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25 August 1969
Supreme Court 5 pages LALA MATA DIN Vs A. NARAYANAN
Case number: Appeal (civil) 2410 of 1966 |
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25 August 1969
Supreme Court 8 pages CHANDRAKANT KALYANDAS KAKODAR Vs THE STATE OF MAHARASHTRA AND ORS.
Case number: Appeal (crl.) 170 of 1967 |
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25 August 1969
Supreme Court 10 pages JULLUNDUR RUBBER GOODS MANUFACTURERS'ASSOCIATION Vs UNION OF INDIA & ANR.
Case number: Appeal (civil) 1220 of 1966 |
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22 August 1969
Supreme Court 3 pages GENERAL MANAGER, NORTH EAST FRONTIERRAILWAY Vs SACHINDRA NATH SEN
Case number: Appeal (civil) 1839 of 1967 |
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22 August 1969
Supreme Court 6 pages SURAT SINGH Vs KISHORI LAL & ORS.
Case number: Appeal (civil) 2195 of 1968 |
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21 August 1969
Supreme Court 6 pages NAZEERIA MOTOR SERVICE ETC. ETC. Vs STATE OF ANDHRA PRADESH & ANR.
Case number: Appeal (civil) 69 of 1968 |
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21 August 1969
Supreme Court 5 pages MUNICIPAL CORPORATION Vs SRI NIYAMATULLAII S/O MASITULLA
Case number: Appeal (civil) 1733 of 1966 |
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21 August 1969
Supreme Court 10 pages KAVALAPPARA KOTTARATHIL KOCHUNNI alias MOOPIL NAIR Vs KAVALAPPARA KOTTARATHIL PARVATHI NETHIARalias VIJAYAM NE
Case number: Appeal (civil) 1235-1237 of 1966 |
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21 August 1969
Supreme Court 4 pages COMMISSIONER OF INCOME-TAX, CALCUTTA Vs SHAILA BEHARI LAL SINGHA
Case number: Appeal (civil) 2276 of 1968 |
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20 August 1969
Supreme Court 3 pages KANPUR NAGAR MAHAPALIKA Vs M/S NARAIN DAS HARIBANSH
Case number: Appeal (civil) 1749 of 1966 |
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20 August 1969
Supreme Court 8 pages AHMED G.H. ARIFF & ORS. Vs COMMISSIONER OF WEALTH TAX, CALCUTTA
Case number: Appeal (civil) 2129 of 1968 |
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20 August 1969
Supreme Court 8 pages BUDHAN SINGH & ANR. Vs NABI BUX & ANR.
Case number: Appeal (civil) 1789 of 1966 |
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20 August 1969
Supreme Court 8 pages SITABAI & ANR. Vs RAM CHANDRA
Case number: Appeal (civil) 856 of 1966 |
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19 August 1969
Supreme Court 5 pages KALANKA DEVI SANSTHAN Vs MAHARASHTRA REVENUE TRIBUNAL, NAGPURl & ORS.
Case number: Appeal (civil) 862 of 1966 |
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19 August 1969
Supreme Court 8 pages MAULA BUX Vs UNION OF INDIA
Case number: Appeal (civil) 851 of 1966 |