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01 September 1975
Supreme Court 10 pages DHARAM PAL & ORS. Vs THE STATE OF U.P.
Bench: BEG,M. HAMEEDULLAH |
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29 August 1975
Supreme Court 5 pages BALUMAL JAMNADAS BATRA Vs STATE OF MAHARASHTRA
Bench: BEG,M. HAMEEDULLAH |
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29 August 1975
Supreme Court 8 pages VISAKHAPATNAM MUNICIPALITY Vs KANDREGULA NUKARAJU & ORS.
Bench: CHANDRACHUD,Y.V. |
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29 August 1975
Supreme Court 6 pages STATE OF PUNJAB AND ANR. Vs KIRPAL SINGH BHATIA & ORS.
Bench: RAY,A.N. (CJ) |
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29 August 1975
Supreme Court 4 pages GAJANAN DATTATRAYA Vs SHERBANU HOSANG PATEL & ORS.
Bench: RAY,A.N. (CJ) |
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29 August 1975
Supreme Court 8 pages STATE OF ANDHRA PRADESH & ORS. Vs CHITRA VENKATA RAO
Bench: RAY,A.N. (CJ) |
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29 August 1975
Supreme Court 15 pages NASIRUDDIN Vs STATE TRANSPORT APPELLATE TRIBUNAL
Bench: RAY,A.N. (CJ) |
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28 August 1975
Supreme Court 6 pages J.K. VASAVADA & ORS. Vs CHANDRAKANTA CHIMANLAL BHAVSAR & ANR.
Bench: ALAGIRISWAMI,A. |
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28 August 1975
Supreme Court 5 pages RIKHU DEV, CHELA BAWA HARJUG DASS Vs SOM DASS (DECEASED) THROUGH HIS CHELA SHIAMDASS
Bench: MATHEW,KUTTYIL KURIEN |
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28 August 1975
Supreme Court 7 pages MADAN LAL Vs STATE OF U.P. AND OTHERS.
Bench: GUPTA,A.C. |
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28 August 1975
Supreme Court 25 pages SOLE TRUSTEE LOKA SHIKSHANA TURST Vs COMMISSIONER OF INCOME TAX, MYSORE
Bench: KHANNA,HANS RAJ |
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27 August 1975
Supreme Court 11 pages GVINDLAL CHHAGGAN LAL PATEL Vs THE AGRICULTURAL PRODUCE MARKET COMMITTEE, GODHRA AND OTHER
Case number: Appeal (crl.) 158 of 1972 |
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26 August 1975
Supreme Court 22 pages PREMIER AUTOMOBILES LTD. Vs KAMLEKAR SHANTARAM WADKE OF BOMBAY & ORS.
Case number: Appeal (civil) 922 of 1973 |
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26 August 1975
Supreme Court 4 pages STATE OF ANDHRA PRADESH & ANR. Vs POTTA SANYASI RAO & ORS.
Bench: GOSWAMI,P.K. |
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26 August 1975
Supreme Court 6 pages BAPUBHAI MOHANBHAl Vs MAHILA SAHAKARI UDYOG MANDIR
Bench: GUPTA,A.C. |