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19 August 1969
Supreme Court 4 pages PRATAP SINGH Vs PREETAM SINGH & ANR.
Case number: Appeal (civil) 2321 of 1968 |
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18 August 1969
Supreme Court 6 pages OUSEPH VARGHESE Vs JOSEPH ALEY & ORS.
Case number: Appeal (civil) 1782-1783 of 1966 |
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18 August 1969
Supreme Court 5 pages MUNICIPAL COUNCIL RAIPUR & ANR. Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 163 of 1967 |
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18 August 1969
Supreme Court 8 pages K.C. NAMBIAR Vs THE IV JUDGE OF THE COURT OF SMALL CAUSES,MADRAS & ORS.
Case number: Appeal (civil) 2225 of 1966 |
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14 August 1969
Supreme Court 10 pages B.P. MAURYA Vs PRAKASH VIR SHASTRI & ORS.
Case number: Appeal (civil) 1573 of 1968 |
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14 August 1969
Supreme Court 7 pages OM PRAKASH Vs LALCHAND AND ANOTHER
Case number: Appeal (civil) 32 of 1969 |
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14 August 1969
Supreme Court 6 pages KHETRABASI SAMAL ETC. Vs STATE OF ORISSA ETC.
Case number: Appeal (crl.) 160 of 1967 |
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14 August 1969
Supreme Court 10 pages MACKINNON MACKENZIE & CO. PVT. LTD. Vs IBRAHIM MAHOMMED ISSAK
Case number: Appeal (civil) 850 of 1966 |
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14 August 1969
Supreme Court 4 pages RANGANATHA REDDIAR Vs THE STATE OF KERALA
Case number: Appeal (crl.) 141 of 1967 |
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13 August 1969
Supreme Court 5 pages SALES TAX OFFICER & ANR. Vs SUDARSANAM IYENGAR & SONS
Case number: Appeal (civil) 1232 of 1969 |
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13 August 1969
Supreme Court 7 pages JITENDRA BAHADUR SINGH Vs KRISHNA BEHARI & ORS.
Case number: Appeal (civil) 1483 of 1968 |
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13 August 1969
Supreme Court 6 pages KABUL SINGH Vs KUNDAN SINGH & ORS.
Case number: Appeal (civil) 1359 of 1969 |
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13 August 1969
Supreme Court 6 pages BAIDYANATH PANJIAR Vs SITARAM MAHTO & ORS.
Case number: Appeal (civil) 25 of 1969 |
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13 August 1969
Supreme Court 16 pages HIRA H. ADVANI ETC. Vs STATE OF MAHARASHTRA
Case number: Appeal (crl.) 86 of 1968 |
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12 August 1969
Supreme Court 11 pages AGRA ELECTRIC SUPPLY CO. LTD. Vs SRI ALLADIN & ORS.
Bench: BHARGAVA,VISHISHTHA |