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05 April 1968
Supreme Court 6 pages LAXMAN KALU NIKALJE Vs THE STATE OF MAHARASHTRA
Case number: Appeal (crl.) 1 of 1966 |
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05 April 1968
Supreme Court 20 pages DHULABHAI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND ANOTHER
Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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05 April 1968
Supreme Court 7 pages CHIEF SETTLEMENT COMMISSIONER, REHABILITATIONDEPARTMENT, P Vs OM PARKASH & ORS, ETC.
Case number: Appeal (civil) 937 of 1965 |
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04 April 1968
Supreme Court 6 pages PREM RAJ Vs D.L.F. HOUSING & CONSTRUCTION PVT. LTD. & ANR.
Case number: Appeal (civil) 37 of 1966 |
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04 April 1968
Supreme Court 8 pages SHIROMANI & ORS. Vs HEM KUMAR & ORS.
Case number: Appeal (civil) 749 of 1965 |
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02 April 1968
Supreme Court 8 pages S. K. GHOSH AND ANR. Vs UNION OF INDIA & ORS.
Case number: Writ Petition (Civil) 131 of 1966 |
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02 April 1968
Supreme Court 8 pages KESHAVLAL JETHALAL SHAH Vs MOHANLAL BHAGWANDAS & ANR.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,SIKRI, S.M.,BACHAWAT, R.S. & MITTER, G.K.,VAIDYIALINGAM, C.A. & HEGDE, K.S. |
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02 April 1968
Supreme Court 8 pages STATESMAN (PRIVATE) LTD. Vs H. R. DEB & ORS.
Bench: HIDAYATULLAH, M. (CJ),RAMASWAMI, V.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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28 March 1968
Supreme Court 4 pages IMAN ALI & ANR. Vs STATE OF ASSAM
Case number: Appeal (crl.) 232 of 1967 |
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28 March 1968
Supreme Court 4 pages KISHANCHAND NARSINGHDAS BHATIA Vs STATE TRANSPORT APPELLATE AUTHORITY & ORS.
Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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27 March 1968
Supreme Court 9 pages STATE OF ANDHRA PRADESH & ANR. Vs P. SAGAR
Case number: Appeal (civil) 1336 of 1967 |
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27 March 1968
Supreme Court 7 pages MOTILAL JAIN Vs STATE OF BIHAR & ORS.
Case number: Appeal (crl.) 34 of 1968 |
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27 March 1968
Supreme Court 11 pages B. S. VADERA Vs UNION OF INDIA & ORS.
Bench: HIDAYATULLAH, M. (CJ),BACHAWAT, R.S.,VAIDYIALINGAM, C.A.,HEGDE, K.S.,GROVER, A.N. |
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26 March 1968
Supreme Court 10 pages S. N. BOSE Vs STATE OF BIHAR
Case number: Appeal (crl.) 109 of 1967 |
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26 March 1968
Supreme Court 6 pages STATE OF KERALA Vs COCHIN CHEMICAL REFINERIES LTD.
Case number: Appeal (civil) 741 of 1965 |