreme Court 7 pages COMMISSIONER OF INCOME TAX, CALCUTTA Vs JAIPURIA CHINA CLAY MINES (P) LTD.
Case number: Appeal (civil) 307 of 1964 |
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28 October 1965
Supreme Court 7 pages SHRI CHATRASINGHJI KESARI SINGHJI THAKORE Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 148 of 1964 |
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27 October 1965
Supreme Court 5 pages MANAGEMENT UTKAL MACHINERY LTD. Vs WORKMEN, MISS SHANTI PATNAIK
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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27 October 1965
Supreme Court 17 pages K. ANANDAN NAMBIAR AND ANOTHER Vs CHIEF SECRETARY, GOVERNMENT OF MADRAS AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,BACHAWAT, R.S.,RAMASWAMI, V. |
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27 October 1965
Supreme Court 4 pages STATE OF ORISSA Vs SHYAM SUNDAR PATNAIK
Case number: Appeal (civil) 382 of 1964 |
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27 October 1965
Supreme Court 6 pages A. K. GOPALAN Vs THE GOVERNMENT OF INDIA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,BACHAWAT, R.S.,RAMASWAMI, V. |
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26 October 1965
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs M/S. MOON MILLS LTD.
Case number: Appeal (civil) 839 of 1964 |
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26 October 1965
Supreme Court 7 pages H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUSTHYDERABAD Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD
Case number: Appeal (civil) 491 of 1964 |
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26 October 1965
Supreme Court 14 pages PURSHOTAM H. JADYE AND OTHERS Vs V. B. POTDAR
Case number: Appeal (civil) 464 of 1963 |
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26 October 1965
Supreme Court 7 pages THE CACHAR CHAH SRAMIK UNION SILCHAR, ASSAM Vs THE MANAGEMENT OF THE TEA ESTATE OF CACHAR,ASSAM
Case number: Appeal (civil) 969 of 1963 |
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25 October 1965
Supreme Court 18 pages MONGIBAI HARIRAM Vs STATE OF MAHARASHTRA AND ANOTHER
Case number: Appeal (civil) 577 of 1964 |
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25 October 1965
Supreme Court 4 pages COMMISSIONER OF WEALTH TAX (CENTRAL)CALCUTTA Vs M/S. STANDARD VACUUM OIL CO. LTD.
Case number: Appeal (civil) 627 of 1964 |