Showing 39016 - 39030 of 41947 judgements
02 November 1965
Supreme Court
7 pages
BENGAL & ASSAM INVESTORS LTD Vs COMMISSIONER OF INCOME TAX, WEST BENGAL

Case number: Appeal (civil) 508 of 1964

01 November 1965
Supreme Court
6 pages
MANAGEMENT OF BROOKE BOND INDIA (P) LTD. Vs WORKMEN

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 541 of 1964

01 November 1965
Supreme Court
7 pages
STATE OF PUNJAB Vs M/S. JULLUNDER VEGETABLES SYNDICATE

Case number: Appeal (civil) 588 of 1964

01 November 1965
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, CALCUTTA Vs JAIPURIA CHINA CLAY MINES (P) LTD.

Case number: Appeal (civil) 307 of 1964

28 October 1965
Supreme Court
7 pages
SHRI CHATRASINGHJI KESARI SINGHJI THAKORE Vs COMMISSIONER OF INCOME-TAX, BOMBAY

Case number: Appeal (civil) 148 of 1964

27 October 1965
Supreme Court
5 pages
MANAGEMENT UTKAL MACHINERY LTD. Vs WORKMEN, MISS SHANTI PATNAIK

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 581 of 1964

27 October 1965
Supreme Court
17 pages
K. ANANDAN NAMBIAR AND ANOTHER Vs CHIEF SECRETARY, GOVERNMENT OF MADRAS AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,BACHAWAT, R.S.,RAMASWAMI, V.
Case number: Writ Petition (Civil) 47 of 1965

27 October 1965
Supreme Court
4 pages
STATE OF ORISSA Vs SHYAM SUNDAR PATNAIK

Case number: Appeal (civil) 382 of 1964

27 October 1965
Supreme Court
6 pages
A. K. GOPALAN Vs THE GOVERNMENT OF INDIA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,BACHAWAT, R.S.,RAMASWAMI, V.
Case number: Writ Petition (Civil) 51 of 1965

26 October 1965
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs M/S. MOON MILLS LTD.

Case number: Appeal (civil) 839 of 1964

26 October 1965
Supreme Court
7 pages
H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUSTHYDERABAD Vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH,HYDERABAD

Case number: Appeal (civil) 491 of 1964

26 October 1965
Supreme Court
14 pages
PURSHOTAM H. JADYE AND OTHERS Vs V. B. POTDAR

Case number: Appeal (civil) 464 of 1963

26 October 1965
Supreme Court
7 pages
THE CACHAR CHAH SRAMIK UNION SILCHAR, ASSAM Vs THE MANAGEMENT OF THE TEA ESTATE OF CACHAR,ASSAM

Case number: Appeal (civil) 969 of 1963

25 October 1965
Supreme Court
18 pages
MONGIBAI HARIRAM Vs STATE OF MAHARASHTRA AND ANOTHER

Case number: Appeal (civil) 577 of 1964

25 October 1965
Supreme Court
4 pages
COMMISSIONER OF WEALTH TAX (CENTRAL)CALCUTTA Vs M/S. STANDARD VACUUM OIL CO. LTD.

Case number: Appeal (civil) 627 of 1964