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11 September 1969
Supreme Court 5 pages DANDU KALLAPPA PATIL & ORS. Vs BALAGONDA SULTANGOUDA PATIL
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11 September 1969
Supreme Court 9 pages JAFFER HUSSEIN DASTGIR Vs STATE OF MAHARASHTRA
Case number: Appeal (civil) 84 of 1968 |
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10 September 1969
Supreme Court 12 pages MAHARASHTRA STATE ROAD TRANSPORT CORPO-RATION Vs BABU GOVERDHAN REGULAR MOTOR SERVICE ANDOTHERS
Case number: Appeal (civil) 1297 of 1968 |
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09 September 1969
Supreme Court 4 pages N.S. RAJABATHAR MUDALIAR Vs M.S. VADIVELU MUDALIAR & ORS.
Case number: Appeal (civil) 1796 of 1966 |
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09 September 1969
Supreme Court 5 pages SATYA CHARAN DUTTA Vs URMILLA SUNDARI DASSI & ORS.
Case number: Appeal (civil) 1356 of 1966 |
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09 September 1969
Supreme Court 16 pages GOSWAMI SHRI MAHALAXMI VAHUJI Vs RANNCHHODDAS KALIDAS AND ORS.
Case number: Appeal (civil) 1784 of 1966 |
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09 September 1969
Supreme Court 4 pages MANGI LAL Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 193 of 1967 |
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08 September 1969
Supreme Court 17 pages EXECUTIVE COMMITTEE OF U.P. STATE WAREHOUSINGCORPORATION, Vs CHANDRA KIRAN TYAGI
Case number: Appeal (civil) 559 of 1967 |
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08 September 1969
Supreme Court 6 pages JEEWAN NATH WAHAL & ORS. Vs SHEIKH MAHFOOZ JAN & ORS.
Case number: Appeal (civil) 1278 of 1969 |
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08 September 1969
Supreme Court 5 pages HORI LAL AND ANR. Vs STATE OF U.P.
Case number: Appeal (crl.) 70 of 1968 |
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08 September 1969
Supreme Court 9 pages SHANKAR KERBA JADHAV & ORS. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 79 of 1969 |
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08 September 1969
Supreme Court 5 pages RUSTON & HORNSBY LTD. Vs THE ZAMINDARA ENGINEERING CO.
Case number: Appeal (civil) 1274 of 1966 |
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08 September 1969
Supreme Court 8 pages F. HOFFMANN-LA ROCHE & CO. LTD. Vs GEOFFREY MANNERS & CO. PVT. LTD.
Case number: Appeal (civil) 1330 of 1966 |
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05 September 1969
Supreme Court 8 pages KADAR NATH LAL Vs GANESH RAM .
Case number: C.A. No.-001091-001103 / 1964 |
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03 September 1969
Supreme Court 6 pages MD. HANIF Vs THE STATE OF ASSAM
Case number: Appeal (civil) 1378 of 1966 |