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08 August 1968
Supreme Court 5 pages KAMARAJU VENKATA KRISHNA RAO Vs THE SUB-COLLECTOR, ONGOLE AND ANR.
Case number: Appeal (civil) 1103 of 1965 |
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07 August 1968
Supreme Court 5 pages STATE OF GUJARAT Vs JETAWAT LAL SINGH AMAR SINGH & ORS.
Case number: Appeal (civil) 1057 of 1965 |
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07 August 1968
Supreme Court 15 pages CRICKET CLUB OF INDIA LTD. Vs THE BOMBAY LABOUR UNION & ANOTHER
Case number: Appeal (civil) 833 of 1966 |
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07 August 1968
Supreme Court 5 pages BHARAT NIDHI LTD. Vs TAKHATMAL & ORS.
Case number: Appeal (civil) 133 of 1965 |
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06 August 1968
Supreme Court 5 pages GUJARAT ELECTRICITY BOARD Vs GIRDHARLAL MOTILAL AND ANR.
Case number: Appeal (civil) 2526 of 1966 |
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06 August 1968
Supreme Court 8 pages GUJARAT ELECTRICITY BOARD Vs SHANTILAL R. DESAI
Case number: Appeal (civil) 2525 of 1966 |
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06 August 1968
Supreme Court 6 pages DEWAJI Vs GANPATLAL
Case number: Appeal (civil) 1041 of 1965 |
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06 August 1968
Supreme Court 10 pages BIDYA DEB BARMA ETC. Vs DISTRICT MAGISTRATE, TRIPURA, AGARTALA
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,MITTER, G.K.,VAIDYIALINGAM, C.A. |
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05 August 1968
Supreme Court 11 pages INDIAN OXYGEN LTD. Vs THEIR WORKMEN
Case number: Appeal (civil) 560 of 1966 |
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05 August 1968
Supreme Court 6 pages G.E.C. (P) LTD. NAINI, ALLAHABAD Vs THE LABOUR COURT, ALLAHABAD
Case number: Appeal (civil) 958 of 1966 |
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02 August 1968
Supreme Court 5 pages COMMISSIONER OF INCOME-TAX, U.P. Vs JAGANNATH MAHADEO PRASAD, ETC.
Case number: Appeal (civil) 1761 of 1967 |
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02 August 1968
Supreme Court 6 pages COMMISSIONER OF INCOME-TAX, KERALA Vs K. B. KALIKUTTY AND ANR.
Case number: Appeal (civil) 714 of 1966 |
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02 August 1968
Supreme Court 6 pages J.K. WOOLLEN MANUFACTURERS Vs COMMISSIONER OF INCOME-TAX, U.P.
Case number: Appeal (civil) 591 of 1967 |
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02 August 1968
Supreme Court 6 pages BABU RAM PRAKASH CHANDRA MAHESHWARI Vs ANTARIM ZILA PARISHAD MUZAFFAR NAGAR
Bench: RAMASWAMI,V. |
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01 August 1968
Supreme Court 9 pages L.R. GANAPATHI THEVAR Vs SRI NAVANEETHASWARASWAMI DEVASTHANAM,SIKKI
Case number: Appeal (civil) 582 of 1965 |