Showing 39046 - 39060 of 41947 judgements
07 October 1965
Supreme Court
9 pages
M/S. INDIAN CHEMICAL & PHARMACEUTICAL WORKS Vs STATE OF ANDHRA PRADESH & ORS.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 649 of 1964

07 October 1965
Supreme Court
7 pages
GULAB RAI AND ANR. Vs PUNIYA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 729 of 1964

07 October 1965
Supreme Court
8 pages
STATE OF KERALA AND OTHERS Vs BHAVANI TEA PRODUCE CO. LTD.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 650 of 1964

07 October 1965
Supreme Court
22 pages
LALITESHWAR PRASAD SAHI Vs BATESHWAR PRASAD AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 211 of 1965

07 October 1965
Supreme Court
6 pages
STATE OF MADHYA PRADESH AND ANOTHER Vs LAL BHARGAVENDRA SINGH

Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.
Case number: Appeal (civil) 738 of 1963

07 October 1965
Supreme Court
3 pages
STATE OF MADHYA PRADESH AND ANOTHER Vs COL. LAL RAMPAL SINGH

Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S.
Case number: Appeal (civil) 736 of 1963

06 October 1965
Supreme Court
0 pages
Chittoor Motor Transport Company Private Limited Vs Income Tax Officer, Chittoor

Bench: P.B. GAJENDRAGADKAR(CJ),K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M.
Case number: Appeal (civil) 563 of 1964

06 October 1965
Supreme Court
11 pages
M/S. ANWAR KHAN MEHBOOB & CO. Vs STATE OF MADHYA PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Writ Petition (Civil) 38 of 1965

06 October 1965
Supreme Court
5 pages
UNION OF INDIA Vs SUKUMAR PYNE

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 701 of 1964

06 October 1965
Supreme Court
10 pages
HARI KRISHNA BHARGAV Vs UNION OF INDIA AND ANOTHER

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Writ Petition (Civil) 17 of 1965

05 October 1965
Supreme Court
0 pages
SACHIDANANDA BANERJEE A.C.C. CALCUTTA Vs SITARAM AGARWALA

Bench: K. SUBBARAO,K.N. WANCHOO,J.C. SHAH,S.M. SIKRI,V. RAMASWAMI
Case number: Appeal (crl.) 192 of 1961

05 October 1965
Supreme Court
17 pages
THE STATE OF MYSORE Vs PADMANABHACHARYA ETC.[P. B. GAJENDRAGADKAR, C.J., K

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.

24 September 1965
Supreme Court
7 pages
SAWAI SINGHAI NIRMAL CHAND Vs UNION OF INDIA

Case number: Appeal (civil) 928 of 1963

24 September 1965
Supreme Court
10 pages
PRINCIPAL, PATNA COLLEGE, PATNA, AND OTHERS Vs KALYAN SRINIVAS RAMAN

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 743 of 1965

23 September 1965
Supreme Court
19 pages
MUNICIPAL BOARD, HAPUR Vs RAGHUVENDRA KRIPAL AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M.
Case number: Appeal (civil) 583 of 1962