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10 October 1969
Supreme Court 8 pages KANTILAL CHANDULAL MEHTA Vs STATE OF MAHARASHTRA AND ANR.
Case number: Appeal (crl.) 260 of 1968 |
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10 October 1969
Supreme Court 9 pages TRIBHUBAN PARKASH NAYYAR Vs THE UNION OF INDIA
Case number: Appeal (civil) 1568 of 1966 |
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09 October 1969
Supreme Court 5 pages WORKS MANAGER, CENTRAL RAILWAY WORKSHOP,JHANSI Vs VISHWANATH AND ORS.
Case number: Appeal (civil) 1644 of 1968 |
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09 October 1969
Supreme Court 10 pages SHREE RAJA KANDREGULA SRINIVASA JAGANNADHA RAO PANTHU Vs STATE OF ANDHRA PRADESH
Case number: Appeal (civil) 1619 of 1968 |
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09 October 1969
Supreme Court 14 pages RABINDRA NATH BOSE & ORS. Vs UNION OF INDIA & ORS.
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,MITTER, G.K.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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08 October 1969
Supreme Court 8 pages C. K. SUBRAMONIA IYER & ORS. Vs T. KUNHIKUTTAN NAIR AND 6 ORS.
Case number: Appeal (civil) 2227 of 1966 |
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07 October 1969
Supreme Court 6 pages RAM DAYAL Vs MUNICIPAL CORPORATION OF DELHI AND ANR.
Case number: Appeal (crl.) 80 of 1968 |
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07 October 1969
Supreme Court 5 pages RAMPRASAD S/O PRABHUDAYAL MATHUR VAISHYA Vs STATE OF MADHYA PRADESH & ANR.
Case number: Appeal (civil) 2205 of 1966 |
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07 October 1969
Supreme Court 10 pages CHANDRAMOULESHWAR PRASAD Vs PATNA HIGH COURT & ORS.
Bench: HIDAYATULLAH, M. (CJ),SIKRI, S.M.,MITTER, G.K.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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06 October 1969
Supreme Court 0 pages STATE OF PUNJAB Vs KHEMI RAM
Case number: Appeal (civil) 1217 of 1966 |
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06 October 1969
Supreme Court 8 pages ANTHONYSWAMY Vs M. R. CHINNASWAMY KOUNDAN (DEED) BY L. RS. & ORS.
Case number: Appeal (civil) 2020 of 1966 |
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06 October 1969
Supreme Court 4 pages NATHU PRASAD Vs RANCHHOD PRASAD & ORS.
Case number: Appeal (civil) 2111 of 1966 |
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06 October 1969
Supreme Court 4 pages NARESH CHANDRA SAHA Vs UNION TERRITORY OF TRIPURA & ORS.
Case number: Appeal (civil) 2203 of 1966 |
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30 September 1969
Supreme Court 7 pages KUNWAR SHRI VIR RAJENDRA SINGH Vs UNION OF INDIA & ORS.
Bench: SIKRI, S.M.,MITTER, G.K.,HEGDE, K.S.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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29 September 1969
Supreme Court 13 pages PRABRAKAR YESHWANT JOSHI & ORS. Vs THE STATE OF MAHARASHTRA AND ORS.
Bench: M. HIDAYATULLAH, CJ,S.M. SIKRI,G.K. MITTER,A.N. RAY,P. JAGANMOHAN REDDY |