Showing 38716 - 38730 of 41947 judgements
14 October 1966
Supreme Court
14 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs THE WORKMEN & ORS.

Case number: Appeal (civil) 2100 of 1966

14 October 1966
Supreme Court
8 pages
SONI LALJI JETHA & ORS. Vs SONI KALIDAS DEVCHAND & ORS,

Case number: Appeal (civil) 727 of 1964

13 October 1966
Supreme Court
8 pages
CHANDRA MOHINI SRIVASTAVA Vs AVINASH PRASAD SRIVASTAVA & ANR.

Case number: Appeal (civil) 138 of 1966

13 October 1966
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, MYSORE Vs THE CANARA BANK LTD.

Case number: Appeal (civil) 675 of 1965

12 October 1966
Supreme Court
10 pages
BIHTA CO-OPERATIVE DEVELOPMENT CANE MARKETING UNION LTD. Vs THE BANK OF BIHAR & ORS.

Case number: Appeal (civil) 699 of 1964

12 October 1966
Supreme Court
5 pages
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs UNION OF INDIA

Case number: Appeal (civil) 1109 of 1966

12 October 1966
Supreme Court
6 pages
BABU MANMOHAN DAS SHAH & ORS. Vs BISHUN DAS

Case number: Appeal (civil) 643 of 1964

11 October 1966
Supreme Court
5 pages
SALES-TAX OFFICER, CIRCLE-1, JABALPUR Vs HANUMAN PRASAD

Case number: Appeal (civil) 548 of 1965

11 October 1966
Supreme Court
9 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs EAST COAST COMMERCIAL CO. LTD.

Case number: Appeal (civil) 672 of 1965

11 October 1966
Supreme Court
8 pages
COMMISSIONER OF INCOME-TAX, GUJARAT Vs KANTILAL NATHUCHAND SAMI

Case number: Appeal (civil) 676 of 1965

10 October 1966
Supreme Court
6 pages
ASHWIN NANUBHAI VYAS Vs STATE OF MAHARASHTRA & ANR.

Case number: Appeal (crl.) 268 of 1964

10 October 1966
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 Vs GODAVARI SUGAR MILLS LTD.

Case number: Appeal (civil) 28 of 1966

10 October 1966
Supreme Court
2 pages
ASHWIN NANUBHAI VYAS Vs STATE OF MAHARASHTRA & ANR.

Case number: Appeal (crl.) 268 of 1964

07 October 1966
Supreme Court
6 pages
JAMMU & KASHMIR BANK LTD. Vs ATTAR-UL-NISSA & OTHERS

Case number: Appeal (civil) 702 of 1964

07 October 1966
Supreme Court
7 pages
COMMISSIONER OF INCOME-TAX, WEST BENGAL,CALCUTTA Vs JUGGILAL KAMALAPAT

Case number: Appeal (civil) 127 of 1966