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28 October 1966
Supreme Court 6 pages MAHENDRA RAMBHAI PATEL Vs CONTROLLER OF ESTATE DUTY, GUJARAT
Case number: Appeal (civil) 1067 of 1965 |
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28 October 1966
Supreme Court 0 pages LALA HARI CHAND SARDA Vs MIZO DISTRICT COUNCIL & ANR.
Case number: Appeal (civil) 648 of 1964 |
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27 October 1966
Supreme Court 7 pages KANTAMANI VENKATA NARAYANA & SONS Vs FIRST ADDITIONAL INCOME-TAX OFFICER,RAJAHMUNDRY
Case number: Appeal (civil) 154 of 1966 |
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27 October 1966
Supreme Court 9 pages KRISHNA COCONUT CO. & ANR. Vs EAST GODAVARI COCONUT & TOBACCO MARKETCOMMITTEE
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,SHELAT, J.M. |
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27 October 1966
Supreme Court 8 pages Rm. Ar., Ar. Rm. Ar. RAMANATHAN CHETTIAR Vs COMMISSIONER OF INCOME-TAX, MADRAS
Case number: Appeal (civil) 728 of 1965 |
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27 October 1966
Supreme Court 4 pages COMMISSIONER OF TAXES ASSAM, SHILLONG Vs PRABHAT MARKETING CO. LTD., GAUHATI
Case number: Appeal (civil) 199 of 1966 |
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26 October 1966
Supreme Court 5 pages RAM KUMAR AGARWALLA AND BROTHERS Vs COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA
Case number: Appeal (civil) 176 of 1966 |
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26 October 1966
Supreme Court 5 pages S. S. RAJALINGA RAJA Vs STATE OF MADRAS
Case number: Appeal (civil) 979 of 1965 |
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26 October 1966
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, MADRAS Vs PRITHVI INSURANCE CO. LTD.
Case number: Appeal (civil) 729 of 1965 |
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25 October 1966
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs SRI MEENAKSHI MILLS LTD. & ORS.
Case number: Appeal (civil) 1084 of 1965 |
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25 October 1966
Supreme Court 7 pages GURBAX SINGH Vs STATE OF PUNJAB & ORS.
Case number: Appeal (civil) 708 of 1964 |
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14 October 1966
Supreme Court 5 pages CHANDULAL HARJIVANDAS, JAMNAGAR Vs COMMISSIONER OF INCOME-TAX, GUJARAT
Case number: Appeal (civil) 684 of 1965 |
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14 October 1966
Supreme Court 7 pages JOINT FAMILY OF UDAYAN CHINUBHAI ETC. Vs COMMISSIONER OF INCOME-TAX, GUJARAT
Case number: Appeal (civil) 946 of 1965 |
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14 October 1966
Supreme Court 7 pages O. RM. M. SP. SV. FIRM Vs THE COMMISSIONER OF INCOME-TAX-MADRAS
Case number: Appeal (civil) 751 of 1965 |
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14 October 1966
Supreme Court 7 pages CHANDRADHAR GOSWAMI & ORS. Vs THE GAUHATI BANK LTD.
Case number: Appeal (civil) 733 of 1964 |