Showing 37786 - 37800 of 41947 judgements
17 September 1969
Supreme Court
9 pages
RAMAN NADAR VISWANATHAN NADAR & ORS. Vs SNEHAPPOO RASALAMMA ALIAS AMMUKUTTY & 4OTHERS

Case number: Appeal (civil) 2467 of 1966

17 September 1969
Supreme Court
8 pages
PUNJAB NATIONAL BANK LIMITED Vs BIKRAM COTTON MILLS & ANR.

Case number: Appeal (civil) 1957 of 1966

17 September 1969
Supreme Court
6 pages
KALIANNA GOUNDER Vs PALANI GOUNDER & ANR.

Case number: Appeal (civil) 1360 of 1966

16 September 1969
Supreme Court
9 pages
RAM NARAIN MAHTO Vs STATE OF MADHYA PRADESH

Case number: Appeal (civil) 1563 of 1966

16 September 1969
Supreme Court
10 pages
DEDH NATHU RAJA (DEAD) BY L. RS. Vs L. ANGHA NATHU JAMAL (DEAD) BY L. RS & ORS.

Case number: Appeal (civil) 1456 of 1966

15 September 1969
Supreme Court
5 pages
UNION TEXTILE TRAIDERS, Vs SHRI BHAWANI COTTON MILLS LTD.

Case number: Appeal (civil) 1658 of 1966

15 September 1969
Supreme Court
4 pages
SAMBUDAMURTHI MUDALIAR Vs STATE OF MADRAS AND ANR.

Case number: Appeal (civil) 1671 of 1966

15 September 1969
Supreme Court
12 pages
A.K. GOPALAN AND ANOTHER Vs NOORDEEN

Bench: SIKRI,S.M.
Case number: Appeal Criminal 71 of 1968

15 September 1969
Supreme Court
5 pages
SHEO LAL AND ORS. Vs SULTAN & ORS.

Case number: Appeal (civil) 1115 of 1966

15 September 1969
Supreme Court
12 pages
M.M. CHAWLA Vs J.S. SETHI

Case number: Appeal (civil) 1461 of 1969

12 September 1969
Supreme Court
14 pages
MUNICIPAL COMMITTEE, AMRITSAR & ORS. Vs STATE OF PUNJAB & ANR.

Case number: Appeal (civil) 1321 of 1969

12 September 1969
Supreme Court
7 pages
D.L.F. HOUSING & CONSTRUCTION COMPANY PRIVATE LTD., NE Vs SARUP SINGH AND OTHERS

Case number: Appeal (civil) 1575 of 1969

12 September 1969
Supreme Court
5 pages
MUNNI DEVI & ANR. Vs GOKAL CHAND & ORS.

Case number: Appeal (civil) 899 of 1966

11 September 1969
Supreme Court
7 pages
STATE OF U.P. Vs RAJ KUMAR RUKMANI RAMAN BRAHMA

Case number: Appeal (civil) 748 of 1966

11 September 1969
Supreme Court
7 pages
DELHI CLOTH & GENERAL MILLS CO. LTD. Vs CHIEF COMMISSIONER, DELHI & ORS.

Case number: Appeal (civil) 1424 of 1966