Showing 38191 - 38205 of 41947 judgements
30 July 1968
Supreme Court
8 pages
NARBADA PRASAD Vs CHHAGAN LAL AND ORS.

Case number: Appeal (civil) 2 of 1968

30 July 1968
Supreme Court
19 pages
STATE OF PUNJAB Vs SAT PAL DANG & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N.
Case number: Appeal (civil) 1427 of 1968

30 July 1968
Supreme Court
8 pages
NIRSHI DHOBIN & ORS. Vs DR. SUDHIR KUMAR MUKHERJI AND ORS.

Case number: Appeal (civil) 955 of 1965

30 July 1968
Supreme Court
5 pages
STANDARD MOTOR UNION PVT. LTD. Vs STATE OF KERALA & ORS.

Case number: Appeal (civil) 921 of 1968

26 July 1968
Supreme Court
6 pages
STATE OF GUJARAT Vs ACHARYA SHRI DEVENDRAPRASADJI

Case number: Appeal (crl.) 150 of 1966

26 July 1968
Supreme Court
5 pages
RAGHUNATH DASS Vs UNION OF INDIA AND ANR.

Case number: Appeal (civil) 1005 of 1965

26 July 1968
Supreme Court
5 pages
P.C.K. MUTHIAH CHETTIAR & ORS. Vs V.E.S. SHANMUGHAM CHETTIAR & ANR.

Case number: Appeal (civil) 705 of 1965

25 July 1968
Supreme Court
12 pages
AMALGAMATED ELECTRICITY CO. Vs MUNICIPAL COMMITTEE, AJMER

Case number: Appeal (civil) 706 of 1965

25 July 1968
Supreme Court
8 pages
UMRAO SINGH Vs DARBARA SINGH & ORS.

Case number: Appeal (civil) 1707 of 1967

24 July 1968
Supreme Court
4 pages
BIBI AISHA & ORS. Vs BIHAR SUBAI SUNNI MAJLIS AVAQAF & ORS.

Case number: Appeal (civil) 323 of 1965

23 July 1968
Supreme Court
5 pages
CHATURBHUJ. PANDA & ORS. Vs THE COLLECTOR, RAIGARH

Case number: Appeal (civil) 667 of 1965

23 July 1968
Supreme Court
6 pages
KUMAR SHREE DIGBIJAYSINHJI Vs NANJISAVDAS & ORS.

Case number: Appeal (civil) 37 of 1965

18 July 1968
Supreme Court
9 pages
KONAPPA RUDRAPPA NADGOUDA Vs VISHWANATH REDDY & ANR.

Case number: Appeal (civil) 1705 of 1967

18 July 1968
Supreme Court
7 pages
KRISHNA BALLABH SAHAY AND ORS. Vs COMMISSION OF ENQUIRY & ORS.

Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,BHARGAVA, VISHISHTHA,VAIDYIALINGAM, C.A.
Case number: Appeal (civil) 150 of 1968

16 July 1968
Supreme Court
18 pages
SANGHI JEEVARAJ GHEWAR CHAND & ORS. Vs SECRETARY, MADRAS CHILLIES, GRAINS KIRANA MERCHANTS

Case number: Appeal (civil) 1630 of 1967