Showing 38161 - 38175 of 41947 judgements
20 August 1968
Supreme Court
24 pages
MENTAL BOX CO. OF INDIA LTD. Vs THEIR WORKMEN

Case number: Appeal (civil) 2138 of 1966

20 August 1968
Supreme Court
13 pages
CENTRAL BANK OF INDIA LTD., NEW DELHI Vs SHRI PRAKASH CHAND JAIN

Case number: Appeal (civil) 498 of 1966

20 August 1968
Supreme Court
10 pages
INCOME TAX OFFICER, DISTT. II(ii),KANPUR ANDOTHERS Vs SHRI MANI RAM ETC.

Case number: Appeal (civil) 314 of 1966

20 August 1968
Supreme Court
8 pages
J.P. JANI, INCOME-TAX OFFICER, CIRCLE IV,WARD-G, AHMEDABAD Vs INDUPRASAD DEVSHANKAR BHATT

Case number: Appeal (civil) 972 of 1967

19 August 1968
Supreme Court
4 pages
COMMISSIONER OF SALES TAX, U.P. Vs DR. SUKH DEO

Case number: Appeal (civil) 2458 of 1966

19 August 1968
Supreme Court
5 pages
BALCHAND Vs INCOME-TAX OFFICER, SAGAR

Case number: Appeal (civil) 640 of 1966

14 August 1968
Supreme Court
6 pages
STATE OF ASSAM AND ANOTHER Vs DEVA PRASAD BARUA & ANOTHER

Case number: Appeal (civil) 808 of 1967

14 August 1968
Supreme Court
6 pages
KAPURCHAND SHRIMAL Vs TAX RECOVERY OFFICER, HYDERABAD & ORS.

Case number: Appeal (civil) 1319 of 1966

13 August 1968
Supreme Court
11 pages
K. VENKATESWARA RAO AND ANR. Vs BEKKAM NARASIMHA REDDI & ORS.

Case number: Appeal (civil) 1864 of 1967

13 August 1968
Supreme Court
12 pages
WORKMEN OF ORIENT PAPER MILLS LTD.BRAJRAJNAGAR Vs M/S. ORIENT PAPER MILLS LTD.

Case number: Appeal (civil) 390 of 1966

13 August 1968
Supreme Court
5 pages
COMMISSIONER OF INCOME-TAX, GUJARAT Vs M/S. B.M. KHARWAR

Case number: Appeal (civil) 1678 of 1966

13 August 1968
Supreme Court
5 pages
STATE OF KERALA Vs HAJI K. HAJI K. KUTTY NAHA & ORS. ETC.

Case number: Appeal (civil) 1052 of 1968

12 August 1968
Supreme Court
7 pages
PAOKAI HAOKIP Vs RISHANG & ORS.

Case number: Appeal (civil) 683 of 1968

12 August 1968
Supreme Court
7 pages
MOHAN RAJ Vs SURENDRA KUMAR TAPARIA & ORS.

Case number: Appeal (civil) 1801 of 1967

08 August 1968
Supreme Court
4 pages
BANK OF BIHAR LTD. Vs DAMODAR PRASAD & ANR.

Bench: BACHAWAT,R.S.
Case number: Appeal Civil 1109 of 1965