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21 December 1973
Supreme Court 33 pages GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs THE ASSTT. COMMISSIONER OF SALES TAX & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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20 December 1973
Supreme Court 12 pages C. P. DAMODARAN NAYAR AND P. S. MENON Vs STATE OF KERALA AND OTHERS
Case number: Appeal (civil) 2629 of 1969 |
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20 December 1973
Supreme Court 34 pages FAGU SHAW, ETC., ETC. Vs THE STATE OF WEST BENGAL
Bench: RAY, A.N. (CJ),MATHEW, KUTTYIL KURIEN,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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20 December 1973
Supreme Court 5 pages KAMTA PRASAD AGGARWAL ETC. Vs EXECUTIVE OFFICER, BALLABGARH & ANR.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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19 December 1973
Supreme Court 6 pages SRI CHAND BATRA Vs STATE OF U.P.
Case number: Appeal (crl.) 138 of 1970 |
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19 December 1973
Supreme Court 13 pages DATAR SINGH Vs THE STATE OF PUNJAB
Case number: Appeal (crl.) 4 of 1973 |
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19 December 1973
Supreme Court 5 pages SK. IBRAHIM Vs STATE OF WEST BENGAL AND ORS.
Case number: Writ Petition (Civil) 1641 of 1973 |
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17 December 1973
Supreme Court 16 pages RAMA SUGAR INDUSTRIES LTD. Vs STATE OF ANDHRA PRADESH & ORS.
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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17 December 1973
Supreme Court 19 pages STATE OF PUNJAB AND ANR. Vs KHAN CHAND
Bench: RAY, A.N. (CJ),KHANNA, HANS RAJ,MATHEW, KUTTYIL KURIEN,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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14 December 1973
Supreme Court 3 pages VIJAY KUMAR Vs STATE OF PUNJAB
Bench: CHANDRACHUD,Y.V. |
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14 December 1973
Supreme Court 26 pages STATE OF RAJASTHAN AND ORS. Vs SAJJANLAL PANJAWAT & ORS.
Case number: Appeal (civil) 1083 of 1967 |
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14 December 1973
Supreme Court 9 pages OM PARKASH AND ANOTHER Vs STATE OF U.P. AND ORS.
Case number: Appeal (civil) 2413 of 1968 |
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14 December 1973
Supreme Court 25 pages POORAN MAL ETC. Vs DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYU
Bench: RAY, A.N. (CJ),PALEKAR, D.G.,CHANDRACHUD, Y.V.,ALAGIRISWAMI, A.,BHAGWATI, P.N. |
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12 December 1973
Supreme Court 6 pages NASEEM AHMED Vs DELHI ADMINISTRATION
Case number: Appeal (crl.) 80 of 1970 |
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11 December 1973
Supreme Court 15 pages STATE OF UTTAR, PRADESH Vs BANSI DHAR AND OTHERS
Case number: Appeal (civil) 1844 of 1967 |