Showing 38251 - 38265 of 41947 judgements
18 April 1968
Supreme Court
7 pages
K. M. KANAVI Vs THE STATE OF MYSORE

Case number: Appeal (crl.) 145 of 1965

18 April 1968
Supreme Court
10 pages
STATE OF BIHAR, ETC. Vs KAPIL SINGH, ETC.

Case number: Appeal (crl.) 141 of 1965

18 April 1968
Supreme Court
5 pages
RAJ KUMAR Vs UNION OF INDIA

Bench: SHAH,J.C.
Case number: Appeal Civil 2429 of 1966

16 April 1968
Supreme Court
18 pages
P. V. JAGANNATH RAO & ORS. Vs STATE OF ORISSA & ORS.

Bench: SHAH, J.C.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.

15 April 1968
Supreme Court
5 pages
UNION OF INDIA Vs M/S. KHAS KARANAPURA COLLIERY LTD.

Case number: Appeal (civil) 332 of 1965

15 April 1968
Supreme Court
9 pages
KARNESH KUMAR SINGH & ORS. Vs THE STATE OF UTTAR PRADESH

Case number: Appeal (crl.) 213 of 1967

11 April 1968
Supreme Court
7 pages
BHALCHANDRA alias BAPU & ANR. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 193 of 1965

11 April 1968
Supreme Court
7 pages
DHANKI MAHAJAN Vs RANA CHANDUBHA WAKHATSING & ORS.

Case number: Appeal (civil) 38 of 1965

11 April 1968
Supreme Court
11 pages
STATE OF GUJARAT AND ANR. ETC. Vs MEHBOOB KHAN USMAN KHAN ETC.

Case number: Appeal (crl.) 167 of 1965

11 April 1968
Supreme Court
4 pages
MAHESH BHAGAT Vs RAM BARAN MAHTO & ORS.

Case number: Appeal (civil) 394 of 1965

11 April 1968
Supreme Court
7 pages
STATE OF BIHAR & ANR. Vs MAHARAJA PRATAP SINGH BAHADUR

Case number: Appeal (civil) 157 of 1967

11 April 1968
Supreme Court
9 pages
AMRIT LAL GOVERDHAN LALAN Vs STATE BANK OF TRAVANCORE & ORS.

Case number: Appeal (civil) 930 of 1965

10 April 1968
Supreme Court
10 pages
STATE OF MAHARASHTRA ETC. Vs MADHAVRAO DAMODAR PATILCHAND ORS. ETC.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. & MITTER, G.K.,VAIDYIALINGAM, C.A. & HEGDE, K.S.
Case number: Appeal (civil) 2239 of 1966

10 April 1968
Supreme Court
6 pages
JAMBU RAO SATAPPA KOCHERI Vs NEMINATH APPAYYA HANAMMANNAVER

Case number: Appeal (civil) 932 of 1965

08 April 1968
Supreme Court
12 pages
STATE OF GUJARAT ETC. Vs VAKHTSINGHJI SURSINGHJI VAGHELA & ORS. ETC.

Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,MITTER, G.K.,VAIDYIALINGAM, C.A.,HEGDE, K.S.
Case number: Appeal (civil) 517 of 1965