|
14 October 1966
Supreme Court 14 pages DELHI CLOTH & GENERAL MILLS CO. LTD. Vs THE WORKMEN & ORS.
Case number: Appeal (civil) 2100 of 1966 |
|
14 October 1966
Supreme Court 8 pages SONI LALJI JETHA & ORS. Vs SONI KALIDAS DEVCHAND & ORS,
Case number: Appeal (civil) 727 of 1964 |
|
13 October 1966
Supreme Court 8 pages CHANDRA MOHINI SRIVASTAVA Vs AVINASH PRASAD SRIVASTAVA & ANR.
Case number: Appeal (civil) 138 of 1966 |
|
13 October 1966
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, MYSORE Vs THE CANARA BANK LTD.
Case number: Appeal (civil) 675 of 1965 |
|
12 October 1966
Supreme Court 10 pages BIHTA CO-OPERATIVE DEVELOPMENT CANE MARKETING UNION LTD. Vs THE BANK OF BIHAR & ORS.
Case number: Appeal (civil) 699 of 1964 |
|
12 October 1966
Supreme Court 5 pages HINDUSTAN CONSTRUCTION COMPANY LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 1109 of 1966 |
|
12 October 1966
Supreme Court 6 pages BABU MANMOHAN DAS SHAH & ORS. Vs BISHUN DAS
Case number: Appeal (civil) 643 of 1964 |
|
11 October 1966
Supreme Court 5 pages SALES-TAX OFFICER, CIRCLE-1, JABALPUR Vs HANUMAN PRASAD
Case number: Appeal (civil) 548 of 1965 |
|
11 October 1966
Supreme Court 9 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs EAST COAST COMMERCIAL CO. LTD.
Case number: Appeal (civil) 672 of 1965 |
|
11 October 1966
Supreme Court 8 pages COMMISSIONER OF INCOME-TAX, GUJARAT Vs KANTILAL NATHUCHAND SAMI
Case number: Appeal (civil) 676 of 1965 |
|
10 October 1966
Supreme Court 6 pages ASHWIN NANUBHAI VYAS Vs STATE OF MAHARASHTRA & ANR.
Case number: Appeal (crl.) 268 of 1964 |
|
10 October 1966
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 Vs GODAVARI SUGAR MILLS LTD.
Case number: Appeal (civil) 28 of 1966 |
|
10 October 1966
Supreme Court 2 pages ASHWIN NANUBHAI VYAS Vs STATE OF MAHARASHTRA & ANR.
Case number: Appeal (crl.) 268 of 1964 |
|
07 October 1966
Supreme Court 6 pages JAMMU & KASHMIR BANK LTD. Vs ATTAR-UL-NISSA & OTHERS
Case number: Appeal (civil) 702 of 1964 |
|
07 October 1966
Supreme Court 7 pages COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs JUGGILAL KAMALAPAT
Case number: Appeal (civil) 127 of 1966 |