Showing 38221 - 38235 of 41947 judgements
02 May 1968
Supreme Court
8 pages
ISHWAR SINGH BINDRA & ORS. Vs THE STATE OF U.P.

Case number: Appeal (crl.) 190 of 1965

02 May 1968
Supreme Court
11 pages
LAXMAN BALKRISHNA JOSHI Vs TRIMBAK BAPU GODBOLE AND ANR.

Case number: Appeal (civil) 547 of 1965

01 May 1968
Supreme Court
5 pages
ASHIQ MIYAN AND ORS. Vs STATE OF MADHYA PRADESH

Bench: VAIDYIALINGAM,C.A.
Case number: Appeal Criminal 128 of 1966

01 May 1968
Supreme Court
8 pages
HARCHARAN SINGH Vs MOHINDER SINGH & ORS.

Case number: Appeal (civil) 1554 of 1967

01 May 1968
Supreme Court
5 pages
ISHWARLAL GIRDHARLAL PAREKH Vs STATE OF MAHARASHTRA AND ORS.

Case number: Appeal (crl.) 109 of 1966

01 May 1968
Supreme Court
5 pages
SHIV RAJ SINGH Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 124 of 1966

30 April 1968
Supreme Court
6 pages
GOVIND SAHAI Vs THE STATE OF U.P.

Case number: Appeal (crl.) 65 of 1966

30 April 1968
Supreme Court
6 pages
MUNICIPAL COMMITTEE, KHURARI Vs DHANNALAL SETHI & ORS.

Case number: Appeal (civil) 545 of 1965

30 April 1968
Supreme Court
9 pages
HYDRO (ENGINEERS) PVT. LTD. Vs THE WORKMEN

Case number: Appeal (civil) 1934 of 1967

30 April 1968
Supreme Court
5 pages
SHEONATH PRASAD & ORS. Vs STATE OF BIHAR

Case number: Appeal (crl.) 189 of 1965

30 April 1968
Supreme Court
5 pages
AJAIB SINGH Vs JOGINDER SINGH

Case number: Appeal (crl.) 157 of 1965

30 April 1968
Supreme Court
5 pages
JAI LAL Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 38 of 1965

30 April 1968
Supreme Court
4 pages
BAIDYA NATH PRASAD SRIVASTAVA Vs STATE OF BIHAR

Bench: VAIDYIALINGAM,C.A.
Case number: Appeal Criminal 47 of 1966

26 April 1968
Supreme Court
6 pages
JANG BAHADUR SINGH Vs BAIJ NATH TIWARI

Case number: Appeal (crl.) 187 of 1965

26 April 1968
Supreme Court
4 pages
JOTISH CHANDRA CHAUDHARY Vs THE STATE OF BIHAR

Case number: Appeal (crl.) 1 of 1968