Showing 38626 - 38640 of 41947 judgements
24 February 1967
Supreme Court
6 pages
STATE OF ASSAM & ANR. Vs GAUHATI MUNICIPAL, BOARD

Case number: Appeal (civil) 1268 of 1966

23 February 1967
Supreme Court
5 pages
SHER SINGH & ORS. Vs STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 191 of 1964

23 February 1967
Supreme Court
6 pages
COMMISSIONER OF SALES TAX, MADHYA PRADESH Vs JASWANT SINGH CHARAN SINGH

Case number: Appeal (civil) 2011 of 1966

22 February 1967
Supreme Court
15 pages
S. G. JAISINGHANI Vs UNION OF INDIA AND ORS.(With Connected Writ Petition)

Bench: RAO, K. SUBBA (CJ),SHELAT, J.M.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 1038 of 1965

21 February 1967
Supreme Court
21 pages
NEW MANEK CHOWK SPINNING AND WEAVINGMILLS CO. LTD. AND O Vs MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD AND ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Writ Petition (Civil) 133 of 1966

21 February 1967
Supreme Court
6 pages
STATE OF MYSORE Vs SYED IBRAHIM

Case number: Appeal (crl.) 10 of 1965

20 February 1967
Supreme Court
20 pages
B. SHAMA RAO Vs THE UNION TERRITORY OF PONDICHERRY

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Writ Petition (Civil) 123 of 1966

16 February 1967
Supreme Court
17 pages
KHAMBALIA MUNICILPALITY & ANR. Vs STATE OF GUJARAT

Case number: Appeal (civil) 1340 of 1966

07 February 1967
Supreme Court
6 pages
STATE OF ORISSA Vs DR. (MISS) BINAPANI DEI & ORS.

Case number: Appeal (civil) 499 of 1965

06 February 1967
Supreme Court
5 pages
R. SANTHANKUMAR NADAR Vs INDIAN BANK LTD., MADRAS & ORS.

Case number: Appeal (civil) 505 of 1965

06 February 1967
Supreme Court
15 pages
CALCUTTA INSURANCE Co. LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 1135 of 1965

06 February 1967
Supreme Court
7 pages
BISHWANATH AND ANR. Vs SHRI THAKUR RADHABALLABHJI & ORS.

Bench: RAO,K. SUBBA (CJ)
Case number: Appeal Civil 780 of 1964

02 February 1967
Supreme Court
11 pages
THE STATE OF MAHARASHTRA & ANR. Vs B. K. TAKKAMORE & ORS.

Case number: Appeal (civil) 2340 of 1966

02 February 1967
Supreme Court
16 pages
S. GOVINDA MENON Vs THE UNION OF INDIA & ANR.

Case number: Appeal (civil) 1366 of 1966

01 February 1967
Supreme Court
7 pages
SHIBSANKAR NANDY Vs PRABARTAK SANGHA AND ORS.

Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.
Case number: Appeal (civil) 1004 of 1965