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15 December 1966
Supreme Court 4 pages CHANDRA BHUSHAN & ANR. Vs DEPUTY DIRECTOR OF CONSOLIDATION (REGIONAL), U.P. & ORS.
Case number: Appeal (civil) 973 of 1965 |
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15 December 1966
Supreme Court 13 pages GHULAM SARWAR Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 155 of 1966 |
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15 December 1966
Supreme Court 6 pages TRILOKI NATH TIKU & ANR. Vs STATE OF JAMMU & KASHMIR & ORS.
Case number: Writ Petition (Civil) 107 of 1965 |
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13 December 1966
Supreme Court 8 pages H. A. K. RAO, CHARTERED ACCOUNTANT Vs COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, N
Case number: Appeal (civil) 447, 501 of 1965 |
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13 December 1966
Supreme Court 9 pages INDIAN & GENERAL INVESTMENT TRUST LTD. Vs SHRI PURNA CHANDRA MARDARAJ & CO.
Case number: Appeal (civil) 850 of 1964 |
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13 December 1966
Supreme Court 4 pages BABU LAL Vs SHEONATH DAS
Case number: Appeal (civil) 2271 of 1966 |
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13 December 1966
Supreme Court 7 pages LALLAN PRASAD Vs RAHMAT ALI & ANR.
Case number: Appeal (civil) 776 of 1964 |
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09 December 1966
Supreme Court 17 pages D. S. REDDY Vs CHANCELLOR, OSMANIA UNIVERSITY & ORS.
Case number: Appeal (civil) 2313 of 1966 |
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07 December 1966
Supreme Court 39 pages SUPERINTENDENT & LEGAL REMEMBRANCER,STATE OF WEST BENGAL Vs CORPORATION OF CALCUTTA
Bench: RAO, K. SUBBA (CJ),WANCHOO, K.N. & SHAH, J.C.,SIKRI, S.M. & BACHAWAT, R.S.,RAMASWAMI, V. & SHELAT, J.M.,BHARGAVA, VISHISHTHA & VAIDYIALINGAM, C.A. |
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02 December 1966
Supreme Court 18 pages AJIT SINGH & ORS. ETC. ETC. Vs AJIT SINGH . ETC. ETC.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,SHELAT, J.M. |
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02 December 1966
Supreme Court 5 pages BHAGAT RAM & ORS. Vs STATE OF PUNJAB & ORS.
Case number: Writ Petition (Civil) 125 of 1966 |
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02 December 1966
Supreme Court 5 pages VIJENDRA NATH & ORS. Vs JAGDISH RAI AGGARWAL & ORS.
Case number: Appeal (civil) 1314 of 1966 |
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29 November 1966
Supreme Court 10 pages KUMARA NAND Vs BRIJMOHAN LAL SHARMA
Case number: Appeal (civil) 2135 of 1966 |
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25 November 1966
Supreme Court 5 pages PERIYASAMY Vs STATE OF MADRAS
Case number: Appeal (crl.) 136 of 1966 |
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23 November 1966
Supreme Court 6 pages MUNICIPAL CORPORATION OF DELHI Vs GHISA RAM
Case number: Appeal (crl.) 194 of 1966 |