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15 July 1968
Supreme Court 6 pages KUCHWAR LIME AND STONE CO. Vs M/S. DEHRI ROHTAS LIGHT RAILWAY CO. LTD. & ANR.
Case number: Appeal (civil) 987 of 1965 |
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15 July 1968
Supreme Court 8 pages RAM KISTO MANDAL AND ANR. Vs DHANKISTO MANDAL
Case number: Appeal (civil) 1123 of 1965 |
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15 July 1968
Supreme Court 12 pages HIRALAL AGRAWAL, ETC. Vs RAMPADARATH SINGH & ORS., ETC.
Case number: Appeal (civil) 1244 of 1968 |
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15 July 1968
Supreme Court 10 pages SURESH KOSHY GEORGE Vs THE UNIVERSITY OF KERALA & ORS.
Case number: Appeal (civil) 990 of 1968 |
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15 July 1968
Supreme Court 5 pages SHAM SUNDER Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 31 of 1967 |
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15 July 1968
Supreme Court 7 pages ABDUL RAHIMAN KHAN Vs SADASIVA TRIPATHI
Bench: SHAH,J.C. |
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02 July 1968
Supreme Court 7 pages DEBABRATA BANDOPADHYAY Vs THE STATE OF WEST BENGAL & ANR.
Case number: Appeal (crl.) 55 of 1965 |
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03 May 1968
Supreme Court 15 pages KALINGA TUBES LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 26 of 1968 |
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03 May 1968
Supreme Court 4 pages STATE OF PUNJAB AND ORS. Vs BHAI ARDAMAN SINGH & ORS. ETC.
Case number: Appeal (civil) 1016 of 1964 |
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03 May 1968
Supreme Court 5 pages AMRIT LAL AMBALAL PATEL Vs HIMATBHAI GOMANBHAI PATEL & ANOTHER
Case number: Appeal (civil) 1603 of 1967 |
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03 May 1968
Supreme Court 6 pages GOVARDHAN DASS & 8 ORS. Vs SMT. SITABAI
Case number: Appeal (civil) 984-985 of 1965 |
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03 May 1968
Supreme Court 14 pages S. RAJAGOPAL Vs C. M. ARMUGAM & ORS.
Case number: Appeal (civil) 1553 of 1967 |
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03 May 1968
Supreme Court 8 pages ORIENT PAPER MILLS LTD. Vs UNION OF INDIA
Case number: Appeal (civil) 659 of 1965 |
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02 May 1968
Supreme Court 10 pages DR. DEVENDRA M. SURTI Vs STATE OF GUJARAT
Case number: Appeal (crl.) 102 of 1966 |
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02 May 1968
Supreme Court 8 pages HADIBANDHU DAS Vs DISTRICT MAGISTRATE, CUTTACK & ANR.
Bench: SHAH, J.C.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A.,GROVER, A.N. |