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24 February 1967
Supreme Court 6 pages STATE OF ASSAM & ANR. Vs GAUHATI MUNICIPAL, BOARD
Case number: Appeal (civil) 1268 of 1966 |
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23 February 1967
Supreme Court 5 pages SHER SINGH & ORS. Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 191 of 1964 |
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23 February 1967
Supreme Court 6 pages COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs JASWANT SINGH CHARAN SINGH
Case number: Appeal (civil) 2011 of 1966 |
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22 February 1967
Supreme Court 15 pages S. G. JAISINGHANI Vs UNION OF INDIA AND ORS.(With Connected Writ Petition)
Bench: RAO, K. SUBBA (CJ),SHELAT, J.M.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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21 February 1967
Supreme Court 21 pages NEW MANEK CHOWK SPINNING AND WEAVINGMILLS CO. LTD. AND O Vs MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD AND ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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21 February 1967
Supreme Court 6 pages STATE OF MYSORE Vs SYED IBRAHIM
Case number: Appeal (crl.) 10 of 1965 |
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20 February 1967
Supreme Court 20 pages B. SHAMA RAO Vs THE UNION TERRITORY OF PONDICHERRY
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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16 February 1967
Supreme Court 17 pages KHAMBALIA MUNICILPALITY & ANR. Vs STATE OF GUJARAT
Case number: Appeal (civil) 1340 of 1966 |
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07 February 1967
Supreme Court 6 pages STATE OF ORISSA Vs DR. (MISS) BINAPANI DEI & ORS.
Case number: Appeal (civil) 499 of 1965 |
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06 February 1967
Supreme Court 5 pages R. SANTHANKUMAR NADAR Vs INDIAN BANK LTD., MADRAS & ORS.
Case number: Appeal (civil) 505 of 1965 |
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06 February 1967
Supreme Court 15 pages CALCUTTA INSURANCE Co. LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 1135 of 1965 |
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06 February 1967
Supreme Court 7 pages BISHWANATH AND ANR. Vs SHRI THAKUR RADHABALLABHJI & ORS.
Bench: RAO,K. SUBBA (CJ) |
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02 February 1967
Supreme Court 11 pages THE STATE OF MAHARASHTRA & ANR. Vs B. K. TAKKAMORE & ORS.
Case number: Appeal (civil) 2340 of 1966 |
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02 February 1967
Supreme Court 16 pages S. GOVINDA MENON Vs THE UNION OF INDIA & ANR.
Case number: Appeal (civil) 1366 of 1966 |
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01 February 1967
Supreme Court 7 pages SHIBSANKAR NANDY Vs PRABARTAK SANGHA AND ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |