Showing 38971 - 38985 of 41947 judgements
07 December 1965
Supreme Court
15 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs M/S. NANDLAL BHANDARI MILLS LTD.

Case number: Appeal (civil) 629 of 1964

07 December 1965
Supreme Court
6 pages
P. L. BAPUSWAMI Vs N. PATTAY GOUNDER

Case number: Appeal (civil) 820 of 1964

06 December 1965
Supreme Court
9 pages
STATE OF ORISSA Vs DURGA CHARAN DAS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 751 of 1964

06 December 1965
Supreme Court
8 pages
STATE BANK OF PATIALA Vs RAM PRAKASH

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 1008 of 1965

06 December 1965
Supreme Court
6 pages
MUNICIPAL BOARD OF HARDWAR Vs RAGHUBIR SINGH ETC.

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 311 of 1964

03 December 1965
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. Vs M/S. STRAW PRODUCTS LTD., BHOPAL

Case number: Appeal (civil) 893 of 1964

03 December 1965
Supreme Court
14 pages
ROHTAK HISSAR DISTRICT ELECTRICITY SUPPLY CO. LTD. Vs STATE OF UTTAR PRADESH AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 164 of 1965

03 December 1965
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, BOMBAY Vs DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY

Case number: Appeal (civil) 956 of 1964

02 December 1965
Supreme Court
4 pages
STATE OF MADHYA PRADESH(NOW MAHARASHTRA) Vs HAJI HASAN DADA

Case number: Appeal (civil) 1007 of 1964

02 December 1965
Supreme Court
8 pages
M/S. CARONA SAHU CO. LTD. Vs STATE OF MAHARASHTRA

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 275 of 1964

30 November 1965
Supreme Court
14 pages
SUNDARAM FINANCE LTD. Vs STATE OF KERALA AND ANOTHER

Case number: Appeal (civil) 673 of 1964

30 November 1965
Supreme Court
5 pages
JAGAT BAHADUR SINGH Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 156 of 1963

29 November 1965
Supreme Court
6 pages
M/S. BABURALLY SARDAR AND ANOTHER Vs CORPORATION OF CALCUTTA

Case number: Appeal (crl.) 177 of 1963

29 November 1965
Supreme Court
35 pages
EDWINGSON BAREH Vs STATE OF ASSAM AND OTHERS

Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P.
Case number: Appeal (civil) 968 of 1965

29 November 1965
Supreme Court
7 pages
M.C.T.M. CHIDAMBARAM CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS

Case number: Appeal (civil) 477 of 1964