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03 September 1969
Supreme Court 5 pages JALGAON DISTRICT CENTRAL CO-OPERATIVE BANKLTD. Vs PUNDALIKRAO LAXMANRAO SURYAWANSHI & ORS.
Case number: Appeal (civil) 944 of 1966 |
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02 September 1969
Supreme Court 4 pages KASHMIRI LAL Vs STATE OF UTTAR PRADESH
Case number: Appeal (crl.) 65 of 1968 |
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02 September 1969
Supreme Court 9 pages RAMPUR DISTILLERY COMPANY LTD. Vs COMPANY LAW BOARD & ANR.
Case number: Appeal (civil) 488 of 1969 |
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01 September 1969
Supreme Court 14 pages VIZAGAPATAM DOCK LABOUR BOARD Vs STEVEDORES ASSOCIATION, VISHAKHAPATNAM & ORS.
Case number: Appeal (civil) 2113 of 1968 |
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01 September 1969
Supreme Court 13 pages RAJA BAHADUR KAMAKHYA NARAIN SINGH Vs COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
Case number: Appeal (civil) 481 of 1966 |
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01 September 1969
Supreme Court 4 pages STATE OF MYSORE Vs S.V.G. IYENGAR
Case number: Appeal (civil) 1312 of 1966 |
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01 September 1969
Supreme Court 7 pages MANGAT RAI Vs STATE OF MADHYA PRADESH
Case number: Appeal (crl.) 189 of 1967 |
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01 September 1969
Supreme Court 6 pages UNION OF INDIA Vs A.V. NARASIMHALU
Case number: Appeal (civil) 1361 of 1966 |
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29 August 1969
Supreme Court 5 pages R. KEMPRAJ Vs M/S. BARTON SON & CO.
Case number: Appeal (civil) 1655 of 1968 |
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29 August 1969
Supreme Court 4 pages PARASRAMKA COMMERCIAL COMPANY Vs UNION OF INDIA
Case number: Appeal (civil) 2532 of 1966 |
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28 August 1969
Supreme Court 6 pages MULA AND OTHERS Vs GODHU AND OTHERS
Case number: Appeal (civil) 1156 of 1967 |
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28 August 1969
Supreme Court 5 pages M.K. RAPPAI & ORS. Vs JOHN AND ORS.
Case number: Appeal (civil) 1787 of 1966 |
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28 August 1969
Supreme Court 5 pages OSMAN FAKIR MOHAMMED DIVECHA Vs ALl AKBAR JAVED SADAKYA & ANR.
Case number: Appeal (civil) 1649 of 1967 |
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28 August 1969
Supreme Court 16 pages BAIJNATH KEDIA Vs STATE OF BIHAR & ORS.
Bench: HIDAYATULLAH, M. (CJ),SHELAT, J.M.,BHARGAVA, VISHISHTHA,HEGDE, K.S.,GROVER, A.N. |
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26 August 1969
Supreme Court 5 pages BADRI PERSHAD Vs SMT. KANSO DEVI
Bench: GROVER,A.N. |