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25 April 1968
Supreme Court 7 pages LOONKARAN SETHIYA Vs STATE BANK OF JAIPUR & ORS.
Case number: Appeal (civil) 644 of 1965 |
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24 April 1968
Supreme Court 6 pages BUNNA PRASAD AND ORS. Vs THE STATE OF U.P. & ANR.
Case number: Appeal (crl.) 112 of 1965 |
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23 April 1968
Supreme Court 7 pages SUDHIR CHANDRA NAWN Vs WEALTH-TAX OFFICER, CALCUTTA & ORS.
Bench: SHAH, J.C.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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23 April 1968
Supreme Court 5 pages TRILOKI NATH & ANR. Vs STATE OF JAMMU & KASHMIR & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA |
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23 April 1968
Supreme Court 11 pages BALAMMAL & ORS. ETC. Vs STATE OF MADRAS & ORS.ETC.
Case number: Appeal (civil) 489 of 1965 |
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23 April 1968
Supreme Court 9 pages R.H. BHUTANI Vs MISS MANI J. DESAI & ORS.
Case number: Appeal (crl.) 17 of 1967 |
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22 April 1968
Supreme Court 13 pages BOOTHALINGA AGENCIES Vs V. T. C. PORIASWAMI NADAR
Case number: Appeal (civil) 479 of 1965 |
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22 April 1968
Supreme Court 6 pages MAGANLAL CHHOTALAL DESAI Vs CHANDRAKANT MOTILAL
Case number: Appeal (civil) 392 of 1965 |
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19 April 1968
Supreme Court 14 pages RAMANLAL GULAB CHAND SHAH ETC. Vs STATE OF GUJARAT & ORS., ETC.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. & MITTER, G.K.,VAIDYIALINGAM, C.A. & HEGDE, K.S. |
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19 April 1968
Supreme Court 9 pages BASHIRA Vs STATE OF U.P.
Case number: Appeal (crl.) 25 of 1968 |
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19 April 1968
Supreme Court 9 pages BHANUPRASAD HARIPRASAD DAVE RAJUJI GAMBHIRJI Vs THE STATE OF GUJARAT
Bench: HEGDE,K.S. |
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19 April 1968
Supreme Court 18 pages RAJ KUMAR MOHAN SINGH & ORS. Vs RAJ KUMAR PASUPATINATH SARAN SINGH & ORS.
Case number: Appeal (civil) 380 of 1965 |
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19 April 1968
Supreme Court 10 pages BULCHAND CHANDIRAM OF BOMBAY Vs BANK OF INDIA LTD., FORT, BOMBAY
Case number: Appeal (civil) 690 of 1967 |
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19 April 1968
Supreme Court 6 pages GOPAL, KRISHNAJI KETKAR Vs MAHOMED HAJI LATIF & ORS.
Case number: Appeal (civil) 954 of 1965 |
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18 April 1968
Supreme Court 24 pages STATE OF MADRAS Vs N. K. NATARAJA MUDALIAR
Bench: SHAH, J.C.,BACHAWAT, R.S.,MITTER, G.K.,VAIDYIALINGAM, C.A.,HEGDE, K.S. |