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18 January 1967
Supreme Court 4 pages SYED KHAWAJA MOINUDDIN Vs GOVERNMENT OF INDIA AND 3 ORS.
Case number: Appeal (crl.) 237 of 1966 |
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17 January 1967
Supreme Court 9 pages NATIONAL IRON AND STEEL CO. LTD. & ORS. Vs THE STATE OF WEST BENGAL & ANR.
Case number: Appeal (civil) 497 of 1965 |
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17 January 1967
Supreme Court 12 pages NIRANJAN SHANKAR GOLIKARI Vs THE CENTURY SPINNING AND MFG. CO. LTD.
Case number: Appeal (civil) 2103 of 1966 |
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17 January 1967
Supreme Court 9 pages RAMEKBAL TIWARY Vs MADAN MOHAN TIWARY & ANR.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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16 January 1967
Supreme Court 7 pages STATE OF MYSORE Vs H. SANJEEVIAH
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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06 January 1967
Supreme Court 12 pages STATE OF PUNJAB Vs SURJIT SINGH & ANOTHER
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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05 January 1967
Supreme Court 7 pages R. S. SETH GOPIKRISHAN AGARWAL Vs R. N. SEN, ASSISTANT COLLECTOR
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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05 January 1967
Supreme Court 6 pages THE STATE OF UTTAR PRADESH Vs MADAN MOHAN NAGAR
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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05 January 1967
Supreme Court 8 pages D.R. NIM, I. P. S. Vs UNION OF INDIA
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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04 January 1967
Supreme Court 6 pages SYED YOUSUF YARKHAN & ORS. Vs SYED MOHAMMED YARKHAN & ORS.
Case number: Appeal (civil) 760 of 1964 |
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03 January 1967
Supreme Court 6 pages LALA SHANTI SWARUP Vs MUNSHI SINGH & ORS.
Case number: Appeal (civil) 784 of 1964 |
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16 December 1966
Supreme Court 3 pages A.K. MALLU Vs PURANACHANDRA RAO & ANR.
Bench: HIDAYATULLAH,M. |
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16 December 1966
Supreme Court 7 pages RAMCHANDRA SPG. & WVG. MILLS Vs BIJLI COTTON MILLS & ORS.
Case number: Appeal (civil) 877 of 1964 |
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16 December 1966
Supreme Court 3 pages PREM BALLABH KHULBE Vs MATHURA DATT BHATT
Case number: Appeal (civil) 615 of 1964 |
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15 December 1966
Supreme Court 7 pages K.N.SHUKLA Vs NAVNIT LAL MANILAL BHAT AND ANR.
Case number: Appeal (crl.) 44 of 1965 |