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18 September 1975
Supreme Court 8 pages INCOME TAX OFFICER 'A' WARD, INDORE Vs GWALlOR RAYON SILK MANUFACTURING (WEAVING) co.LTD., BIRLAGR
Case number: Appeal (civil) 76 of 1971 |
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18 September 1975
Supreme Court 12 pages RATNAM CHETTIAR & ORS. Vs S. M. KUPPUSWAMI CHETTIAR & ORS.
Bench: FAZALALI,SYED MURTAZA |
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18 September 1975
Supreme Court 8 pages RAMESHWAR AND ORS. Vs JOT RAM & ORS.
Bench: KRISHNAIYER,V.R. |
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18 September 1975
Supreme Court 6 pages ROSHAN LAL Vs MADAN LAL
Bench: UNTWALIA,N.L. |
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17 September 1975
Supreme Court 16 pages INDIAN CHAMBERS OF COMMERCE Vs C.I.T., WEST BENGAL II, CALCUTTA
Case number: Appeal (civil) 2129 of 1970 |
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17 September 1975
Supreme Court 4 pages NAVNEET RAM BATRA Vs STATE OF UTTAR PRADESH & ORS.
Bench: ALAGIRISWAMI,A. |
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17 September 1975
Supreme Court 12 pages V. B. BADAMI ETC. Vs STATE OF MYSORE & ORS.
Bench: RAY,A.N. (CJ) |
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16 September 1975
Supreme Court 6 pages NANHOO MAL & ORS. Vs HIRA MAL & ORS.
Bench: ALAGIRISWAMI,A. |
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16 September 1975
Supreme Court 6 pages NEWABGANJ SUGAR MILLS CO. LTD. & ANR. Vs UNION OF INDIA AND ETC.
Bench: KRISHNAIYER,V.R. |
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15 September 1975
Supreme Court 14 pages DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY & ANR. Vs T.R.
Case number: Appeal (civil) 1664 of 1974 |
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15 September 1975
Supreme Court 5 pages R. RANGACHARI Vs S.SUPPIAH & ORS.
Bench: UNTWALIA,N.L. |
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12 September 1975
Supreme Court 5 pages ANWAR AHMAD Vs STATE OF U.P.
Bench: FAZALALI,SYED MURTAZA |
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12 September 1975
Supreme Court 4 pages C.T.O. MORADABAD Vs H. FARID AHMED & SONS.
Bench: FAZALALI,SYED MURTAZA |
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12 September 1975
Supreme Court 6 pages K. SREEDHARA REDDY Vs THE CONSERVATOR OF FORESTS AND ORS
Case number: Appeal (civil) 814 of 1968 |
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10 September 1975
Supreme Court 13 pages PARTAP Vs THE STATE OF U.P.
Bench: SARKARIA,RANJIT SINGH |