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29 September 1969
Supreme Court 13 pages CHANDRA BHAVAN BOARDING AND LODGING, BANGALORE Vs THE STATE OF MYSORE AND ANR.
Bench: SIKRI, S.M.,MITTER, G.K.,HEGDE, K.S.,RAY, A.N.,REDDY, P. JAGANMOHAN |
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29 September 1969
Supreme Court 5 pages UNION OF INDIA & ORS. Vs M/S. BHIM SEN WALAITI RAM
Case number: Appeal (civil) 1613 of 1966 |
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26 September 1969
Supreme Court 6 pages ALL INDIA FILM CORPORATION LTD. & ORS. Vs SHRI RAJA GYAN NATH AND ORS.
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26 September 1969
Supreme Court 5 pages STATE OF U.P. Vs RAM KRISHAN BURMAN (DEAD) BY L. RS. & ORS.
Case number: Appeal (civil) 444 of 1966 |
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25 September 1969
Supreme Court 13 pages JAMSHED JAHAN BEGAM & ORS. Vs LAKHAN LAL & ORS.
Case number: Appeal (civil) 1016 of 1966 |
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24 September 1969
Supreme Court 7 pages RAM PAL CHATURVEDI Vs STATE OF RAJASTHAN & ORS.
Case number: Appeal (civil) 1818-1820 of 1968 |
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24 September 1969
Supreme Court 5 pages TAYABALI JAFERBHAI TANKIWALA Vs M/S. ASHA & CO. AND ANR.
Case number: Appeal (civil) 1741 of 1966 |
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24 September 1969
Supreme Court 6 pages V. VENUGOPALA VARMA RAJAH Vs COMMISSIONER OF INCOME-TAX, KERALA
Case number: Appeal (civil) 810 of 1967 |
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23 September 1969
Supreme Court 8 pages R.V.M. NEELADRI RAO & ANR. Vs BOARD OF REVENUE, HYDERABAD & ORS.
Case number: Appeal (civil) 1648 of 1966 |
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22 September 1969
Supreme Court 4 pages ESTATES DEVELOPMENT LTD. Vs UNION OF INDIA & ORS.
Case number: Appeal (civil) 1576 of 1966 |
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19 September 1969
Supreme Court 10 pages STATE OF BIHAR Vs UNION OF INDIA & ANR.
Bench: HIDAYATULLAH, M. (CJ),SHAH, J.C.,RAMASWAMI, V.,MITTER, G.K.,GROVER, A.N. |
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19 September 1969
Supreme Court 5 pages KSHETRA GOGOI Vs STATE OF ASSAM
Case number: Writ Petition (Civil) 211 of 1969 |
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18 September 1969
Supreme Court 15 pages TAHSIL NAIDU & ANR. Vs KULLA NAIDU & ORS.
Case number: Appeal (civil) 1795 of 1966 |
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17 September 1969
Supreme Court 8 pages SHAM LAL & ORS. ETC. Vs AMAR NATH & ORS.
Case number: Appeal (civil) 1954 of 1966 |
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17 September 1969
Supreme Court 7 pages PROVIDENT FUND INSPECTOR, TRIVNDRUM Vs SECRETARY, N.S.S. CO-OPERATIVE SOCIETY, CHAN-GANACHERRY
Case number: Appeal (crl.) 145 of 1968 |