Showing 38671 - 38685 of 41947 judgements
15 December 1966
Supreme Court
4 pages
CHANDRA BHUSHAN & ANR. Vs DEPUTY DIRECTOR OF CONSOLIDATION (REGIONAL), U.P. & ORS.

Case number: Appeal (civil) 973 of 1965

15 December 1966
Supreme Court
13 pages
GHULAM SARWAR Vs UNION OF INDIA & ORS.

Case number: Writ Petition (Civil) 155 of 1966

15 December 1966
Supreme Court
6 pages
TRILOKI NATH TIKU & ANR. Vs STATE OF JAMMU & KASHMIR & ORS.

Case number: Writ Petition (Civil) 107 of 1965

13 December 1966
Supreme Court
8 pages
H. A. K. RAO, CHARTERED ACCOUNTANT Vs COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, N

Case number: Appeal (civil) 447, 501 of 1965

13 December 1966
Supreme Court
9 pages
INDIAN & GENERAL INVESTMENT TRUST LTD. Vs SHRI PURNA CHANDRA MARDARAJ & CO.

Case number: Appeal (civil) 850 of 1964

13 December 1966
Supreme Court
4 pages
BABU LAL Vs SHEONATH DAS

Case number: Appeal (civil) 2271 of 1966

13 December 1966
Supreme Court
7 pages
LALLAN PRASAD Vs RAHMAT ALI & ANR.

Case number: Appeal (civil) 776 of 1964

09 December 1966
Supreme Court
17 pages
D. S. REDDY Vs CHANCELLOR, OSMANIA UNIVERSITY & ORS.

Case number: Appeal (civil) 2313 of 1966

07 December 1966
Supreme Court
39 pages
SUPERINTENDENT & LEGAL REMEMBRANCER,STATE OF WEST BENGAL Vs CORPORATION OF CALCUTTA

Bench: RAO, K. SUBBA (CJ),WANCHOO, K.N. & SHAH, J.C.,SIKRI, S.M. & BACHAWAT, R.S.,RAMASWAMI, V. & SHELAT, J.M.,BHARGAVA, VISHISHTHA & VAIDYIALINGAM, C.A.
Case number: Appeal (crl.) 193 of 1964

02 December 1966
Supreme Court
18 pages
AJIT SINGH & ORS. ETC. ETC. Vs AJIT SINGH . ETC. ETC.

Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,SHELAT, J.M.
Case number: C.A. No.-004396-004402 / 1986
Diary number: 67480 / 1986
Advocates: Vs ANIL K. CHOPRA

02 December 1966
Supreme Court
5 pages
BHAGAT RAM & ORS. Vs STATE OF PUNJAB & ORS.

Case number: Writ Petition (Civil) 125 of 1966

02 December 1966
Supreme Court
5 pages
VIJENDRA NATH & ORS. Vs JAGDISH RAI AGGARWAL & ORS.

Case number: Appeal (civil) 1314 of 1966

29 November 1966
Supreme Court
10 pages
KUMARA NAND Vs BRIJMOHAN LAL SHARMA

Case number: Appeal (civil) 2135 of 1966

25 November 1966
Supreme Court
5 pages
PERIYASAMY Vs STATE OF MADRAS

Case number: Appeal (crl.) 136 of 1966

23 November 1966
Supreme Court
6 pages
MUNICIPAL CORPORATION OF DELHI Vs GHISA RAM

Case number: Appeal (crl.) 194 of 1966