Showing 37831 - 37845 of 41947 judgements
25 August 1969
Supreme Court
5 pages
LALA MATA DIN Vs A. NARAYANAN

Case number: Appeal (civil) 2410 of 1966

25 August 1969
Supreme Court
8 pages
CHANDRAKANT KALYANDAS KAKODAR Vs THE STATE OF MAHARASHTRA AND ORS.

Case number: Appeal (crl.) 170 of 1967

25 August 1969
Supreme Court
10 pages
JULLUNDUR RUBBER GOODS MANUFACTURERS'ASSOCIATION Vs UNION OF INDIA & ANR.

Case number: Appeal (civil) 1220 of 1966

22 August 1969
Supreme Court
3 pages
GENERAL MANAGER, NORTH EAST FRONTIERRAILWAY Vs SACHINDRA NATH SEN

Case number: Appeal (civil) 1839 of 1967

22 August 1969
Supreme Court
6 pages
SURAT SINGH Vs KISHORI LAL & ORS.

Case number: Appeal (civil) 2195 of 1968

21 August 1969
Supreme Court
6 pages
NAZEERIA MOTOR SERVICE ETC. ETC. Vs STATE OF ANDHRA PRADESH & ANR.

Case number: Appeal (civil) 69 of 1968

21 August 1969
Supreme Court
5 pages
MUNICIPAL CORPORATION Vs SRI NIYAMATULLAII S/O MASITULLA

Case number: Appeal (civil) 1733 of 1966

21 August 1969
Supreme Court
10 pages
KAVALAPPARA KOTTARATHIL KOCHUNNI alias MOOPIL NAIR Vs KAVALAPPARA KOTTARATHIL PARVATHI NETHIARalias VIJAYAM NE

Case number: Appeal (civil) 1235-1237 of 1966

21 August 1969
Supreme Court
4 pages
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs SHAILA BEHARI LAL SINGHA

Case number: Appeal (civil) 2276 of 1968

20 August 1969
Supreme Court
3 pages
KANPUR NAGAR MAHAPALIKA Vs M/S NARAIN DAS HARIBANSH

Case number: Appeal (civil) 1749 of 1966

20 August 1969
Supreme Court
8 pages
AHMED G.H. ARIFF & ORS. Vs COMMISSIONER OF WEALTH TAX, CALCUTTA

Case number: Appeal (civil) 2129 of 1968

20 August 1969
Supreme Court
8 pages
BUDHAN SINGH & ANR. Vs NABI BUX & ANR.

Case number: Appeal (civil) 1789 of 1966

20 August 1969
Supreme Court
8 pages
SITABAI & ANR. Vs RAM CHANDRA

Case number: Appeal (civil) 856 of 1966

19 August 1969
Supreme Court
5 pages
KALANKA DEVI SANSTHAN Vs MAHARASHTRA REVENUE TRIBUNAL, NAGPURl & ORS.

Case number: Appeal (civil) 862 of 1966

19 August 1969
Supreme Court
8 pages
MAULA BUX Vs UNION OF INDIA

Case number: Appeal (civil) 851 of 1966