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29 November 1965
Supreme Court 5 pages T. S. SRINIVASAN Vs COMMISSIONER OF INCOME TAX, MADRAS
Case number: Appeal (civil) 853 of 1964 |
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29 November 1965
Supreme Court 3 pages THE STATE OF MADHYA BHARAT (Now the STATE OF MADHYA PRADES Vs HIRALALJI
Case number: Appeal (civil) 814 of 1964 |
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26 November 1965
Supreme Court 10 pages THAKUR RAM Vs THE STATE OF BIHAR
Case number: Appeal (crl.) 165 of 1962 |
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25 November 1965
Supreme Court 7 pages HARI PRASAD JAYANTILAL & CO. LTD. Vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B.
Case number: Appeal (civil) 871 of 1964 |
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25 November 1965
Supreme Court 10 pages THE COMMISSIONER OF INCOME TAX, PUNJAB Vs THE LAHORE ELECTRIC SUPPLY CO.
Case number: Appeal (civil) 813 of 1963 |
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24 November 1965
Supreme Court 26 pages KESORAM INDUSTRIES & COTTON MILLS LTD. Vs COMNMISSIONER OF WEALTH TAX, (CENTRAL) CALCUTTA
Case number: Appeal (civil) 539 of 1964 |
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24 November 1965
Supreme Court 8 pages GURUCHARAN DAS CHADHA Vs STATE OF RAJASTHAN
Case number: Transfer Petition (Civil) 7 of 1965 |
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23 November 1965
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, KERALA Vs SOUTH INDIAN BANK LTD. TRICHUR
Case number: Appeal (civil) 842 of 1964 |
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23 November 1965
Supreme Court 4 pages STATE OF GUJARAT Vs M/S. ANANTA MILLS LTD.
Case number: Appeal (civil) 807 of 1964 |
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22 November 1965
Supreme Court 8 pages JAHIRUDDIN Vs K.D. RATMI, FACTORY MANAGER, THE MODEL MILLS NAGPUR LTD.
Case number: Appeal (civil) 156 of 1965 |
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19 November 1965
Supreme Court 8 pages INDORE MALWA UNITED MILLS Vs COMMISSIONER OF INCOME-TAX, (CENTRAL) BOMBAY
Case number: Appeal (civil) 1006 of 1963 |
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19 November 1965
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, PUNJAB, PATIALA Vs R. B. JODHA MAL KUTHIALA
Case number: Appeal (civil) 95 of 1964 |
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18 November 1965
Supreme Court 10 pages WORKMEN OF BOMBAY PORT TRUST Vs THE TRUST OF THE PORT OF BOMBAY
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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18 November 1965
Supreme Court 5 pages ERAMMA Vs VERRUPANNA & ORS.
Case number: Appeal (civil) 742 of 1965 |
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17 November 1965
Supreme Court 7 pages J. N. SHARMA Vs H.H. VIJAYAKUVERBA MAHARANI OF MORVI AND OTHERS
Case number: Appeal (civil) 841 of 1964 |