Showing 37846 - 37860 of 41947 judgements
19 August 1969
Supreme Court
4 pages
PRATAP SINGH Vs PREETAM SINGH & ANR.

Case number: Appeal (civil) 2321 of 1968

18 August 1969
Supreme Court
6 pages
OUSEPH VARGHESE Vs JOSEPH ALEY & ORS.

Case number: Appeal (civil) 1782-1783 of 1966

18 August 1969
Supreme Court
5 pages
MUNICIPAL COUNCIL RAIPUR & ANR. Vs STATE OF MADHYA PRADESH

Case number: Appeal (crl.) 163 of 1967

18 August 1969
Supreme Court
8 pages
K.C. NAMBIAR Vs THE IV JUDGE OF THE COURT OF SMALL CAUSES,MADRAS & ORS.

Case number: Appeal (civil) 2225 of 1966

14 August 1969
Supreme Court
10 pages
B.P. MAURYA Vs PRAKASH VIR SHASTRI & ORS.

Case number: Appeal (civil) 1573 of 1968

14 August 1969
Supreme Court
7 pages
OM PRAKASH Vs LALCHAND AND ANOTHER

Case number: Appeal (civil) 32 of 1969

14 August 1969
Supreme Court
6 pages
KHETRABASI SAMAL ETC. Vs STATE OF ORISSA ETC.

Case number: Appeal (crl.) 160 of 1967

14 August 1969
Supreme Court
10 pages
MACKINNON MACKENZIE & CO. PVT. LTD. Vs IBRAHIM MAHOMMED ISSAK

Case number: Appeal (civil) 850 of 1966

14 August 1969
Supreme Court
4 pages
RANGANATHA REDDIAR Vs THE STATE OF KERALA

Case number: Appeal (crl.) 141 of 1967

13 August 1969
Supreme Court
5 pages
SALES TAX OFFICER & ANR. Vs SUDARSANAM IYENGAR & SONS

Case number: Appeal (civil) 1232 of 1969

13 August 1969
Supreme Court
7 pages
JITENDRA BAHADUR SINGH Vs KRISHNA BEHARI & ORS.

Case number: Appeal (civil) 1483 of 1968

13 August 1969
Supreme Court
6 pages
KABUL SINGH Vs KUNDAN SINGH & ORS.

Case number: Appeal (civil) 1359 of 1969

13 August 1969
Supreme Court
6 pages
BAIDYANATH PANJIAR Vs SITARAM MAHTO & ORS.

Case number: Appeal (civil) 25 of 1969

13 August 1969
Supreme Court
16 pages
HIRA H. ADVANI ETC. Vs STATE OF MAHARASHTRA

Case number: Appeal (crl.) 86 of 1968

12 August 1969
Supreme Court
11 pages
AGRA ELECTRIC SUPPLY CO. LTD. Vs SRI ALLADIN & ORS.

Bench: BHARGAVA,VISHISHTHA
Case number: Appeal Civil 2483 of 1968