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01 February 1967
Supreme Court 9 pages BENGAL TIMBER TRADING CO. LTD. Vs COMMISSIONER OF SALES TAX, MADHYAPRADESH
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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01 February 1967
Supreme Court 10 pages PRITAM SINGH CHAHIL Vs STATE OF PUNJAB AND ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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01 February 1967
Supreme Court 7 pages WORKMEN OF SHRI RANGAVILAS MOTORS (P) LTD.& ANR. Vs SHRI RANGAVILAS MOTORS (P) LTD. AND ORS.
Case number: Appeal (civil) 1065 of 1965 |
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30 January 1967
Supreme Court 7 pages THE EMPLOYERS OF AZAM JAHI MILLS LTD. Vs THE WORKMEN
Case number: Appeal (civil) 971 of 1965 |
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30 January 1967
Supreme Court 12 pages MANEKLAL JINABHAI KOT Vs STATE OF GUJARAT & ORS.
Case number: Appeal (crl.) 198 of 1964 |
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30 January 1967
Supreme Court 10 pages I.N.SAKSENA Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 670 of 1965 |
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27 January 1967
Supreme Court 6 pages D.SANJEEVAYYA Vs ELECTION TRIBUNAL ANDHRA PRADESH & ORS.
Case number: Appeal (civil) 1 of 1967 |
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27 January 1967
Supreme Court 12 pages MANAGEMENT OF NORTHERN RAILWAYCO-OPERATIVE SOCIETY LTD. Vs INDUSTRIAL TRIBUNAL, RAJASTHAN, JAIPUR AND ANR.
Case number: Appeal (civil) 496 of 1965 |
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24 January 1967
Supreme Court 12 pages KAMANI METALS & ALLOYS LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 634 of 1965 |
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23 January 1967
Supreme Court 8 pages STATE OF MADHYA PRADESH & ANR. Vs THAKUR BHARAT SINGH
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K. |
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23 January 1967
Supreme Court 6 pages VALLIAMMAI ACHI Vs NAGAPPA CHETTIAR & ORS.
Case number: Appeal (civil) 806 of 1964 |
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20 January 1967
Supreme Court 10 pages AHMEDABAD MILLOWNERS' ASSOCIATION & ANR. Vs I.G. THAKORE, PRESIDENT & ORS.
Case number: Appeal (civil) 490 of 1965 |
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19 January 1967
Supreme Court 8 pages R. B. SETH JESSARAM FATEHCHAND Vs OM NARAIN TANKHA & ANR.
Case number: Appeal (civil) 891 of 1964 |
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19 January 1967
Supreme Court 6 pages RAGHUBANS DUBEY Vs STATE OF BIHAR
Case number: Appeal (crl.) 189 of 1964 |
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18 January 1967
Supreme Court 14 pages BEJOY LAKSHMI COTTON MILLS LTD. Vs STATE OF WEST BENGAL AND ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |