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30 July 1975
Supreme Court 9 pages HYDERABAD CO OPERATIVE COMMERCIAL CORPN. LTD. ETC. Vs SYED MOHIUDDIN KHADIR (dead) BY L. RS. ETC.
Bench: RAY,A.N. (CJ) |
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30 July 1975
Supreme Court 12 pages MAHABIR JUTE MILLS LTD. GORAKHPUR A Vs SHIBBAN LAL SAXENA AND ORS.
Bench: FAZALALI,SYED MURTAZA |
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29 July 1975
Supreme Court 7 pages SALES TAX OFFICER, SPECIAL CIRCLE, ERNAKULAM & ANR. Vs TATA OIL MILLS CO. LTD.
Bench: KHANNA,HANS RAJ |
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28 July 1975
Supreme Court 5 pages RAM SINGH SAINI Vs H. N. BHARGAVA
Bench: ALAGIRISWAMI,A. |
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28 July 1975
Supreme Court 13 pages MADURAI DISTT. CENTRAL COOPERATIVE BANK LTD. Vs THE THIRD INCOME-TAX OFFICER, MADURAI
Bench: CHANDRACHUD,Y.V. |
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25 July 1975
Supreme Court 9 pages COMMISSIONER OF INCOME TAX, NAGPUR Vs SUTLEJ COTTON MILLS SUPPLY AGENCY LTD.
Bench: MATHEW,KUTTYIL KURIEN |
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24 July 1975
Supreme Court 5 pages JNAN RANJAN SEN GUPTA & ORS. Vs ARUN KUMAR BOSE
Bench: GOSWAMI,P.K. |
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24 July 1975
Supreme Court 7 pages RUSTOM & HORNSBY (1) LTD. Vs T. B. KADAM
Case number: Appeal (civil) 1142 of 1969 |
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24 July 1975
Supreme Court 9 pages MANAGEMENT OF lNDIAN OIL CORPORATION LTD. Vs ITS WORKMEN
Case number: Appeal (civil) 377 of 1970 |
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23 July 1975
Supreme Court 30 pages INDIAN ALUMINUM COMPANY ETC. Vs KERALA STATE ELECTRICITY BOARD
Case number: Appeal (civil) 1457 of 1971 |
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23 July 1975
Supreme Court 4 pages M.NAINA MOHAMMED Vs K. A. NATARAJAN & OTHERS
Bench: KRISHNAIYER,V.R. |
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22 July 1975
Supreme Court 2 pages HEMENDRA PRASAD BARUAH Vs THE COLLECTOR OF SIBSAGAR, ASSAM
Bench: KRISHNAIYER,V.R. |
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21 July 1975
Supreme Court 11 pages STATE OF KARNATAKA & ORS. Vs G. NAGAPPA & ORS.
Bench: BHAGWATI,P.N. |
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17 July 1975
Supreme Court 8 pages RAJA JAGDAMBIKA PRATAP NARAIN SINGH Vs CENTRAL BOARD OF DIRECT TAXES & ORS.
Case number: Appeal (civil) 2166 of 1970 |
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15 July 1975
Supreme Court 11 pages STATE OF TAMIL NADU Vs M. K KANDASWAMI ETC. ETC.
Bench: SARKARIA,RANJIT SINGH |