Showing 38236 - 38250 of 41947 judgements
25 April 1968
Supreme Court
7 pages
LOONKARAN SETHIYA Vs STATE BANK OF JAIPUR & ORS.

Case number: Appeal (civil) 644 of 1965

24 April 1968
Supreme Court
6 pages
BUNNA PRASAD AND ORS. Vs THE STATE OF U.P. & ANR.

Case number: Appeal (crl.) 112 of 1965

23 April 1968
Supreme Court
7 pages
SUDHIR CHANDRA NAWN Vs WEALTH-TAX OFFICER, CALCUTTA & ORS.

Bench: SHAH, J.C.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 153 of 1967

23 April 1968
Supreme Court
5 pages
TRILOKI NATH & ANR. Vs STATE OF JAMMU & KASHMIR & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA
Case number: Writ Petition (Civil) 107 of 1965

23 April 1968
Supreme Court
11 pages
BALAMMAL & ORS. ETC. Vs STATE OF MADRAS & ORS.ETC.

Case number: Appeal (civil) 489 of 1965

23 April 1968
Supreme Court
9 pages
R.H. BHUTANI Vs MISS MANI J. DESAI & ORS.

Case number: Appeal (crl.) 17 of 1967

22 April 1968
Supreme Court
13 pages
BOOTHALINGA AGENCIES Vs V. T. C. PORIASWAMI NADAR

Case number: Appeal (civil) 479 of 1965

22 April 1968
Supreme Court
6 pages
MAGANLAL CHHOTALAL DESAI Vs CHANDRAKANT MOTILAL

Case number: Appeal (civil) 392 of 1965

19 April 1968
Supreme Court
14 pages
RAMANLAL GULAB CHAND SHAH ETC. Vs STATE OF GUJARAT & ORS., ETC.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. & MITTER, G.K.,VAIDYIALINGAM, C.A. & HEGDE, K.S.
Case number: Appeal (civil) 1751 of 1967

19 April 1968
Supreme Court
9 pages
BASHIRA Vs STATE OF U.P.

Case number: Appeal (crl.) 25 of 1968

19 April 1968
Supreme Court
9 pages
BHANUPRASAD HARIPRASAD DAVE RAJUJI GAMBHIRJI Vs THE STATE OF GUJARAT

Bench: HEGDE,K.S.
Case number: Appeal Criminal 155 of 1965

19 April 1968
Supreme Court
18 pages
RAJ KUMAR MOHAN SINGH & ORS. Vs RAJ KUMAR PASUPATINATH SARAN SINGH & ORS.

Case number: Appeal (civil) 380 of 1965

19 April 1968
Supreme Court
10 pages
BULCHAND CHANDIRAM OF BOMBAY Vs BANK OF INDIA LTD., FORT, BOMBAY

Case number: Appeal (civil) 690 of 1967

19 April 1968
Supreme Court
6 pages
GOPAL, KRISHNAJI KETKAR Vs MAHOMED HAJI LATIF & ORS.

Case number: Appeal (civil) 954 of 1965

18 April 1968
Supreme Court
24 pages
STATE OF MADRAS Vs N. K. NATARAJA MUDALIAR

Bench: SHAH, J.C.,BACHAWAT, R.S.,MITTER, G.K.,VAIDYIALINGAM, C.A.,HEGDE, K.S.
Case number: Appeal (civil) 763 of 1967