Showing 38176 - 38190 of 41947 judgements
08 August 1968
Supreme Court
5 pages
KAMARAJU VENKATA KRISHNA RAO Vs THE SUB-COLLECTOR, ONGOLE AND ANR.

Case number: Appeal (civil) 1103 of 1965

07 August 1968
Supreme Court
5 pages
STATE OF GUJARAT Vs JETAWAT LAL SINGH AMAR SINGH & ORS.

Case number: Appeal (civil) 1057 of 1965

07 August 1968
Supreme Court
15 pages
CRICKET CLUB OF INDIA LTD. Vs THE BOMBAY LABOUR UNION & ANOTHER

Case number: Appeal (civil) 833 of 1966

07 August 1968
Supreme Court
5 pages
BHARAT NIDHI LTD. Vs TAKHATMAL & ORS.

Case number: Appeal (civil) 133 of 1965

06 August 1968
Supreme Court
5 pages
GUJARAT ELECTRICITY BOARD Vs GIRDHARLAL MOTILAL AND ANR.

Case number: Appeal (civil) 2526 of 1966

06 August 1968
Supreme Court
8 pages
GUJARAT ELECTRICITY BOARD Vs SHANTILAL R. DESAI

Case number: Appeal (civil) 2525 of 1966

06 August 1968
Supreme Court
6 pages
DEWAJI Vs GANPATLAL

Case number: Appeal (civil) 1041 of 1965

06 August 1968
Supreme Court
10 pages
BIDYA DEB BARMA ETC. Vs DISTRICT MAGISTRATE, TRIPURA, AGARTALA

Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A.
Case number: Writ Petition (Civil) 89 of 1968

05 August 1968
Supreme Court
11 pages
INDIAN OXYGEN LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 560 of 1966

05 August 1968
Supreme Court
6 pages
G.E.C. (P) LTD. NAINI, ALLAHABAD Vs THE LABOUR COURT, ALLAHABAD

Case number: Appeal (civil) 958 of 1966

02 August 1968
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, U.P. Vs JAGANNATH MAHADEO PRASAD, ETC.

Case number: Appeal (civil) 1761 of 1967

02 August 1968
Supreme Court
6 pages
COMMISSIONER OF INCOME-TAX, KERALA Vs K. B. KALIKUTTY AND ANR.

Case number: Appeal (civil) 714 of 1966

02 August 1968
Supreme Court
6 pages
J.K. WOOLLEN MANUFACTURERS Vs COMMISSIONER OF INCOME-TAX, U.P.

Case number: Appeal (civil) 591 of 1967

02 August 1968
Supreme Court
6 pages
BABU RAM PRAKASH CHANDRA MAHESHWARI Vs ANTARIM ZILA PARISHAD MUZAFFAR NAGAR

Bench: RAMASWAMI,V.
Case number: Appeal Civil 605 of 1966

01 August 1968
Supreme Court
9 pages
L.R. GANAPATHI THEVAR Vs SRI NAVANEETHASWARASWAMI DEVASTHANAM,SIKKI

Case number: Appeal (civil) 582 of 1965