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07 December 1965
Supreme Court 15 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH Vs M/S. NANDLAL BHANDARI MILLS LTD.
Case number: Appeal (civil) 629 of 1964 |
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07 December 1965
Supreme Court 6 pages P. L. BAPUSWAMI Vs N. PATTAY GOUNDER
Case number: Appeal (civil) 820 of 1964 |
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06 December 1965
Supreme Court 9 pages STATE OF ORISSA Vs DURGA CHARAN DAS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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06 December 1965
Supreme Court 8 pages STATE BANK OF PATIALA Vs RAM PRAKASH
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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06 December 1965
Supreme Court 6 pages MUNICIPAL BOARD OF HARDWAR Vs RAGHUBIR SINGH ETC.
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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03 December 1965
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. Vs M/S. STRAW PRODUCTS LTD., BHOPAL
Case number: Appeal (civil) 893 of 1964 |
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03 December 1965
Supreme Court 14 pages ROHTAK HISSAR DISTRICT ELECTRICITY SUPPLY CO. LTD. Vs STATE OF UTTAR PRADESH AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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03 December 1965
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, BOMBAY Vs DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY
Case number: Appeal (civil) 956 of 1964 |
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02 December 1965
Supreme Court 4 pages STATE OF MADHYA PRADESH(NOW MAHARASHTRA) Vs HAJI HASAN DADA
Case number: Appeal (civil) 1007 of 1964 |
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02 December 1965
Supreme Court 8 pages M/S. CARONA SAHU CO. LTD. Vs STATE OF MAHARASHTRA
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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30 November 1965
Supreme Court 14 pages SUNDARAM FINANCE LTD. Vs STATE OF KERALA AND ANOTHER
Case number: Appeal (civil) 673 of 1964 |
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30 November 1965
Supreme Court 5 pages JAGAT BAHADUR SINGH Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 156 of 1963 |
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29 November 1965
Supreme Court 6 pages M/S. BABURALLY SARDAR AND ANOTHER Vs CORPORATION OF CALCUTTA
Case number: Appeal (crl.) 177 of 1963 |
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29 November 1965
Supreme Court 35 pages EDWINGSON BAREH Vs STATE OF ASSAM AND OTHERS
Bench: GAJENDRAGADKAR, P.B. (CJ),WANCHOO, K.N.,HIDAYATULLAH, M.,RAMASWAMI, V.,SATYANARAYANARAJU, P. |
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29 November 1965
Supreme Court 7 pages M.C.T.M. CHIDAMBARAM CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 477 of 1964 |