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07 October 1965
Supreme Court 9 pages M/S. INDIAN CHEMICAL & PHARMACEUTICAL WORKS Vs STATE OF ANDHRA PRADESH & ORS.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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07 October 1965
Supreme Court 7 pages GULAB RAI AND ANR. Vs PUNIYA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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07 October 1965
Supreme Court 8 pages STATE OF KERALA AND OTHERS Vs BHAVANI TEA PRODUCE CO. LTD.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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07 October 1965
Supreme Court 22 pages LALITESHWAR PRASAD SAHI Vs BATESHWAR PRASAD AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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07 October 1965
Supreme Court 6 pages STATE OF MADHYA PRADESH AND ANOTHER Vs LAL BHARGAVENDRA SINGH
Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S. |
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07 October 1965
Supreme Court 3 pages STATE OF MADHYA PRADESH AND ANOTHER Vs COL. LAL RAMPAL SINGH
Bench: SARKAR, A.K.,HIDAYATULLAH, M.,DAYAL, RAGHUBAR,MUDHOLKAR, J.R.,BACHAWAT, R.S. |
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06 October 1965
Supreme Court 0 pages Chittoor Motor Transport Company Private Limited Vs Income Tax Officer, Chittoor
Bench: P.B. GAJENDRAGADKAR(CJ),K.N. WANCHOO,M. HIDAYATULLAH,J.C. SHAH,S.M. |
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06 October 1965
Supreme Court 11 pages M/S. ANWAR KHAN MEHBOOB & CO. Vs STATE OF MADHYA PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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06 October 1965
Supreme Court 5 pages UNION OF INDIA Vs SUKUMAR PYNE
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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06 October 1965
Supreme Court 10 pages HARI KRISHNA BHARGAV Vs UNION OF INDIA AND ANOTHER
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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05 October 1965
Supreme Court 0 pages SACHIDANANDA BANERJEE A.C.C. CALCUTTA Vs SITARAM AGARWALA
Bench: K. SUBBARAO,K.N. WANCHOO,J.C. SHAH,S.M. SIKRI,V. RAMASWAMI |
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05 October 1965
Supreme Court 17 pages THE STATE OF MYSORE Vs PADMANABHACHARYA ETC.[P. B. GAJENDRAGADKAR, C.J., K
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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24 September 1965
Supreme Court 7 pages SAWAI SINGHAI NIRMAL CHAND Vs UNION OF INDIA
Case number: Appeal (civil) 928 of 1963 |
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24 September 1965
Supreme Court 10 pages PRINCIPAL, PATNA COLLEGE, PATNA, AND OTHERS Vs KALYAN SRINIVAS RAMAN
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |
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23 September 1965
Supreme Court 19 pages MUNICIPAL BOARD, HAPUR Vs RAGHUVENDRA KRIPAL AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,SHAH, J.C.,SIKRI, S.M. |