Showing 36481 - 36495 of 41947 judgements
21 December 1973
Supreme Court
33 pages
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs THE ASSTT. COMMISSIONER OF SALES TAX & ORS.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Appeal (civil) 212 of 1973

20 December 1973
Supreme Court
12 pages
C. P. DAMODARAN NAYAR AND P. S. MENON Vs STATE OF KERALA AND OTHERS

Case number: Appeal (civil) 2629 of 1969

20 December 1973
Supreme Court
34 pages
FAGU SHAW, ETC., ETC. Vs THE STATE OF WEST BENGAL

Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Writ Petition (Civil) 41 of 1973

20 December 1973
Supreme Court
5 pages
KAMTA PRASAD AGGARWAL ETC. Vs EXECUTIVE OFFICER, BALLABGARH & ANR.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Appeal (civil) 2427 of 1968

19 December 1973
Supreme Court
6 pages
SRI CHAND BATRA Vs STATE OF U.P.

Case number: Appeal (crl.) 138 of 1970

19 December 1973
Supreme Court
13 pages
DATAR SINGH Vs THE STATE OF PUNJAB

Case number: Appeal (crl.) 4 of 1973

19 December 1973
Supreme Court
5 pages
SK. IBRAHIM Vs STATE OF WEST BENGAL AND ORS.

Case number: Writ Petition (Civil) 1641 of 1973

17 December 1973
Supreme Court
16 pages
RAMA SUGAR INDUSTRIES LTD. Vs STATE OF ANDHRA PRADESH & ORS.

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Appeal (civil) 1453 of 1969

17 December 1973
Supreme Court
19 pages
STATE OF PUNJAB AND ANR. Vs KHAN CHAND

Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Appeal (civil) 1730 of 1967

14 December 1973
Supreme Court
3 pages
VIJAY KUMAR Vs STATE OF PUNJAB

Bench: CHANDRACHUD,Y.V.
Case number: Crl.A. No.-000980-000980 / 1997
Diary number: 13987 / 1997
Advocates: RAKESH K. SHARMA Vs

14 December 1973
Supreme Court
26 pages
STATE OF RAJASTHAN AND ORS. Vs SAJJANLAL PANJAWAT & ORS.

Case number: Appeal (civil) 1083 of 1967

14 December 1973
Supreme Court
9 pages
OM PARKASH AND ANOTHER Vs STATE OF U.P. AND ORS.

Case number: Appeal (civil) 2413 of 1968

14 December 1973
Supreme Court
25 pages
POORAN MAL ETC. Vs DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYU

Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,BHAGWATI, P.N.
Case number: Writ Petition (Civil) 446 of 1971

12 December 1973
Supreme Court
6 pages
NASEEM AHMED Vs DELHI ADMINISTRATION

Case number: Appeal (crl.) 80 of 1970

11 December 1973
Supreme Court
15 pages
STATE OF UTTAR, PRADESH Vs BANSI DHAR AND OTHERS

Case number: Appeal (civil) 1844 of 1967