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17 November 1966
Supreme Court 6 pages MANGAL SINGH & ANR. Vs UNION OF INDIA
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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17 November 1966
Supreme Court 8 pages MUNICIPAL COMMITTEE, AKOT Vs MANILAL MANEKJI PVT. LTD. AND ANOTHER
Case number: Appeal (civil) 1611 of 1966 |
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15 November 1966
Supreme Court 11 pages MOHANLAL HARGOVINDDAS Vs STATE OF MADHYA PRADESH & ORS.
Bench: RAO, K. SUBBA (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,VAIDYIALINGAM, C.A. |
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08 November 1966
Supreme Court 9 pages JANAK RAJ Vs GURDIAL SINGH AND ANR.
Case number: Appeal (civil) 1322 of 1966 |
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07 November 1966
Supreme Court 6 pages K. V. RAJALAKSHMIAH SETTY & ANR. Vs STATE OF MYSORE AND ANR.
Case number: Appeal (civil) 2174 of 1966 |
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07 November 1966
Supreme Court 12 pages RAJ KISHORE PRASAD NARAIN SINGH Vs RAM PARTAP PANDEY & ORS.
Case number: Appeal (civil) 759 of 1964 |
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04 November 1966
Supreme Court 6 pages ATTAR SINGH Vs INDER KUMAR
Case number: Appeal (civil) 2009 of 1966 |
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01 November 1966
Supreme Court 11 pages M. M. PARIKH, INCOME-TAX OFFICER, SPECIALINVESTIGATION CIR Vs NAVANAGAR TRANSPORT & INDUSTRIESLTD. & ANR.
Case number: Appeal (civil) 1082 of 1965 |
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01 November 1966
Supreme Court 8 pages GOVIND DATTATRAY KELKAR & ORS. Vs CHIEF CONTROLLER OF IMPORTS & EXPORTS& ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,SHELAT, J.M. |
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01 November 1966
Supreme Court 10 pages SAMARENDRA NATH SINHA & ANR. Vs KRISHNA KUMAR NAG
Case number: Appeal (civil) 707 of 1964 |
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31 October 1966
Supreme Court 4 pages LALA RAM Vs SUPREME COURT OF INDIA & ORS.
Bench: RAO, K. SUBBA (CJ),HIDAYATULLAH, M.,SIKRI, S.M.,BACHAWAT, R.S.,SHELAT, J.M. |
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31 October 1966
Supreme Court 6 pages THE COMMISSIONER OF INCOME-TAX, BOMBAY Vs SMT. KASTURBAI WALCHAND TRUST, BOMBAY
Case number: Appeal (civil) 180 of 1966 |
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31 October 1966
Supreme Court 5 pages MISS DHUN DADABHOY KAPADIA Vs COMMISSIONER OF INCOME-TAX, BOMBAY
Case number: Appeal (civil) 757 of 1965 |
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28 October 1966
Supreme Court 7 pages GEORGE DA COSTA Vs CONTROLLER OF ESTATE DUTY IN MYSORE,BANGALORE
Case number: Appeal (civil) 1098 of 1965 |
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28 October 1966
Supreme Court 6 pages PAREKH WADILAL JIVANBHAI Vs COMMISSIONER OF INCOME-TAX, M. P. NAGPURAND BHANDARA, NAGP
Case number: Appeal (civil) 1058 of 1965 |