Showing 35971 - 35985 of 41947 judgements
18 September 1975
Supreme Court
8 pages
INCOME TAX OFFICER 'A' WARD, INDORE Vs GWALlOR RAYON SILK MANUFACTURING (WEAVING) co.LTD., BIRLAGR

Case number: Appeal (civil) 76 of 1971

18 September 1975
Supreme Court
12 pages
RATNAM CHETTIAR & ORS. Vs S. M. KUPPUSWAMI CHETTIAR & ORS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 685 of 1968

18 September 1975
Supreme Court
8 pages
RAMESHWAR AND ORS. Vs JOT RAM & ORS.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 817 of 1968

18 September 1975
Supreme Court
6 pages
ROSHAN LAL Vs MADAN LAL

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 2473 of 1972

17 September 1975
Supreme Court
16 pages
INDIAN CHAMBERS OF COMMERCE Vs C.I.T., WEST BENGAL II, CALCUTTA

Case number: Appeal (civil) 2129 of 1970

17 September 1975
Supreme Court
4 pages
NAVNEET RAM BATRA Vs STATE OF UTTAR PRADESH & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 1154 of 1972

17 September 1975
Supreme Court
12 pages
V. B. BADAMI ETC. Vs STATE OF MYSORE & ORS.

Bench: RAY,A.N. (CJ)
Case number: Appeal Civil 1359 of 1973

16 September 1975
Supreme Court
6 pages
NANHOO MAL & ORS. Vs HIRA MAL & ORS.

Bench: ALAGIRISWAMI,A.
Case number: Appeal Civil 732 of 1975

16 September 1975
Supreme Court
6 pages
NEWABGANJ SUGAR MILLS CO. LTD. & ANR. Vs UNION OF INDIA AND ETC.

Bench: KRISHNAIYER,V.R.
Case number: Appeal Civil 1186 of 1975

15 September 1975
Supreme Court
14 pages
DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY & ANR. Vs T.R.

Case number: Appeal (civil) 1664 of 1974

15 September 1975
Supreme Court
5 pages
R. RANGACHARI Vs S.SUPPIAH & ORS.

Bench: UNTWALIA,N.L.
Case number: Appeal Civil 1136 of 1975

12 September 1975
Supreme Court
5 pages
ANWAR AHMAD Vs STATE OF U.P.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Criminal 128 of 1975

12 September 1975
Supreme Court
4 pages
C.T.O. MORADABAD Vs H. FARID AHMED & SONS.

Bench: FAZALALI,SYED MURTAZA
Case number: Appeal Civil 95 of 1971

12 September 1975
Supreme Court
6 pages
K. SREEDHARA REDDY Vs THE CONSERVATOR OF FORESTS AND ORS

Case number: Appeal (civil) 814 of 1968

10 September 1975
Supreme Court
13 pages
PARTAP Vs THE STATE OF U.P.

Bench: SARKARIA,RANJIT SINGH
Case number: Appeal Criminal 120 of 1971