|
17 September 1969
Supreme Court 9 pages RAMAN NADAR VISWANATHAN NADAR & ORS. Vs SNEHAPPOO RASALAMMA ALIAS AMMUKUTTY & 4OTHERS
Case number: Appeal (civil) 2467 of 1966 |
|
17 September 1969
Supreme Court 8 pages PUNJAB NATIONAL BANK LIMITED Vs BIKRAM COTTON MILLS & ANR.
Case number: Appeal (civil) 1957 of 1966 |
|
17 September 1969
Supreme Court 6 pages KALIANNA GOUNDER Vs PALANI GOUNDER & ANR.
Case number: Appeal (civil) 1360 of 1966 |
|
16 September 1969
Supreme Court 9 pages RAM NARAIN MAHTO Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 1563 of 1966 |
|
16 September 1969
Supreme Court 10 pages DEDH NATHU RAJA (DEAD) BY L. RS. Vs L. ANGHA NATHU JAMAL (DEAD) BY L. RS & ORS.
Case number: Appeal (civil) 1456 of 1966 |
|
15 September 1969
Supreme Court 5 pages UNION TEXTILE TRAIDERS, Vs SHRI BHAWANI COTTON MILLS LTD.
Case number: Appeal (civil) 1658 of 1966 |
|
15 September 1969
Supreme Court 4 pages SAMBUDAMURTHI MUDALIAR Vs STATE OF MADRAS AND ANR.
Case number: Appeal (civil) 1671 of 1966 |
|
15 September 1969
Supreme Court 12 pages A.K. GOPALAN AND ANOTHER Vs NOORDEEN
Bench: SIKRI,S.M. |
|
15 September 1969
Supreme Court 5 pages SHEO LAL AND ORS. Vs SULTAN & ORS.
Case number: Appeal (civil) 1115 of 1966 |
|
15 September 1969
Supreme Court 12 pages M.M. CHAWLA Vs J.S. SETHI
Case number: Appeal (civil) 1461 of 1969 |
|
12 September 1969
Supreme Court 14 pages MUNICIPAL COMMITTEE, AMRITSAR & ORS. Vs STATE OF PUNJAB & ANR.
Case number: Appeal (civil) 1321 of 1969 |
|
12 September 1969
Supreme Court 7 pages D.L.F. HOUSING & CONSTRUCTION COMPANY PRIVATE LTD., NE Vs SARUP SINGH AND OTHERS
Case number: Appeal (civil) 1575 of 1969 |
|
12 September 1969
Supreme Court 5 pages MUNNI DEVI & ANR. Vs GOKAL CHAND & ORS.
Case number: Appeal (civil) 899 of 1966 |
|
11 September 1969
Supreme Court 7 pages STATE OF U.P. Vs RAJ KUMAR RUKMANI RAMAN BRAHMA
Case number: Appeal (civil) 748 of 1966 |
|
11 September 1969
Supreme Court 7 pages DELHI CLOTH & GENERAL MILLS CO. LTD. Vs CHIEF COMMISSIONER, DELHI & ORS.
Case number: Appeal (civil) 1424 of 1966 |