Showing 36001 - 36015 of 41947 judgements
01 September 1975
Supreme Court
10 pages
DHARAM PAL & ORS. Vs THE STATE OF U.P.

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 427 of 1988

29 August 1975
Supreme Court
5 pages
BALUMAL JAMNADAS BATRA Vs STATE OF MAHARASHTRA

Bench: BEG,M. HAMEEDULLAH
Case number: Appeal Criminal 74 of 1971

29 August 1975
Supreme Court
8 pages
VISAKHAPATNAM MUNICIPALITY Vs KANDREGULA NUKARAJU & ORS.

Bench: CHANDRACHUD,Y.V.
Case number: Appeal Civil 1157 of 1974

29 August 1975
Supreme Court
6 pages
STATE OF PUNJAB AND ANR. Vs KIRPAL SINGH BHATIA & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1109 of 1973

29 August 1975
Supreme Court
4 pages
GAJANAN DATTATRAYA Vs SHERBANU HOSANG PATEL & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 591 of 1974

29 August 1975
Supreme Court
8 pages
STATE OF ANDHRA PRADESH & ORS. Vs CHITRA VENKATA RAO

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 2040 of 1974

29 August 1975
Supreme Court
15 pages
NASIRUDDIN Vs STATE TRANSPORT APPELLATE TRIBUNAL

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1940 of 1972

28 August 1975
Supreme Court
6 pages
J.K. VASAVADA & ORS. Vs CHANDRAKANTA CHIMANLAL BHAVSAR & ANR.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1856 of 1970

28 August 1975
Supreme Court
5 pages
RIKHU DEV, CHELA BAWA HARJUG DASS Vs SOM DASS (DECEASED) THROUGH HIS CHELA SHIAMDASS

Bench: MATHEW,KUTTYIL KURIEN
Case number: Appeal Civil 159 of 1974

28 August 1975
Supreme Court
7 pages
MADAN LAL Vs STATE OF U.P. AND OTHERS.

Bench: GUPTA,A.C.
Case number: Appeal Civil 678 of 1968

28 August 1975
Supreme Court
25 pages
SOLE TRUSTEE LOKA SHIKSHANA TURST Vs COMMISSIONER OF INCOME TAX, MYSORE

Bench: KHANNA,HANS RAJ
Case number: Appeal Civil 2131 of 1970

27 August 1975
Supreme Court
11 pages
GVINDLAL CHHAGGAN LAL PATEL Vs THE AGRICULTURAL PRODUCE MARKET COMMITTEE, GODHRA AND OTHER

Case number: Appeal (crl.) 158 of 1972

26 August 1975
Supreme Court
22 pages
PREMIER AUTOMOBILES LTD. Vs KAMLEKAR SHANTARAM WADKE OF BOMBAY & ORS.

Case number: Appeal (civil) 922 of 1973

26 August 1975
Supreme Court
4 pages
STATE OF ANDHRA PRADESH & ANR. Vs POTTA SANYASI RAO & ORS.

Bench: GOSWAMI,P.K.
Case number: Appeal Civil 1408 of 1974

26 August 1975
Supreme Court
6 pages
BAPUBHAI MOHANBHAl Vs MAHILA SAHAKARI UDYOG MANDIR

Bench: GUPTA,A.C.
Case number: Appeal Civil 574 of 1974